Supreme Court11 Feb 2019Disposed Of
Hitesh & Anr Vs Deepa & Anr
Supreme Court Of India · (2019) 02 SC CK 0268
COURT ARCHIVE
Supreme Court Of India judgments, 2019
2,131 judgments · page 86 of 107
Supreme Court11 Feb 2019Disposed Of
G.S.C. Rao Vs State Of U.P. & Ors
Supreme Court Of India · (2019) 02 SC CK 0267
Indian Penal Code, 1860 — Section 120B, 409, 420Prevention of Corruption Act, 1988 — Section 13(1)(d)
Supreme Court11 Feb 2019Disposed Of
Diwan Singh & Anr. Vs Union Of India & Ors
Supreme Court Of India · (2019) 02 SC CK 0266
Supreme Court11 Feb 2019Disposed Of
A. Ashokanand Vs State Rep. By Its Inspector Of Police
Supreme Court Of India · (2019) 02 SC CK 0264
Indian Penal Code, 1860 — Section 109Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)
Supreme Court11 Feb 2019Allowed
Bimla Sharma Vs State Of Himachal Pradesh & Anr
Supreme Court Of India · (2019) 02 SC CK 0263
Negotiable Instruments Act, 1881 — Section 138
Supreme Court11 Feb 2019
Ashwini Kumar Upadhyay Vs Union Of India & Ors.
Supreme Court Of India · (2019) 02 SC CK 0262
Supreme Court11 Feb 2019Disposed Of
Ashwini Kumar Upadhyay Vs Union Of India & Anr.
Supreme Court Of India · (2019) 02 SC CK 0261
Supreme Court11 Feb 2019
R V Prasannakumaar & Ors Vs Mantri Castles Pvt. Ltd & Anr
Supreme Court Of India · (2019) 4 Scale 570 : (2019) 2 ACJ 568 : (2019) 3 Curcc 104 : (2019) 3 CPR 256
Consumer Protection Act, 1986 — Section 12(1)(c)
Supreme Court11 Feb 2019Partly Allowed
Union Of India Through Cabinet Secretary & Ors Vs Captain Gurdev Singh & Anr
Supreme Court Of India · (2019) 3 Scale 93 : (2019) 1 SCT 838 : (2019) 3 CTC 926 : (2019) 2 MLJ 661 : (2019) 14 SCC 289
Constitution Of India, 1950 — Article 14, 16Indian Foreign Service (Pay, Leave, Compensatory Allowance And other Conditions Of Service) Rules, 1981 — Rule 2, 7
Supreme Court11 Feb 2019Dismissed
Anjali Arora And Others Vs Union Of India And Another
Supreme Court Of India · (2019) 5 SCC 609 : (2019) 3 Scale 83 : (2019) 2 SCC(L&S) 76 : (2019) 161 FLR 800
Constitution Of India, 1950 — Article 32
Supreme Court11 Feb 2019
Varinder Kumar Vs State Of Himachal Pradesh
Supreme Court Of India · 2019 SCR 707 : (2019) 3 Scale 50 : (2019) 2 Cricc 63 : (2019) 73 OCR 946 : (2019) 107 AllCC 40 : (2019) 1 ALT Cri 203 : (2019) 1 Crimes 128 : (2019) 3 JCC 1846 : (2019) 2 JKJ 267 : (2019) 2 JLJR 125 : (2019) 1 KLT 615 : (2019) 1 MPWN 195 : (2019) 2 PLJR 1
Constitution of India, 1950 — Article 21Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(ii)(c), 50, 52, 57Code of Criminal Procedure, 1973 — Section 100(4), 161, 313
Supreme Court11 Feb 2019Allowed
State Of Uttar Pradesh Vs Faquirey Faquirey
Supreme Court Of India · AIR 2019 SC 844 : (2019) 5 SCC 605 : (2019) 2 JT 245 : (2019) 3 Scale 80 : (2019) 2 ACJ 386 : (2019) 5 SCC 605 : (2019) 2 SCC(Cri) 657 : (2019) 1 ALD Cri 1022 : (2019) 2 ALJ 686 : (2019) 108 AllCC 996 : (2019) 2 ALT Cri 371 : (2019) 3 ALT Cri 19 : (2019)
Indian Penal Code, 1860 — Section 34, 300, 302, 304I
Supreme Court08 Feb 2019Disposed Of
Oriental Insurance Co. Ltd. And Ors. Vs Elel Hotels And Investments Ltd
Supreme Court Of India · (2019) 02 SC CK 0260
Supreme Court08 Feb 2019Disposed Of
Himachal Road Transport Corporation Vs Lekh Ram Etc.Etc
Supreme Court Of India · (2019) 02 SC CK 0259
Supreme Court08 Feb 2019Disposed Of
Surajit Roy Vs Union Of India & Ors.
Supreme Court Of India · (2019) 02 SC CK 0258
Supreme Court08 Feb 2019Allowed
State Of Madhya Pradesh Vs Anil Kumar Mishra
Supreme Court Of India · (2019) 02 SC CK 0257
Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 36, 319
Supreme Court08 Feb 2019Allowed
Shriram Vs State Of Maharashtra & Ors.
Supreme Court Of India · (2019) 02 SC CK 0256
Maharashtra Employees Of Private Schools (Conditions Of Service) Regulation Act, 1977 — Section 5
Supreme Court08 Feb 2019Disposed Of
Santosh Kumar Singh Vs Brijesh Kumar
Supreme Court Of India · (2019) 02 SC CK 0255
Negotiable Instruments Act, 1881 — Section 138
Supreme Court08 Feb 2019Disposed Of
Raju Suresh Singh Thakur Vs State Of Maharashtra
Supreme Court Of India · (2019) 02 SC CK 0254
Indian Penal Code, 1860 — Section 302
Supreme Court08 Feb 2019Disposed Of
Parmanand Kewalramani Vs Sanjay Kewalramani & Ors
Supreme Court Of India · (2019) 02 SC CK 0253
Insolvency And Bankruptcy Rules, 2016 — Rule 4Insolvency And Bankruptcy Code, 2016 — Section 7