Supreme Court20 Feb 2019Disposed Off

Dnyaneshwar Suresh Borkar Vs State Of Maharashtra

Supreme Court Of India · AIR 2019 SC 1567 : (2019) 2 BCR(Cri) 628 : (2019) CriLJ 2347 : (2019) 4 SCR 863 : (2019) 15 SCC 546 : (2019) 6 JT 530 : (2019) 2 ACR 1586 : (2019) 1 ALD(Cri) 641 : (2019) AllMR(Cri) 2580 : (2019) 108 AllCC 350 : (2019) 2 Crimes 19 : (2019) CriLJ 2347 : (2

Indian Penal Code, 1860 — Section 34, 201, 302, 364
Supreme Court20 Feb 2019Allowed

State of Madhya Pradesh Vs Suresh

Supreme Court Of India · AIR 2019 SC 1377 : (2019) 2 JT 480 : (2019) 4 Scale 673 : (2019) CriLJ 1978 : (2019) 14 SCC 151 : (2019) 2 ALDCri 52 : (2019) 108 AllCC 4 : (2019) 2 ALTCri 303 : (2019) 2 Crimes 12 : (2019) 2 JLJR 7 : (2019) 2 PLJR 18 : (2019) 2 RCRCriminal 122 : (2019) 4

Indian Penal Code, 1860 — Section 201, 300, 302, 304II, 337, 338Code of Criminal Procedure, 1973 — Section 174
Supreme Court20 Feb 2019Disposed Off

Sunita Devi And Anr Vs Union Of India And Ors

Supreme Court Of India · (2019) 5 SCC 658 : (2019) 2 JT 489 : (2019) 4 Scale 414 : (2019) 2 SCC(Cri) 690 : (2019) 2 Crimes(SC) 21 : (2019) 109 AllCC 639 : (2019) 1 ALT(Cri) 222 : (2019) 3 Supreme 378

Indian Penal Code, 1860 — Section 34, 302, 394
Supreme Court20 Feb 2019Dismissed

LMJ International Ltd Vs Sleepwell Industries Co. Ltd

Supreme Court Of India · (2019) 5 SCC 302 : (2019) 2 JT 460 : (2019) 3 Scale 703 : (2019) 1 Curcc 275 : (2019) 4 SCR 617 : (2019) 2 ArbLR 98 : (2019) 3 CTC 93 : (2019) 2 RAJ 103 : (2019) 2 RCR(Civil) 468 : (2019) 3 SLT 208

Code of Civil Procedure, 1908 — Order 41 Rule 33
Supreme Court20 Feb 2019Dismissed

Thangasamy Vs State Of Tamil Nadu

Supreme Court Of India · (2019) 3 JT 113 : (2019) 4 Scale 681 : (2019) 4 SCR 600 : (2019) 16 SCC 235 : (2019) 1 ACC 692 : (2019) 107 AllCC 999 : (2019) 2 ALTCri 121 : (2019) 1 Crimes 185 : (2019) 2 RCRCriminal 114 : (2019) 2 SLT 598 : (2019) 3 Supreme 360

Indian Penal Code, 1860 — Section 279, 304A, 304II, 337(3), 338Probation of Offenders Act, 1958 — Section 4
Supreme Court20 Feb 2019

Reliance Communication Limited & Ors Vs State Bank Of India & Ors

Supreme Court Of India · AIR 2019 SC 1196 : (2019) 6 JT 485 : (2019) 3 Scale 428 : (2019) 1 Curcc 292 : (2019) SCR 64 : (2019) 2 ALT 60 : (2019) 3 SLT 96 : (2019) 2 Supreme 161 : (2019) 4 ALD 58

Constitution of India, 1950 — Article 142Contempt of Courts Act, 1971 — Section 2(b), 12(4)Insolvency and Bankruptcy Code, 2016 — Section 9