Supreme Court26 Feb 2019Dismissed
Competent Authority Calcutta, Under the Land (Ceiling And Regulation) Act, 1976 And Anr Vs David Mantosh & Ors
Supreme Court Of India · (2019) 3 JT 506 : (2019) 3 Scale 778 : (2019) SCR 331 : (2019) 135 ALR 223 : (2019) ALT(Rev) 33 : (2019) (144) RD 714 : (2019) 3 SLT 69
Constitution of India, 1950 — Article 136, 226Code of Civil Procedure, 1908 — Section 9Urban Land (Ceiling and Regulation) Act, 1976 — Section 2(a) to (q), 2(1), 2(i), 2(n), 3, 4, 5, 6, 6(1), 7, 8, 9, 10, 10(1), 10(3), 10(4), 11, 11A, 12, 12(4), 13, 14, 15, 16, 17, 17(4), 18, 19, 20, 21, 22, 23, 24, 25, 26, 27, 28, 29, 30, 30(5), 31, 32, 33, 33(1), 33(3), 33(5), 34, 35, 36, 37, 38, 39, 40, 41, 42, 43, 44, 45, 46, 47, 48