Supreme Court16 Jan 2009Allowed
Kolkata Municipal Corp. and Others Vs KERBS and CIE (I) Ltd. and Others
Supreme Court Of India · (2009) 1 JT 370
Calcutta Municipal Corporation Act, 1980 — Section 275(1)
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,084 of 2,993
Supreme Court16 Jan 2009Allowed
Commr. of Central Excise, Haldia Vs Exide Industries Ltd.
Supreme Court Of India · (2009) 01 SC CK 0038
Central Excises and Salt Act, 1944 — Section 11AC
Supreme Court16 Jan 2009Disposed Of
Gurdial Singh Chaina and Another Vs Manoranjan Sondhi and Another
Supreme Court Of India · (2009) 01 SC CK 0037
Supreme Court15 Jan 2009Allowed
Tata Finance Ltd. now Tata Motors Ltd. Vs N. Poongodi and Another
Supreme Court Of India · (2009) 01 SC CK 0193
Supreme Court15 Jan 2009Allowed
Jarnail Singh Vs State of Punjab
Supreme Court Of India · (2009) 1 ACR 754 : (2009) 1 ALD(Cri) 491 : (2009) 1 ALT(Cri) 312 : (2009) CriLJ 1141 : (2009) 1 JT 644 : (2009) 1 SCALE 610 : (2009) 3 SCC 391 : (2009) 1 SCR 311 : (2010) 2 SLR 188
Penal Code, 1860 (IPC) — Section 302, 304, 309
Supreme Court14 Jan 2009Disposed Of
Abbas Khan Vs Central Bureau of Narcotics
Supreme Court Of India · (2009) 01 SC CK 0192
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 67, 8
Supreme Court14 Jan 2009Allowed
Huchamma (D) by Lrs. Vs State of Karnataka and Others
Supreme Court Of India · AIR 2009 SC 1428 : (2009) AIRSCW 893 : (2009) 1 JT 325 : (2009) 3 KarLJ 637 : (2009) 1 SCALE 465 : (2009) 16 SCC 656
Supreme Court13 Jan 2009Allowed
Union of India (UOI) and Others Vs S.A. Khailiq Pasha and Another
Supreme Court Of India · (2009) 01 SC CK 0191
Constitution of India, 1950 — Article 136
Supreme Court13 Jan 2009Allowed
National Campaign Commtt., C.L. Labour Vs Union of India (UOI) and Others
Supreme Court Of India · (2010) 2 ALT 1 : (2009) 14 JT 479 : (2009) 3 SCALE 139 : (2009) 3 SCC 269 : (2011) 1 SCC(L&S) 729 : (2009) 2 SCR 978
Building and Other Construction Workers (Regulation of Employment and Conditions of Services) Act, 1996 — Section 22, 3, 6, 62, 7
Supreme Court13 Jan 2009Allowed
S.S. Balu and Another Vs State of Kerala and Others
Supreme Court Of India · AIR 2009 SC 1994 : (2009) AIRSCW 1644 : (2009) 122 FLR 54 : (2009) 2 JT 26 : (2009) 6 MLJ 966 : (2009) 1 SCALE 723 : (2009) 2 SCC 479 : (2009) 1 SCC(L&S) 388 : (2009) 1 SCR 196 : (2009) 2 SLJ 480 : (2009) 2 UPLBEC 1259
Constitution of India, 1950 — Article 16
Supreme Court13 Jan 2009Dismissed
Revenue Divisional Officer-Cum-L.A.O. Vs Shaik Azam Saheb etc. etc.
Supreme Court Of India · AIR 2009 SC 1914 : (2010) AIRSCW 489 : (2009) AIRSCW 1515 : (2009) 2 AWC 1617 Supp : (2009) 3 JT 456 : (2009) 1 SCALE 545 : (2009) 4 SCC 395 : (2009) 1 SCR 289 : (2009) 1 UJ 283 : (2009) 2 UPLBEC 1188
Land Acquisition Act, 1894 — Section 18, 4(1)
Supreme Court13 Jan 2009Allowed
Paul Enterprises and Others Vs Rajib Chatterjee and Co. and Others
Supreme Court Of India · (2010) AIRSCW 156 : (2009) AIRSCW 1435 : (2009) 1 JT 632 : (2009) 4 MLJ 1184 : (2009) 1 SCALE 588 : (2009) 3 SCC 709 : (2009) 1 SCR 259 : (2009) 3 SLJ 1 : (2009) 1 Supreme 573 : (2009) 1 UJ 263
Banking Companies Act, 1949 — Section 2, 5Industrial Disputes Act, 1947 — Section 17B, 2Insurance Act, 1938 — Section 2
Supreme Court13 Jan 2009Allowed
Om Construction Co. Vs Ahmedabad Municipal Corp. and Another
Supreme Court Of India · AIR 2009 SC 1944 : (2009) AIRSCW 1567 : (2009) 2 AWC 1821 Supp : (2010) 58 BLJR 109 : (2009) 1 CompLJ 223 : (2009) 2 GLR 1145 : (2009) 1 JT 274(1) : (2009) 3 LW 848 : (2009) 4 MLJ 119 : (2009) 2 PLJR 124 : (2009) 1 SCALE 734 : (2009) 2 SCC 486 : (2009) 1
Arbitration and Conciliation Act, 1996 — Section 11, 11(2), 11(6)Gujarat Public Works Contracts Disputes Arbitration Tribunal Act, 1992 — Section 2(1)(k)
Supreme Court13 Jan 2009Allowed
V.V.G. Reddy Vs APSRTC, Nizamabad Region and Another
Supreme Court Of India · AIR 2009 SC 1654 : (2010) AIRSCW 435 : (2009) AIRSCW 1176 : (2009) 120 FLR 1013 : (2009) 2 JT 36 : (2009) 2 LLJ 489 : (2009) 1 SCALE 577 : (2009) 2 SCC 668 : (2009) 1 SCC(L&S) 435 : (2009) 1 SCR 223 : (2009) 3 SLJ 316 : (2009) 4 SLR 68 : (2009) 2 UJ 621 :
Industrial Disputes Act, 1947 — Section 10(1)
Supreme Court13 Jan 2009Disposed Of
Citizens for Justice and Peace Vs State of Gujarat and Others
Supreme Court Of India · AIR 2009 SC 1420 : (2009) AIRSCW 883 : (2010) 1 ALT 5 : (2009) 2 GLR 1090 : (2009) 1 JT 294 : (2009) 1 SCALE 449 : (2009) 11 SCC 213 : (2009) 2 SCC(L&S) 612 : (2009) 1 SCR 190 : (2009) 2 SLR 46 : (2009) 1 UJ 247 : (2009) 2 UPLBEC 1266
Constitution of India, 1950 — Article 32
Supreme Court13 Jan 2009Allowed
Jharu Ram Roy Vs Kamjit Roy and Others
Supreme Court Of India · (2010) 3 ALT 15 : (2010) 10 AWC 2003 Supp : (2009) 2 CTC 337 : (2009) 7 JT 293 : (2009) 4 MhLj 676 : (2009) 3 RLW 2186 : (2009) 1 SCALE 35 : (2009) 4 SCC 60 : (2009) 1 SCR 305
Contract Act, 1872 — Section 23Criminal Procedure Code, 1973 (CrPC) — Section 107, 145Transfer of Property Act, 1882 — Section 41, 43
Supreme Court13 Jan 2009Dismissed
Mohan Singh Vs Kashi Bai and Others
Supreme Court Of India · (2009) ACJ 1121 : AIR 2009 SC 2006 : (2009) AIRSCW 1664 : (2009) 1 AWC 935 Supp : (2009) CLT 590 : (2010) 1 JLJ 41 : (2009) 2 JT 20 : (2009) 3 RLW 2730 : (2009) 1 SCALE 539 : (2009) 4 SCC 507 : (2009) 1 SCR 277
Motor Vehicles Act, 1988 — Section 163A, 166, 168
Supreme Court13 Jan 2009Dismissed
Harbans Singh and Others Vs Sant Hari Singh and Others
Supreme Court Of India · AIR 2009 SC 1819 : (2009) AIRSCW 1414 : (2009) 2 AWC 1614 Supp : (2009) 2 JCR 105 : (2009) 2 JT 32 : (2009) 4 MhLj 262 : (2009) MPLJ 312 : (2009) 3 RLW 2157 : (2009) 1 SCALE 729 : (2009) 2 SCC 526 : (2009) 1 SCR 250 : (2009) 1 Supreme 677
Civil Procedure Code, 1908 (CPC) — Section 11
Supreme Court13 Jan 2009Allowed
Ramdas Vs State of Madhya Pradesh
Supreme Court Of India · (2009) 1 ACR 498 : (2009) AIRSCW 604 : (2009) AIRSCW 3690 : (2010) CLT 395 : (2009) CriLJ 1136 : (2009) 1 JLJ 124 : (2009) 1 JT 312 : (2009) 1 MPJR 54 : (2010) OLR 395 : (2009) 1 SCALE 364 : (2009) 4 SCC 57 : (2009) 1 Supreme 154 : (2009) 2 UJ 609
Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 34
Supreme Court13 Jan 2009Dismissed
Union of India (UOI) and Others Vs Shantiranjan Sarkar
Supreme Court Of India · (2009) AIRSCW 840 : (2010) 2 ALT 22 : (2009) 1 JT 467 : (2009) 4 MLJ 1172 : (2009) 1 SCALE 647 : (2009) 3 SCC 90 : (2009) 1 SCC(L&S) 575 : (2009) 2 SCR 242 : (2009) 2 SLJ 493 : (2009) 3 SLR 514 : (2009) 1 UJ 251
Constitution of India, 1950 — Article 341