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Supreme Court Of India judgments, 2019

2,131 judgments · page 85 of 107

Supreme Court12 Feb 2019Allowed

M/S SCG Contracts India Pvt. Ltd Vs K.S. Chamankar Infrastructure Pvt. Ltd. & Ors.

Supreme Court Of India · AIR 2019 SC 2691 : (2019) 4 Scale 574 : AIR 2019 SC (Civ) 200 : (2019) 1 Curcc 310 : (2019) 3 SCR 1050 : (2019) 12 SCC 210 : (2019) 4 ALD 169 : (2019) 135 ALR 758 : (2019) 2 ALT 48 : (2019) 2 CTC 294 : (2019) 262 DLT 645 : (2019) 2 KLJ 343 : (2019) 37 LCD

Code Of Civil Procedure, 1908 — Section 151, Order 8 Rule 1, Order 5 Rule 1(1), Order 8 Rule 10, Order 7 Rule 11Arbitration And Conciliation Act, 1996 — Section 29A, 34, 34(5), 34(6)Code Of Criminal Procedure, 1973 — Section 154(2)
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Supreme Court12 Feb 2019Partly Allowed

Mala Singh & Ors Vs State Of Haryana

Supreme Court Of India · AIR 2019 SC 1026 : (2019) 5 SCC 127 : (2019) 2 JT 447 : (2019) 3 Scale 224 : (2019) 2 Cricc 1 : (2019) 2 SCC(Cri) 452 : (2019) 3 SCR 932 : (2019) 2 ALTCri 29 : (2019) 127 CLT 1057 : (2019) 3 JCC 1790 : (2019) 2 JLJ 62 : (2019) 2 JLJR 182 : (2019) 1 MLJ(Cr

Indian Penal Code, 1860 — Section 34, 148, 149, 302, 323, 324, 506Code of Criminal Procedure, 1973 — Section 216, 313, 377, 378, 386, 464
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Supreme Court12 Feb 2019Allowed

Mahesh Dube Vs Shivbodh And Ors

Supreme Court Of India · AIR 2019 SC 938 : (2019) 3 Scale 268 : (2019) 2 SCC(Cri) 35 : (2019) 1 Cricc 775 : (2019) 2 ALD Cri 17 : (2019) 108 AllCC 684 : (2019) 1 ALT Cri 201 : (2019) 4 Crimes 418 : (2019) 2 JLJR 5 : (2019) 1 MPWN 242 : (2019) 1 OLR 1059 : (2019) 1 PLJR 626 : (201

Indian Penal Code, 1860 — Section 448Code of Criminal Procedure, 1973 — Section 453, 454(1), 456, 456(1), 456(2), 482
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Supreme Court12 Feb 2019Dismissed

Sukhpal Singh Vs State Of Punjab

Supreme Court Of India · (2019) 15 SCC 622 : (2019) 5 JT 444 : (2019) 3 Scale 271 : (2019) 1 Cricc 842 : (2020) 110 AllCC 356 : (2019) 3 Crimes 92 : (2019) 1 MPWN 289 : (2019) 2 SLT 382 : (2019) 2 Supreme 418

Indian Penal Code, 1860 — Section 34, 201, 302Code of Criminal Procedure, 1973 — Section 313
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Supreme Court12 Feb 2019Allowed

State Bank Of India & Ors Vs Ravindra Nath & Ors

Supreme Court Of India · AIR 2019 SC 1405 : (2019) 2 SCR 121 : (2019) 5 SCC 612 : (2019) 3 Scale 350 : (2019) 1 ACJ 645 : (2019) 2 SCC(L&S) 79 : (2019) 2 AllMR 955 : (2019) 2 JLJR 120 : (2019) LIC 1535 : (2019) 2 PLJR 131 : (2019) 2 Supreme 412 : (2019) 1 UPLBEC 596

State Bank of India Act, 1955 — Section 18
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Supreme Court12 Feb 2019Allowed

Parkash Chand Vs State Of Himachal Pradesh

Supreme Court Of India · AIR 2019 SC 1037 : (2019) 3 Scale 289 : (2019) 2 ACJ 227 : (2019) 2 SCC(Cri) 665 : (2019) 3 SCR 953 : (2019) 5 SCC 628 : (2019) 1 JKJ 135 : (2019) 1 MLJ(Cri) 750 : (2019) 2 RCR(Civil) 40 : (2019) 2 RCR(Criminal) 40 : (2019) 107 AllCC 992 : (2019) 2 ALD(Cr

Indian Penal Code, 1860 — Section 34, 376, 506
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Supreme Court12 Feb 2019Allowed

Sau. Kamal Shivaji Pokarnekar Vs State Of Maharashtra & Ors

Supreme Court Of India · AIR 2019 SC 847 : (2019) 2 JT 243 : (2019) 3 Scale 277 : (2019) AllMR(Cri) 1702 : (2019) 1 ALT(Cri) 211 : (2019) 2 BCR(Cri) 626 : (2019) 1 OLR 511 : (2019) 2 RCR(Civil) 38 : (2019) 2 RCR(Criminal) 38 : (2019) 1 UC 452 : (2019) 109 AllCC 288 : (2019) 14 SC

Indian Penal Code, 1860 — Section 34, 420, 465, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 156(3)
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Supreme Court12 Feb 2019

International Spirits And Wines Association Of India Vs State Of Haryana And Others

Supreme Court Of India · AIR 2019 SC 955 : (2019) 3 Scale 472 : (2019) SCR 234 : (2019) 2 RCR(Civil) 187 : (2019) 3 Scale 472 : (2019) 2 Supreme 102 : (2019) 3 SLT 746

Haryana Liquor License Rules, 1970 — Rule 3, 4, 24, 24(i-eeee)Haryana Liquor License (Amendment) Rules, 2017 — Rule 1(2), 3, 4Constitution Of India, 1950 — Article 12, 14, 19, 19(6), 19(1)(g), 47
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