Supreme Court Of India Judgments 2019 — Page 81

Supreme Court Of India · (2019) 2 JT 405 : (2019) 3 Scale 872 : (2019) 1 Andhwr 308 : (2019) 1 ACC 703 : (2019) 5 ALD 57 : (2019) 3 AllMR 471 : (2019) 136 ALR 225 : (2019) 1 AndhWR 308 : (2019) 2 RCR(Civil) 239 : (2019) 12 SCC 242 : (2019) 2 SLT 603 : (2019) 3 Supreme 349

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Supreme Court18 Feb 2019Dismissed

MMTC Ltd Vs Vedanta Ltd

Supreme Court Of India · AIR 2019 SC 1168 : (2019) 3 SCR 1023 : (2019) 4 SCC 163 : (2019) 4 Scale 391 : (2019) 2 Arblr 58 : (2019) 4 BCR 300 : (2019) 2 ALT 53 : (2019) 2 ArbLR 58 : (2019) 4 CTC 265 : (2019) 2 RAJ 75 : (2019) 2 RCR(Civil) 481 : (2019) 3 SLT 15 : (2019) 2 Supreme 6

Arbitration and Conciliation Act, 1996 — Section 34, 34(2), 34(2)(b)(ii), 37, 75, 81

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Supreme Court18 Feb 2019

Tamil Nadu Pollution Control Board Vs Sterlite Industries (I) Ltd. & Ors

Supreme Court Of India · AIR 2019 SC 1074 : (2019) 3 Scale 721 : (2019) 4 BCR 306 : (2019) 9 FLT 697 : (2019) 1 KLT 726 : (2019) 2 MLJ 686 : (2019) 4 MPLJ 628 : (2019) 2 SLT 564 : (2019) 2 Supreme 705 : (2019) 6 MhLJ 835 : (2020) 1 SCJ 126

Constitution Of India, 1950 — Article 14, 136, 226, 323A, 323A(2)(d), 323B, 324, 324(1)Water (Prevention and Control Of Pollution) Act, 1974 — Section 18, 18(1)(b), 25, 26, 27, 27, 28, 29, 31A, 33A, 33B(a)National Green Tribunal Act, 2010 — Section 3, 14, 15, 16, 16(a), 16(f), 28, 29, 31, 33

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Supreme Court18 Feb 2019

Municipal Corporation of Greater Mumbai & Ors Vs Rafiqunnisa M. Khalifa(Deceased) Through His Legal Heir Mr. Mohd.Muqueen Qureshi & Anr

Supreme Court Of India · (2019) 3 SCR 1036 : (2019) 5 SCC 119 : (2019) 2 JT 410 : (2019) 4 Scale 655 : (2019) 2 BCR 513 : (2019) 2 AllMR 968 : (2019) 3 MLJ 76 : (2019) 3 SLT 377 : (2019) 2 Supreme 692

Constitution of India, 1950 — Article 14, 226Mumbai Municipal Corporation Act, 1888 — Section 310, 312, 312(1), 313, 313A, 314, 314(1), 317

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Supreme Court18 Feb 2019Dismissed

C.B.I. New Delhi Vs B.B. Agarwal & Ors. Etc

Supreme Court Of India · AIR 2019 SC 1045 : (2019) 3 JT 130 : (2019) 4 Scale 389 : (2019) 2 CPR 418 : (2019) 1 DCR 418 : (2019) 3 SLT 1 : (2019) 2 Supreme 689 : (2019) 108 AllCC 673 : (2019) 2 ALT(Cri) 333

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 409, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(i)(c), 13(i)(d), 13(2)

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Supreme Court17 Feb 2019