Supreme Court25 Feb 2019

Deep Narayan Chourasia Vs State Of Bihar

Supreme Court Of India · AIR 2019 SC 1148 : (2019) 3 Scale 603 : (2019) CriLJ 1896 : (2019) 3 Cricc 461 : (2019) 4 SCR 521 : (2019) 13 SCC 153 : (2019) 2 ACR 1533 : (2019) 2 ALD(Cri) 1 : (2019) 107 AllCC 971 : (2019) 2 ALT(Cri) 322 : (2019) 2 JLJR 50 : (2019) 2 MLJ(Cri) 23 : (201

Constitution of India, 1950 — Article 136Indian Penal Code, 1860 — Section 149, 302Arms Act, 1959 — Section 27
Supreme Court25 Feb 2019Dismissed

Murugan & Ors Vs Kesava Gounder (Dead) Thr. Lrs. And Ors

Supreme Court Of India · AIR 2019 SC 2696 : (2019) SCR 357 : (2019) 3 JT 54 : (2019) 3 Scale 627 : (2019) 2 Civcc 181 : (2019) 1 Curcc 256 : AIR 2019 SC (Civ) 2007 : (2019) 1 ACJ 609 : (2019) 2 ALT 101 : (2019) 2 MLJ 735 : (2019) 2 RCR(Civil) 565 : (2019) 2 SLT 746 : (2019) 2 Sup

Limitation Act, 1963 — Article 59, 60, 60(b)(ii), 65Hindu Minority and Guardianship Act, 1956 — Section 8, 8(1), 8(2), 8(2)(a), 8(3), 11Transfer of Property Act, 1882 — Section 19, 21
Supreme Court22 Feb 2019Disposed Of

Sanju Vs Layak Singh & Anr

Supreme Court Of India · (2019) 02 SC CK 0402

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 302, 307