Supreme Court16 Apr 2019Allowed

Bharat Broadband Network Limited Vs United Telecoms Limited

Supreme Court Of India · AIR 2019 SC 2434 : (2019) 5 SCC 755 : (2019) 4 JT 481 : (2019) 6 Scale 491 : (2019) 2 Curcc 257 : (2019) 2 ACJ 484 : (2019) 3 ALT 258 : (2019) 3 ArbLR 1 : (2019) 4 AWC 3549 : (2019) 5 MLJ 212 : (2019) 4 Supreme 705 : (2019) 1 TLR 73 : (2019) 2 WLN 85

Arbitration And Conciliation Act, 1996 — Section 4, 7, 11(8), 12, 12(1), 12(2), 12(3), 12(4), 12(5), 13, 13(2), 13(3), 14, 14(1), 14(1)(a), 14(2), 15, 16(2), 34Arbitration And Conciliation (Amendment) Act, 2015 — Section 26Indian Contract Act, 1872 — Section 9, 63
Supreme Court16 Apr 2019Allowed

Bikash Ranjan Rout Vs State Through The Secretary (Home), Government Of Nct Of Delhi, New Delhi

Supreme Court Of India · AIR 2019 SC 2002 : (2019) 5 SCC 542 : (2019) 4 JT 281 : (2019) 6 Scale 481 : (2019) 2 BCR(Cri) 633 : (2019) 2 SCC(Cri) 613 : (2019) 2 ACJ 575 : (2019) CriLJ 2787 : (2019) 3 ACR 2639 : (2019) 108 AllCC 327 : (2019) 2 ALT(Cri) 255 : (2019) 259 DLT 396 : (20

Indian Penal Code, 1860 — Section 420, 468, 471Code Of Criminal Procedure, 1973 — Section 154(2), 156(2), 156(3), 157(2), 160, 167(2), 173(2), 173(2)(i), 173(2)(ii), 173(6), 173(8), 227, 228, 319
Supreme Court16 Apr 2019Allowed

Regional Manager, U.P.S.R.T.C. & Anr Vs Maslahuddin (Dead)

Supreme Court Of India · AIR 2019 SC 2017 : (2019) 6 SCC 196 : (2019) 6 Scale 474 : (2019) 2 SCC(L&S) 30 : (2019) 162 FLR 417 : (2019) LIC 2281 : (2019) 4 Supreme 571

Uttar Pradesh State Road Transport Corporation Employees (Other than Officers) Service Regulations, 1981 — Regulation 8(1), 8(b), 37
Supreme Court16 Apr 2019Disposed Off

Ashatai W/O Anand Duparte Vs Shriram City Union Finance Ltd

Supreme Court Of India · AIR 2019 SC 1906 : (2019) 5 SCC 719 : (2019) 4 JT 297 : (2019) 6 Scale 469 : (2019) 2 CPJ 49 : (2019) 3 AllMR 463 : (2019) 136 ALR 707 : (2019) 4 GLR 2750 : (2019) 4 MLJ 764 : (2019) 4 Supreme 567 : (2020) 1 WLN 41

Insurance Act, 1938 — Section 21(b), 64VB(2)
Supreme Court15 Apr 2019Allowed

Bihari Lal Vs State Of Rajasthan & Ors

Supreme Court Of India · AIR 2019 SC 1995 : (2019) 5 JT 513 : (2019) 6 Scale 393 : (2019) 109 AllCC 221 : (2019) CriLJ 3105 : (2019) 3 JKJ 161 : (2019) 2 MPWN 53 : (2019) 2 RCR(Criminal) 1019 : (2019) 4 Supreme 599

Indian Penal Code, 1860 — Section 34, 307, 323, 325, 336, 341
Supreme Court15 Apr 2019Allowed

Md. Allauddin Khan Vs State Of Bihar & Ors

Supreme Court Of India · AIR 2019 SC 1910 : (2019) 6 SCC 107 : (2019) 5 JT 359 : (2019) 6 Scale 390 : (2019) 2 Cricc 770 : (2019) 2 ACJ 322 : (2019) 2 SCC(Cri) 734 : (2019) 109 AllCC 66 : (2019) 2 ALT(Cri) 347 : (2019) 2 JLJR 310 : (2019) 2 KLJ 923 : (2019) 2 MPWN 62 : (2019) 2 P

Indian Penal Code, 1860 — Section 34, 323, 379Code Of Criminal Procedure, 1973 — Section 482
Supreme Court15 Apr 2019Allowed

Ashok Kumar Mehra & Anr Vs State Of Punjab Etc

Supreme Court Of India · AIR 2019 SC 1903 : (2019) 6 SCC 132 : (2019) 4 JT 391 : (2019) 6 Scale 387 : (2019) 2 BCR(Cri) 631 : (2019) 2 SCC(Cri) 750 : (2019) CriLJ 2371 : (2019) 109 AllCC 215 : (2019) 4 Crimes 332 : (2019) 2 JKJ 240 : (2019) 2 MPWN 34 : (2019) 2 RCR(Criminal) 1022

Indian Penal Code, 1860 — Section 34, 302, 376(2)(g)Juvenile Justice (Care & Protection Of Children) Act , 2000 — Section 2(k), 2(I), 7A, 15(1)(g), 20
Supreme Court15 Apr 2019Allowed

Punjab Urban Planning And Development Authority & Anr Vs Karamjit Singh

Supreme Court Of India · AIR 2019 SC 1913 : (2019) 16 SCC 782 : (2019) 4 JT 303 : (2019) 6 Scale 374 : (2019) 2 ACJ 459 : (2019) 4 AWC 3662 : (2019) 161 FLR 1012 : (2019) 2 JLJR 335 : (2019) LIC 2276 : (2019) 2 LLJ 666 : (2019) 2 PLJR 348 : (2019) 3 SLT 725

Constitution Of India, 1950 — Article 311Industrial Disputes Act, 1947 — Section 25F, 25G, 25H