COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 1,085 of 2,993

Supreme Court13 Jan 2009Dismissed

Oriental Insurance Co. Ltd. Vs Ram Prasad Varma and Others

Supreme Court Of India · (2009) ACJ 1006 : AIR 2009 SC 1831 : (2009) AIRSCW 1430 : (2009) 2 ALD 8 : (2009) 1 AWC 940 Supp : (2009) 1 JT 461 : (2009) 1 KLT 462 : (2009) 3 LW 191 : (2009) 4 MhLj 765 : (2009) 4 MLJ 1193 : (2009) 154 PLR 502 : (2009) 2 RLW 1576 : (2009) 1 SCALE 598 :

Fatal Accidents Act, 1855 — Section 1, 2Motor Vehicles Act, 1988 — Section 163A, 166, 173

Supreme Court13 Jan 2009Dismissed

R.B. Ramlingam Vs R.B. Bhvaneswari

Supreme Court Of India · (2009) AIRSCW 5319 : (2009) 3 AWC 2443 Supp : (2009) 122 FLR 731 : (2009) 2 JT 167 : (2009) 3 LLJ 7 : (2009) 106 RD 813 : (2009) 2 SCALE 108 : (2009) 2 SCC 689 : (2009) 1 SCC(L&S) 535 : (2009) 1 UC 415 : (2009) 2 UJ 692

Constitution of India, 1950 — Article 136Limitation Act, 1963 — Section 5

Supreme Court12 Jan 2009Allowed

Varsha Kochar Vs Biku Sarmah and Another

Supreme Court Of India · (2009) 01 SC CK 0189

Supreme Court12 Jan 2009Disposed Of

Ujwala Yuvraj Naarkhede Vs Archana Prakash Narkhede and Others

Supreme Court Of India · (2009) 01 SC CK 0188

Supreme Court12 Jan 2009Partly Allowed

Goverdhan Pujari Vs Jugal Kishore Sahu

Supreme Court Of India · (2009) 01 SC CK 0187

Supreme Court12 Jan 2009Disposed Of

Commissioner Nagar Parishad, Bhilwara Vs Labour Court, Bhilwara and Another

Supreme Court Of India · (2009) AIRSCW 1456 : (2009) AWC 1817 Supp : (2009) 120 FLR 1162 : (2009) 3 KCCR 1763 : (2009) 2 LLJ 617 : (2009) 1 OLR 766 : (2009) 2 SCALE 186 : (2009) 3 SCC 525

Limitation Act, 1963 — Section 5

Supreme Court12 Jan 2009Allowed

Muzaffar Ali Vs Dasaram

Supreme Court Of India · (2009) 1 ALT 54 : (2009) 3 AWC 2479 Supp : (2009) 1 CTC 751 : (2009) 1 JT 324 : (2009) 4 MhLj 162 : (2009) 6 MLJ 1137 : (2009) MPLJ 518 : (2009) 1 OLR 1023 : (2009) 106 RD 515 : (2009) 1 SCALE 353 : (2009) 2 SCC 654

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27

Supreme Court12 Jan 2009Allowed

Hamidhbai Azambhai Malik Vs State of Gujarat

Supreme Court Of India · (2009) 1 ACR 677 : AIR 2009 SC 1378 : (2009) AIRSCW 814 : (2009) 1 ALT(Cri) 339 : (2009) 57 BLJR 809 : (2009) CLT 596 : (2009) 1 GLR 828 : (2009) 1 JT 452 : (2009) 1 SCALE 570 : (2009) 3 SCC 403 : (2009) 1 SCR 166 : (2009) 1 Supreme 332 : (2009) 2 UJ 552

Criminal Procedure Code, 1973 (CrPC) — Section 100, 165Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 41, 42, 43, 44

Supreme Court12 Jan 2009Dismissed

Ramjit and Others Vs State of U.P.

Supreme Court Of India · (2009) 1 ACR 496 : (2009) AIRSCW 618 : (2009) 1 ALT(Cri) 414 : (2009) CriLJ 1139 : (2009) 1 JT 342 : (2009) 1 SCALE 446 : (2009) 11 SCC 373 : (2009) 1 SCR 184 : (2009) 1 Supreme 583

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304

Supreme Court12 Jan 2009Allowed

Rajasthan State Electricity Board Vs Universal Petro Chemicals Ltd.

Supreme Court Of India · (2009) AIRSCW 607 : (2009) 1 AWC 553 Supp : (2009) 1 JT 315 : (2009) 4 MLJ 1175 : (2009) 1 SCALE 354 : (2009) 3 SCC 107 : (2009) 1 SCR 138 : (2009) 1 Supreme 121 : (2009) 1 UJ 311

Arbitration Act, 1940 — Section 2, 20, 31, 31(3), 31(4)Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 28

Supreme Court12 Jan 2009Allowed

P. Sukumar and Others Vs Godrej Appliances Ltd. and Others

Supreme Court Of India · (2009) 01 SC CK 0048

Negotiable Instruments Act, 1881 (NI) — Section 138, 141

Supreme Court12 Jan 2009Disposed Of

Gurpreet Rohit Verma Vs Rohit Vedpal Verma

Supreme Court Of India · (2009) 01 SC CK 0047

Constitution of India, 1950 — Article 142Hindu Marriage Act, 1955 — Section 13B

Supreme Court12 Jan 2009Allowed

Buddu Khan Vs State of Uttarakhand

Supreme Court Of India · (2009) 1 ACR 330 : AIR 2009 SC 1387 : (2009) AIRSCW 825 : (2009) AIRSCW 4289 : (2009) 2 ALT(Cri) 104 : (2009) 3 JT 195 : (2009) 1 SCALE 442 : (2009) 12 SCC 260 : (2009) 1 SCR 178 : (2009) 1 Supreme 510 : (2009) 2 UC 763

Penal Code, 1860 (IPC) — Section 300, 302, 304

Supreme Court12 Jan 2009Allowed

State of U.P. Vs Sukhpal Singh and Others

Supreme Court Of India · (2009) 01 SC CK 0044

Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 313, 378, 386Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 302, 396

Supreme Court12 Jan 2009Disposed Of

State of H.P. Vs Ram Krishan

Supreme Court Of India · (2009) 1 ACR 494 : (2009) AIRSCW 616 : (2009) 1 ALT(Cri) 345 : (2009) CriLJ 1138 : (2009) 1 JT 344 : (2009) 1 SCALE 324 : (2009) 11 SCC 327 : (2009) 1 SCR 132 : (2009) 1 Supreme 186

Penal Code, 1860 (IPC) — Section 302, 323, 34, 427, 452

Supreme Court12 Jan 2009Allowed

Shalini Gupta Vs Neeraj Gupta

Supreme Court Of India · (2009) 01 SC CK 0008

Supreme Court09 Jan 2009Disposed Of

Mandeep Devi Vs State of Uttaranchal and Others

Supreme Court Of India · (2009) 17 SCC 786 : (2011) 2 SCC(Cri) 132

Constitution of India, 1950 — Article 32

Supreme Court09 Jan 2009Allowed

A.U. Sukumaran Vs N.S.D. Raju and Others

Supreme Court Of India · (2010) ACJ 490 : (2010) 109 CLT 305 : (2009) 14 SCALE 61

Supreme Court09 Jan 2009Allowed

Ashok Kumar Mittal Vs Ram Kumar Gupta and Another

Supreme Court Of India · (2009) AIRSCW 621 : (2009) 1 ALT 50 : (2009) 1 AWC 551 Supp : (2009) 1 CTC 648 : (2009) 1 JT 382 : (2009) 1 KLT 398 : (2009) 2 OLR 47 : (2009) 1 SCALE 321 : (2009) 2 SCC 656 : (2009) 1 SCR 125 : (2009) 1 UC 498 : (2009) 2 UJ 683

Civil Procedure Code, 1908 (CPC) — Section 35, 35AConstitution of India, 1950 — Article 136

Supreme Court09 Jan 2009Allowed

Kishanlal Sahu Vs Ramesh Chandra Agrawal

Supreme Court Of India · (2009) AIRSCW 5497 : (2009) AIRSCW 1451 : (2009) 3 AWC 2442 Supp : (2010) 1 OLR 584 : (2009) 2 SCALE 185 : (2009) 2 SCC 710 : (2009) 5 Supreme 716