Supreme Court19 Feb 2019
Jigeesha Thakore Vs Dilip Sumanlal Shah & Ors
Supreme Court Of India · (2019) 2 RCR(Civil) 886
COURT ARCHIVE
Supreme Court Of India judgments, 2019
2,131 judgments · page 80 of 107
Supreme Court19 Feb 2019Dismissed
State Of Uttarakhand & Anr. Vs Naveen Chandra Joshi & Anr
Supreme Court Of India · (2019) 02 SC CK 0357
Constitution Of India, 1950 — Article 136
Supreme Court19 Feb 2019Allowed
Shantibai Shrichand Kshyatriya Vs State Of Maharashtra
Supreme Court Of India · (2019) 02 SC CK 0356
Indian Penal Code, 1860 — Section 34, 201, 302, 468A
Supreme Court19 Feb 2019Partly Allowed
Santosh Kumar Shukla Vs State Of Uttar Pradesh
Supreme Court Of India · (2019) 02 SC CK 0355
Indian Penal Code, 1860 — Section 436
Supreme Court19 Feb 2019Allowed
Radheshyam Vs State Of Madhya Pradesh
Supreme Court Of India · (2019) 02 SC CK 0354
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
Supreme Court19 Feb 2019Allowed
R. Alexander Vs Registrar General High Court & Anr
Supreme Court Of India · (2019) 02 SC CK 0353
Tamil Nadu Civil Services (Discipline And Appeal) Rules, 1955 — Section 17(b)
Supreme Court19 Feb 2019Allowed
Murari & Ors. Vs State Of Madhya Pradesh
Supreme Court Of India · (2019) 02 SC CK 0352
Indian Penal Code, 1860 — Section 420, 467, 468, 471, 511
Supreme Court19 Feb 2019Disposed Of
Mohd. Azher Ahmed Vs State Of A.P.
Supreme Court Of India · (2019) 02 SC CK 0351
Indian Penal Code, 1860 — Section 338
Supreme Court19 Feb 2019Disposed Of
Jagdeep Singh Puri Vs Union Of India & Ors.
Supreme Court Of India · (2019) 02 SC CK 0349
Supreme Court19 Feb 2019Disposed Of
Govt Of Nct Of Delhi Vs Mool Chand Sharma (Dead) By Lrs
Supreme Court Of India · (2019) 02 SC CK 0348
Supreme Court19 Feb 2019Allowed
Deepak Saran Vs A.C.B.,C.B.I.
Supreme Court Of India · (2019) 02 SC CK 0347
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
Supreme Court19 Feb 2019
Parsuram Vs State Of Madhya Pradesh
Supreme Court Of India · (2019) 2 JLJ 328 : (2019) 2 RCR(Criminal) 206 : (2019) 8 SCC 382
Indian Penal Code, 1860 — Section 302, 376
Supreme Court19 Feb 2019Partly Allowed
Municipal Council Thanesar And Ors Vs Virender Kumar And Ors
Supreme Court Of India · (2019) 3 Scale 684 : (2019) 2 Curcc 70 : (2019) 3 Supreme 321
Arbitration And Conciliation Act, 1996 — Section 31(7)(a), 31(7)(b), 34
Supreme Court19 Feb 2019Partly Allowed
State Of Madhya Pradesh Vs Harjeet Singh & Anr
Supreme Court Of India · AIR 2019 SC 1120 : (2019) SCR 564 : (2019) 4 Scale 666 : (2019) 1 ACJ 508 : (2019) 1 Cricc 806 : (2019) 1 Crimes 179 : (2019) CriLJ 2093 : (2019) 3 JCC 1999 : (2019) 3 JKJ 92 : (2019) 2 JLJR 44 : (2019) 2 PLJR 55 : (2019) 2 RCR(Criminal) 95 : (2019) 3 SLT
Indian Penal Code, 1860 — Section 34, 307 To 324, 319, 320,
Supreme Court19 Feb 2019Dismissed
Common Cause & Anr Vs Union Of India & Anr
Supreme Court Of India · (2019) 3 Scale 678 : (2019) SCR 1067 : (2019) 3 SLT 3 : (2019) 2 Supreme 458
Constitution Of India, 1950 — Article 32Delhi Special Police Establishment Act, 1946 — Section 4A, 4BRight to Information Act, 2005 — Section 19
Supreme Court19 Feb 2019
Balvir Singh Vs State Of Madhya Pradesh
Supreme Court Of India · AIR 2019 SC 2983 : (2019) 4 SCR 545 : (2019) 15 SCC 599 : (2019) 6 JT 541 : (2019) 4 Scale 631 : (2019) 2 ALD(Cri) 272 : (2019) 108 AllCC 317 : (2019) 1 ALT(Cri) 247 : (2019) 1 Crimes 169 : (2019) CriLJ 4100 : (2019) 2 JCC 1437 : (2019) 3 JKJ 190 : (2019)
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 294, 302, 323, 341, 506Arms Act, 1959 — Section 25(1A), 27Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V)
Supreme Court19 Feb 2019Allowed
Union Of India & Anr Vs Avtar Chand Etc. Etc
Supreme Court Of India · AIR 2019 SC 1063 : (2019) 4 SCR 577 : (2019) 5 SCC 597 : (2019) 3 Scale 892 : (2019) 2 ACJ 251 : (2019) 2 SCC(L&S) 68 : (2019) 3 ALD 32 : (2019) 3 AllMR 494 : (2019) 161 FLR 795 : (2019) LIC 1185 : (2019) 4 MPLJ 589 : (2019) 3 SLT 166 : (2019) 2 Supreme 6
Minimum Wages Act, 1948 — Section 20(3)
Supreme Court19 Feb 2019Dismissed
Md. Rojali Ali & Ors Vs State Of Assam , Ministry Of Home Affairs Through The Secretary
Supreme Court Of India · AIR 2019 SC 1128 : (2019) 3 Scale 87 : (2019) 109 AllCC 232 : (2019) 2 ALT(Cri) 349 : (2019) 1 Crimes 165 : (2019) CriLJ 1803 : (2019) 2 RCR(Criminal) 108 : (2019) 2 SLT 709 : (2019) 3 Supreme 324 : (2019) 1 UC 568
Indian Penal Code, 1860 — Section 148, 149, 302, 323
Supreme Court19 Feb 2019Dismissed
Laltu Ghosh Vs State Of West Bengal
Supreme Court Of India · AIR 2019 SC 1058 : (2019) 5 JT 541 : (2019) 3 Scale 894 : (2019) 15 SCC 344 : (2019) 1 Crimes 160 : (2019) CriLJ 1584 : (2019) 2 RCRCriminal 85 : (2019) 2 RLW 1519 : (2019) 3 SLT 125 : (2019) Supreme 300
Supreme Court18 Feb 2019Disposed Of
State Of Tamil Nadu & Ors. Etc. Etc. Vs K Kathiresan & Ors. Etc. Etc
Supreme Court Of India · (2019) 02 SC CK 0346
Code Of Criminal Procedure, 1973 — Section 174Indian Penal Code, 1860 — Section 79, 302