Supreme Court09 Apr 2019Allowed

Shailndra Kumar Jain And Others Vs Maya Prakash Jain And Others

Supreme Court Of India · AIR 2019 SC 1900 : (2019) 15 SCC 770 : (2019) 6 Scale 230 : (2019) 2 Curcc 103 : (2019) 3 Civcc 168 : (2019) 3 ALD 164 : (2019) 4 AWC 3416 : (2019) 2 JLJR 313 : (2019) 2 PLJR 326 : (2019) 3 RCR(Civil) 50 : (2019) 4 Supreme 451

Code Of Civil Procedure, 1908 — Order 1 Rule 10
Supreme Court09 Apr 2019Partly Allowed

Anurag Soni Vs State Of Chhattisgarh

Supreme Court Of India · AIR 2019 SC 1857 : (2019) 13 SCC 1 : (2019) 4 JT 309 : (2019) 6 Scale 211 : (2019) CriLJ 2508 : (2019) 2 Cricc 505 : (2019) 2 ACJ 164 : (2019) 2 ACR 1952 : (2019) 2 ALD(Cri) 404 : (2019) 108 AllCC 931 : (2019) 2 ALT(Cri) 211 : (2019) 2 Crimes 162 : (2019)

Indian Penal Code, 1860 — Section 90, 375, 376, 376(1), 376(2)(a), 376(2)(b), 376(2)(c), 376(2)(d), 376(2)(e), 376(2)(g), 417, 506Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 114A
Supreme Court09 Apr 2019Allowed

Sham Lal Vs State Of Haryana Etc

Supreme Court Of India · AIR 2019 SC 1898 : (2019) 5 SCC 460 : (2019) 4 JT 278 : (2019) 6 Scale 168 : (2019) 2 SCC(Cri) 599 : (2019) 2 ALD(Cri) 402 : (2019) 2 Crimes 173 : (2019) 2 JCC 1677 : (2019) 2 MPWN 1 : (2019) 2 RCR(Criminal) 862 : (2019) 4 Supreme 564

Indian Penal Code, 1860 — Section 34, 302, 34B, 498A
Supreme Court09 Apr 2019Dismissed

Food Corporation Of India Vs Rimjhim

Supreme Court Of India · AIR 2019 SC 1954 : (2019) 5 SCC 793 : (2019) 5 JT 517 : (2019) 6 Scale 129 : (2019) 2 SCC(L&S) 104 : (2019) 3 ALT 75 : (2019) 2 JLJR 235 : (2019) LIC 2159 : (2019) 2 PLJR 248 : (2019) 4 Supreme 404 : 2020 1 SCJ 180

Supreme Court09 Apr 2019Allowed

Shriram Tomar And Another Etc Vs Praveen Kumar Jaggi And Others

Supreme Court Of India · AIR (2019) SC 3793 : (2019) 5 SCC 736 : (2019) 6 Scale 121 : (2019) 2 SCC(L&S) 90 : (2019) 2 JLJR 418 : (2019) LIC 3643 : (2019) 3 MPJR 5 : (2019) 2 PLJR 431 : (2019) 4 Supreme 400 : (2019) 2 UPLBEC 1441 : (2019) 2 WLN 121

Regional Rural Banks Act, 1976 — Section 29
Supreme Court09 Apr 2019Dismissed

P. Leelavathi (D) By Lrs Vs V. Shankarnarayana Rao (D) By Lrs

Supreme Court Of India · AIR 2019 SC 1938 : (2019) 6 Scale 112 : (2019) 2 Curcc 96 : (2019) 3 Civcc 511 : (2019) 4 AllMR 925 : (2019) 4 KCCR 3289 : (2019) 3 MLJ 867 : (2019) 3 RCR(Civil) 39 : (2019) 3 SLT 701 : (2019) 4 Supreme 231 : (2019) 4 AWC 3473 : (2019) 4 ALD 142 : (2019)

Benami Transactions (Prohibition Of Right To Recover Property) Ordinance, 1988 — Section 2
Supreme Court09 Apr 2019Allowed

Basalingappa Vs Mudibasappa

Supreme Court Of India · AIR 2019 SC 1983 : (2019) 5 SCC 418 : (2019) 4 JT 443 : (2019) 6 Scale 137 : (2019) 2 Civcc 518 : (2019) 2 Cricc 433 : (2019) 2 ACJ 124 : (2019) 1 DCR 612 : (2019) 2 GLH 16 : (2019) 2 SCC(Cri) 571 : (2019) 2 ACR 1978 : (2019) 2 ALD(Cri) 732 : (2019) 108 A

Negotiable Instruments Act, 1881 — Section 118, 118(a), 138, 139Code Of Criminal Procedure, 1973 — Section 378(4)Punjab Land Revenue Act, 1887 — Section 42
Supreme Court09 Apr 2019Allowed

Jagdish Prasad Patel (Dead) Thr. Lrs.& Another Vs Shivnath & Others

Supreme Court Of India · (2019) 6 SCC 82 : (2019) 6 Scale 151 : (2019) 4 AllMR 909 : (2019) 4 MLJ 739 : (2019) 4 MPJR 39 : (2019) 4 Supreme 379

Code Of Criminal Procedure, 1973 — Section 145Evidence Act, 1872 — Section 58, 90Rewa Land Revenue and Tenancy Act, 1935 — Section 2, 3, 5, 6, 7(2), 22, 26, 28, 44, 46, 122
Supreme Court09 Apr 2019Disposed Off

Rupali Devi Vs State Of Uttar Pradesh & Ors

Supreme Court Of India · AIR 2019 SC 1790 : (2019) 5 SCC 384 : (2019) 4 JT 199 : (2019) 6 Scale 96 : (2019) 2 Cricc 578 : (2019) 2 ACJ 344 : (2019) 2 SCC(Cri) 558 : (2019) 2 AICLR 360 : (2019) 3 ACR 2954 : (2019) 2 ALD(Cri) 325 : (2019) 108 AllCC 991 : (2019) 2 ALT(Cri) 114 : (20

Indian Penal Code, 1860 — Section 498ACode Of Criminal Procedure, 1973 — Section 174, 176, 177, 178, 178(b), 178(c), 179, 198AEvidence Act, 1872 — Section 113A
Supreme Court09 Apr 2019Dismissed

M/S D.J. Malpani Vs Commissioner Of Central Excise, Nashik

Supreme Court Of India · (2019) 9 SCC 120 : (2019) 4 JT 270 : (2019) 6 Scale 86 : (2019) 366 ELT 385 : (2019) 4 Supreme 206

Central Excise Valuation (Determination Of Price And Excisable Goods), Rules 2000 — Rule 6Central Excise Rules, 2002 — Rule 25Central Excise Act, 1944 — Section 2(h), 4, 4(1)(a), 4(3)(d), 11AA, 11AB
Supreme Court09 Apr 2019Allowed

Peer Sing Vs State Of Madhya Pradesh

Supreme Court Of India · AIR 2019 SC 1951 : (2019) 4 SCC 582 : (2019) 7 JT 118 : (2019) 6 Scale 66 : (2019) 2 SCC(Cri) 325 : (2019) 109 AllCC 254 : (2019) 2 Crimes 115 : (2019) CriLJ 3612 : (2019) 4 Supreme 203

Indian Penal Code, 1860 — Section 148, 149, 302Code Of Criminal Procedure, 1973 — Section 161
Supreme Court09 Apr 2019Allowed

Sampat Babso Kale & Anr Vs State Of Maharashtra

Supreme Court Of India · AIR 2019 SC 1852 : (2019) 4 SCC 739 : (2019) 4 JT 193 : (2019) 6 Scale 58 : (2019) 2 Cricc 289 : (2019) 2 ACJ 106 : (2019) 2 ALD(Cri) 379 : (2019) 109 AllCC 290 : (2019) 2 Crimes 109 : (2019) CriLJ 2428 : (2019) 2 JCC 1603 : (2019) 2 JKJ 258 : (2019) 2 JK

Indian Penal Code, 1860 — Section 34, 302, 498ACode Of Criminal Procedure, 1973 — Section 313
Supreme Court08 Apr 2019Dispossed Off

Ajay Kumar Vs Lata @ Sharuti & Ors.

Supreme Court Of India · AIR 2019 SC 2600 : (2019) 15 SCC 352 : (2019) 7 Scale 193 : (2019) 2 Curcc 452 : (2019) 2 ACJ 507 : (2019) 3 Civcc 111 : (2020) 1 ALD(Cri) 218 : (2019) 109 AllCC 217 : (2019) 3 CGLJ 220 : (2019) 2 Crimes 359 : (2019) CriLJ 3344 : (2019) 260 DLT 35 : (2019

Constitution Of India, 1950 — Article 136Code Of Criminal Procedure, 1973 — Section 125Protection Of Women From Domestic Violence Act, 2005 — Section 2(f), 2(q), 2(s), 12, 20(1)