Supreme Court Of India Judgments 2019 — Page 87

Supreme Court08 Feb 2019Disposed Of

Kailash Vs State Of Rajasthan

Supreme Court Of India · (2019) 02 SC CK 0251

Juvenile Justice (Care And Protection Of Children) Rules, 2007 — Rule 12, 98Indian Penal Code, 1860 — Section 302, 304IIJuvenile Justice (Care And Protection Of Children) Act, 2000 — Section 2(k), 2(l), 7A(1), 20, 49

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Supreme Court08 Feb 2019Disposed Of

M.K. Sthapak Vs Prashant Mehta & Anr

Supreme Court Of India · (2019) 02 SC CK 0250

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Supreme Court08 Feb 2019Dismissed

Satish Sharma & Anr Vs State (Nct Of Delhi) & Ors

Supreme Court Of India · AIR 2019 SC 910 : (2019) 2 JT 256 : (2019) 2 Scale 658 : (2019) 1 Crimes 83 : (2019) 1 RCR(Criminal) 999 : (2019) 2 SLT 276 : (2019) 2 Supreme 210 : (2019) 109 AllCC 671 : (2019) 2 ALD Cri 39

Indian Penal Code, 1860 — Section 34, 323, 324, 506Code of Criminal Procedure, 1973 — Section 482

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Supreme Court08 Feb 2019

Hukam Singh Etc. Etc Vs State Of Haryana And Anr. Etc. Etc

Supreme Court Of India · (2019) 2 Scale 662 : (2019) 13 SCC 123 : (2019) 2 Supreme 213 : (2019) 1 WLN 150

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Supreme Court08 Feb 2019

State Bank Of India & Ors Vs Sheo Shankar Tewari

Supreme Court Of India · (2019) 5 SCC 600 : (2019) 2 JT 248 : (2019) 2 Scale 667 : (2019) 3 SCR 718 : (2019) 1 CGLJ 418 : (2019) 161 FLR 788 : (2019) 1 WLN 155 : (2019) 1 UPLBEC 608

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Supreme Court08 Feb 2019Allowed

Tanu Ram Bora Vs Promod Ch. Das (D) Through Lrs. & Others

Supreme Court Of India · AIR 2019 SC 927 : (2019) 4 SCC 173 : (2019) 2 JT 236 : (2019) 2 Scale 672 : (2019) 1 Civcc 675 : (2019) 1 ACJ 459 : (2019) 3 BCR 204 : (2019) 2 ALT 28 : (2019) 2 CTC 313 : (2019) 3 MLJ 38 : (2019) 2 RCR(Civil) 220 : (2019) 3 SLT 518 : (2019) 2 Supreme 218

Transfer of Property Act, 1882 — Section 43, 53A

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Supreme Court08 Feb 2019Dismissed

Gowramma and Anr Vs Kalingappa (D) represented by LRs & Ors

Supreme Court Of India · AIR 2019 SC 1012 : (2019) 2 JT 252 : (2019) 2 Scale 678 : (2019) 12 SCC 224 : (2019) 6 MhLJ 812 : (2019) 4 MPLJ 585 : (2019) 2 RCR(Civil) 131 : (2019) 2 Supreme 298 : (2019) 1 WLN 179 : (2019) 3 ALD 25

Transfer of Property Act, 1882 — Section 60

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Supreme Court08 Feb 2019Disposed Off

Secretary, Government Of India, Ministry Of Health & Family Welfare, Department Of Ayush Vs A.T.S.V.S. Siddha Medical College & Hospital And Anr

Supreme Court Of India · (2019) 2 Scale 683 : (2019) 1 SCT 834 : (2019) 2 Supreme 296

Indian Medicine Central Council Act, 1970 — Section 13(4)

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Supreme Court08 Feb 2019Disposed Off

Mahanti Devi Vs Jaiprakash Associates Ltd. & Anr

Supreme Court Of India · (2019) 5 SCC 163 : (2019) 2 Scale 686 : (2019) 2 RCR(Civil) 186 : (2019) 2 Supreme 293 : (2019) 1 UPLBEC 613

Land Acquisition Act, 1894 — Section 4, 18

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Supreme Court08 Feb 2019Allowed

Municipal Corporation, Faridabad Vs Modern School, Faridabad & Ors

Supreme Court Of India · AIR 2019 SC 919 : (2019) 2 Scale 688 : (2019) 1 ACJ 731 : (2019) SCR 703 : (2019) 2 MLJ 477 : (2019) 1 RCR(Civil) 1003 : (2019) 2 Supreme 280 : (2019) 1 WLN 159

Environment (Protection) Act, 1986 — Section 3(3)Haryana Municipal Corporation Act, 1994 — Section 87, 88, 177, 177(2), 193, 194, 196, 196(2), 205

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Supreme Court08 Feb 2019Allowed

State Of Madhya PradeshVs Vikram Das

Supreme Court Of India · AIR 2019 SC 835 : (2019) 4 SCC 125 : (2019) 2 JT 121 : (2019) 2 Scale 695 : (2019) 2 SCC(Cri) 20 : (2019) 1 Cricc 732 : (2019) 2 ACR 1583 : (2019) 2 ALT Cri 25 : (2019) 1 CGLJ 457 : (2019) 1 Crimes 80 : (2019) CriLJ 1502 : (2019) 2 JLJ 1 : (2019) 2 JLJR 1

Constitution of India, 1950 — Article 142Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section3(1), 3(1)(xi)Dowry Prohibition Act, 1961 — Section 4

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Supreme Court07 Feb 2019Dismissed