Supreme Court28 Jan 2009Dismissed
Bhopal Development Authority Vs Prakash Chand Jain
Supreme Court Of India · (2009) 01 SC CK 0199
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,079 of 2,993
Supreme Court28 Jan 2009Dismissed
Bhopal Vikas Pradhikaran Vs Sangeet Shukla and Others
Supreme Court Of India · (2009) 01 SC CK 0198
Supreme Court28 Jan 2009Allowed
Parmanand Singh Vs Union of India (UOI) and Others
Supreme Court Of India · (2010) 3 ALT 11 : (2009) 121 FLR 346 : (2009) 2 JT 95 : (2009) 1 PLJR 339 : (2009) 1 SCALE 49 : (2009) 3 SCC 271 : (2009) 1 SCC(L&S) 653 : (2009) 1 SCR 668 : (2009) 3 SLJ 87 : (2009) 2 UPLBEC 1277
Supreme Court28 Jan 2009Dismissed
Krishna Singh and Another Vs L.I.C. of India, Mumbai and Others
Supreme Court Of India · (2009) 01 SC CK 0145
Consumer Protection Act, 1986 — Section 24A(2)
Supreme Court28 Jan 2009Dismissed
Yunus (Baboobhai) A Hamid Padvekar Vs State of Maharashtra through its Secretary and Others
Supreme Court Of India · (2009) 6 BomCR 476 : (2009) 3 JT 487 : (2009) 2 SCALE 125 : (2009) 3 SCC 281 : (2009) 2 SCR 698 : (2009) 3 SLR 579
Constitution of India, 1950 — Article 226, 32Maharashtra Industrial Development Act, 1961 — Section 39(2)
Supreme Court28 Jan 2009Dismissed
Kishangiri Mangalgiri Goswami Vs State of Gujarat
Supreme Court Of India · AIR 2009 SC 1808 : (2010) AIRSCW 468 : (2009) AIRSCW 1399 : (2009) 1 ALD(Cri) 924 : (2009) CLT 633 : (2009) CriLJ 1720 : (2009) 2 GLR 1074 : (2009) 2 JT 84 : (2009) 4 PLJR 9 : (2009) 1 RLW 350 : (2009) 1 SCALE 31 : (2009) 4 SCC 52 : (2009) 1 SCR 672 : (20
Criminal Procedure Code, 1973 (CrPC) — Section 209Dowry Prohibition Act, 1961 — Section 3, 7Penal Code, 1860 (IPC) — Section 107, 109, 306, 498A
Supreme Court28 Jan 2009Dismissed
Kamlakar Bhimrao Patil Vs Maharashtra Industrial Dev. Corpn.
Supreme Court Of India · AIR 2009 SC 1396 : (2010) AIRSCW 437 : (2009) 1 CTC 833 : (2009) 2 JT 40 : (2009) 6 MLJ 1136 : (2009) 2 SCALE 48 : (2009) 2 SCC 655 : (2009) 1 SCR 665
Supreme Court28 Jan 2009Disposed Of
Kaivalyadham Employees Association Vs Kaivalyadham S.M.Y.M. Samity
Supreme Court Of India · (2009) 121 FLR 183 : (2009) 1 KLT 702 : (2009) 8 SLR 738
Industrial Disputes Act, 1947 — Section 17B, 32(3), 32(4), 32(5), 33C(2)
Supreme Court28 Jan 2009Dismissed
Santosh Kumar Pahadiya Vs Usha Gupta
Supreme Court Of India · (2009) 01 SC CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 125
Supreme Court28 Jan 2009Disposed Of
Maruti Udyog Ltd. Vs Asst. Commnr. Central Excise Gurgaon and Others
Supreme Court Of India · (2009) 01 SC CK 0054
Central Excises and Salt Act, 1944 — Section 35L
Supreme Court28 Jan 2009Disposed Of
Varikuppal Srinivas Vs State of A.P.
Supreme Court Of India · AIR 2009 SC 1487 : (2009) AIRSCW 975 : (2009) 2 JT 8 : (2009) 2 SCALE 76 : (2009) 3 SCC 415 : (2009) 2 SCR 680
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 304B, 307, 498A
Supreme Court28 Jan 2009Allowed
Oriental Insurance Co. Ltd. Vs Prem Printing Press
Supreme Court Of India · (2010) 14 SCC 773
Contract Act, 1872 — Section 28
Supreme Court27 Jan 2009Dismissed
Annapareddy Adireddy Vs Bolla Subba Reddy and Others
Supreme Court Of India · (2009) 01 SC CK 0197
Limitation Act, 1963 — Section 5
Supreme Court27 Jan 2009Disposed Of
Mohinder Singh and Co. Vs Board of Trustees of the Port of Bombay
Supreme Court Of India · AIR 2009 SC 1844 : (2009) AIRSCW 1461 : (2009) 3 AWC 2435 Supp : (2009) 5 BomCR 442 : (2009) 1 SCALE 72 : (2009) 4 SCC 86
Supreme Court27 Jan 2009Allowed
Raj Kumar Singh Vs Union of India (UOI) and Others
Supreme Court Of India · (2009) AIRSCW 3868 : (2009) AIRSCW 1444 : (2009) 2 JT 58 : (2009) 1 SCALE 73 : (2009) 4 SCC 269 : (2009) 1 SCC(L&S) 805 : (2009) 1 SCR 659 : (2009) 4 Supreme 75 : (2009) 1 Supreme 644
Supreme Court27 Jan 2009Disposed Of
Harbans Lal and Sons and Another Vs Ramson Cycles Pvt. Ltd.
Supreme Court Of India · (2009) AIRSCW 853 : (2009) 2 BomCR 46 : (2009) 2 JT 15 : (2009) 1 OLR 963 : (2009) 1 SCALE 46 : (2009) 4 SCC 16
Criminal Procedure Code, 1973 (CrPC) — Section 406Negotiable Instruments Act, 1881 (NI) — Section 138
Supreme Court27 Jan 2009Allowed
Vishwas Narhari Sahastrabudhe Vs Varda Vishwas Sahastrabudhe
Supreme Court Of India · (2009) AIRSCW 1918 : (2009) 3 AWC 2436 Supp : (2009) 6 BomCR 489 : (2009) 6 CTC 134 : (2009) 2 SCALE 103 : (2009) 4 SCC 229
Hindu Marriage Act, 1955 — Section 13(1), 27
Supreme Court27 Jan 2009Allowed
Raj Kishore Pandey Vs State of U.P. and Others
Supreme Court Of India · AIR 2009 SC 1640 : (2009) AIRSCW 1123 : (2009) 2 AWC 1693 Supp : (2009) 2 JT 11 : (2009) 4 MhLj 763 : (2009) MPLJ 586 : (2009) 3 PLJR 49 : (2009) 3 RLW 2413 : (2009) 2 SCALE 115 : (2009) 2 SCC 692 : (2009) 1 SCC(L&S) 537 : (2009) 1 Supreme 644
Supreme Court27 Jan 2009Allowed
Aparna Goyal Vs Rakesh Goyal
Supreme Court Of India · AIR 2009 SC 1836 : (2009) AIRSCW 1447 : (2009) 2 AWC 1694 Supp : (2009) 2 BomCR 52 : (2009) 2 JT 97 : (2009) 2 SCALE 71 : (2009) 12 SCC 648 : (2009) 1 SCR 662 : (2009) 1 Supreme 495
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13B(1), 13B(2)
Supreme Court27 Jan 2009Allowed
Anurag Kumar Vs Mohan Lal and Another
Supreme Court Of India · AIR 2009 SC 1842 : (2010) AIRSCW 853 : (2009) AIRSCW 1459 : (2009) 3 AWC 2429 Supp : (2009) 2 JT 135 : (2009) 4 PLJR 241 : (2009) 2 SCALE 105 : (2009) 4 SCC 382 : (2009) 7 Supreme 468
Constitution of India, 1950 — Article 136, 226