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Supreme Court Of India judgments, 2019

2,131 judgments · page 83 of 107

Supreme Court14 Feb 2019Dismissed

Marwari Balika Vidyalaya Vs Asha Srivastava & Ors.

Supreme Court Of India · (2019) SCR 722 : (2019) 4 Scale 600

Constitution Of India, 1950 — Article 12, 14, 32, 39(d), 226, 311(2)Indian Police Service (Probation) Rules, 1954 — Rule 12(b)Delhi School Education Act, 1973 — Section 8(2)
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Supreme Court14 Feb 2019Disposed Off

Md. Mannan @ Abdul Mannan Vs State Of Bihar

Supreme Court Of India · AIR 2019 SC 2934 : (2019) CriLJ 4619 : (2019) 5 Scale 468 : (2019) 16 SCC 584 : (2019) 2 JKJ 21 : (2019) 3 Crimes 282 : (2019) 2 ALD(Cri) 336

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 201, 302, 366A, 376Code Of Criminal Procedure, 1973 — Section 235, 235(2), 354(3)
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Supreme Court14 Feb 2019Allowed

Rahul Dutta & Ors Vs State Of Bihar & Ors

Supreme Court Of India · (2019) 5 SCC 158 : (2019) 4 Scale 580 : (2019) 1 SCC(L&S) 756 : (2019) 3 SCR 1060 : (2019) 162 FLR 193 : (2019) 2 JLJR 1 : (2019) 1 PLJR 622

Constitution Of India, 1950 — Article 32Bihar Civil Service (Judicial Branch) (Recruitment) Rules, 1955 — Rule 5A, 5A(3)
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Supreme Court14 Feb 2019

Sirajul Hoque Vs State Of Assam & Ors

Supreme Court Of India · (2019) 4 Scale 586 : (2019) 2 SCC(Cri) 611 : (2019) 2 ACJ 426 : (2019) 3 SCR 1047 : (2019) 109 AllCC 642 : (2019) 1 CalLJ 116 : (2019) 128 CLT 198 : (2019) 2 Crimes 11 : (2019) 2 JCC 1668 : (2019) 3 Supreme 255

Foreigners Act, 1946 — Section 9Evidence Act, 1872 — Section 106
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Supreme Court14 Feb 2019Allowed

Gagan Kumar Vs State Of Punjab

Supreme Court Of India · AIR 2019 SC 1009 : (2019) 5 SCC 154 : (2019) 5 JT 449 : (2019) 3 Scale 390 : (2019) 1 Cricc 839 : (2019) 2 SCJ 449 : (2019) 2 SCC(Cri) 466 : (2019) CriLJ 1582 : (2019) 3 SCR 367

Indian Penal Code, 1860 — Section 279, 304ACode Of Criminal Procedure, 1973 — Section 31, 31(1)
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Supreme Court14 Feb 2019

Govt. Of Nct Of Delhi Vs Union Of India

Supreme Court Of India · (2019) 3 Scale 107 : (2019) SCR 28 : 2019 (258) DLT 449 : (2019) 3 MLJ 35 : (2019) 3 SLT 225

Constitution of India, 1950 — Article 1, 2, 14, 53, 73, 73(1), 132, 143, 145(3), 152, 154, 163, 226, 239, 239(2), 239A, 239B, 239AB, 239AA, 239AA(3), 239AA(3)(a), 239AA(4), 239AA(7), 240, 243(W), 245, 246, 246(3), 246(4), 254, 309, 312, 312(1), 368Constitution (Sixty-ninth Amendment) Act, 1991 — Article 239AAGovernment of India (Transaction of Business) Rules, 1961 — Rule 23, 46
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Supreme Court14 Feb 2019Allowed

Sunita & Ors Vs Rajasthan State Road Transport Corporation & Anr

Supreme Court Of India · AIR 2019 SC 994 : (2019) SCR 329 : (2019) 2 JT 492 : (2019) 3 Scale 393 : (2019) 1 ACC 486 : (2019) 1 TNMAC 145 : (2019) 2 SCJ 358 : (2019) 1 GLH 488 : (2019) 1 Curcc 439 : (2019) 1 Andhwr 215

Constitution of India, 1950 — Article 41, 136Indian Penal Code, 1860 — Section 279, 279, 304A, 337Motor Vehicles Act, 1988 — Section 133, 134, 166, 187
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Supreme Court14 Feb 2019Dismissed

M. Revanna Vs Anjanamma (Dead) By Lrs. & Ors

Supreme Court Of India · AIR 2019 SC 940 : (2019) 4 SCC 332 : (2019) 1 Civcc 723 : (2019) 1 ACJ 501 : (2019) 2 SCJ 446 : (2019) 2 CTC 474 : (2019) 2 RCR(Criminal) 255 : (2019) 2 RLW 1501 : (2019) 3 Scale 412 : (2019) 2 Supreme 435 : (2020) 1 MhLJ 143 : (2019) 6 ALT 42 : (2019) 3

Code of Civil Procedure, 1908 — Order 6 Rule 17
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Supreme Court13 Feb 2019Allowed

C.V.Yogendranath Vs C.V.Palakshan & Ors.

Supreme Court Of India · (2019) 02 SC CK 0302

Code Of Civil Procedure, 1908 — Order 20 Rule 12, Order 20 Rule 18Code Of Criminal Procedure, 1973 — Section 54Hindu Succession Act, 1956 — Section 6, 8, 14
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