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Supreme Court Of India judgments

59,848 judgments · page 1,078 of 2,993

Supreme Court03 Feb 2009Allowed

Ashok Kumar Vs State of U.P. and Another

Supreme Court Of India · (2009) 1 ACR 839 : AIR 2009 SC 1921 : (2009) AIRSCW 1529 : (2009) 2 JT 211 : (2009) 2 SCALE 138 : (2009) 11 SCC 392 : (2009) 1 SCR 726 : (2009) 1 Supreme 774

Criminal Procedure Code, 1973 (CrPC) — Section 209Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
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Supreme Court03 Feb 2009Dismissed

Dalbir Singh Vs State of U.P. and Others

Supreme Court Of India · (2009) 2 ACR 2120 : AIR 2009 SC 1674 : (2009) AIRSCW 1202 : (2009) CLT 527 : (2009) CriLJ 1543 : (2009) 2 JT 145 : (2009) 4 RLW 2949 : (2009) 2 SCALE 188 : (2009) 11 SCC 376 : (2009) 1 SCR 824 : (2009) 1 Supreme 739 : (2009) 2 UJ 628

Constitution of India, 1950 — Article 20(3), 21, 22Penal Code, 1860 (IPC) — Section 306, 330, 342
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Supreme Court03 Feb 2009Allowed

Mohabbat and Others Vs State of M.P.

Supreme Court Of India · (2009) 1 ACR 821 : AIR 2009 SC 1893 : (2009) AIRSCW 1486 : (2009) 57 BLJR 1227 : (2009) CriLJ 1752 : (2009) 2 JT 169 : (2009) 2 SCALE 133 : (2009) 13 SCC 630 : (2009) 1 SCR 883 : (2009) 1 Supreme 747 : (2009) 3 UJ 1222

Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
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Supreme Court02 Feb 2009Disposed Of

State of West Bengal and Others Vs Banibrata Ghosh and Others

Supreme Court Of India · AIR 2009 SC 1845 : (2009) 3 ALD 28 : (2009) 2 CALLT 40 : (2009) 121 FLR 220 : (2009) 2 JT 159 : (2009) 2 SCALE 170 : (2009) 3 SCC 250 : (2009) 1 SCC(L&S) 638 : (2009) 2 SCR 790 : (2009) 5 SLR 1

Rules for Management of Recognized Non-Government Institutions (Aided and Unaided), 1969 — Rule 28(i)
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Supreme Court02 Feb 2009Allowed

State of M.P. Vs Kashiram and Others

Supreme Court Of India · AIR 2009 SC 1642 : (2009) AIRSCW 1125 : (2009) 57 BLJR 1216 : (2009) 2 CGLJ 330 : (2009) CLT 522 : (2009) CriLJ 1530 : (2009) 2 JT 140 : (2011) 1 KLJ 27 : (2009) 2 SCALE 118 : (2009) 4 SCC 26 : (2009) 1 SCR 806 : (2009) 3 UJ 1141

Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 326
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Supreme Court30 Jan 2009Dismissed

Surendra Kumar Bhatia Vs Kanhaiya Lal and Others

Supreme Court Of India · (2009) AIRSCW 979 : (2009) AIRSCW 1590 : (2009) 2 ALT(Cri) 1 : (2009) 2 JT 1 : (2009) 42 OCR 706 : (2009) 2 PLJR 185 : (2009) 3 RLW 2744 : (2009) 2 SCALE 80 : (2009) 12 SCC 184 : (2009) 2 SCR 774 : (2009) 1 Supreme 58 : (2009) 5 Supreme 485 : (2009) 2 UJ

Criminal Procedure Code, 1973 (CrPC) — Section 482Land Acquisition Act, 1894 — Section 10, 11, 11(2), 12, 13Penal Code, 1860 (IPC) — Section 19, 420, 467, 468, 471
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