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Supreme Court Of India judgments, 2019

2,131 judgments · page 59 of 107

Supreme Court25 Apr 2019Allowed

Suman Jindal And Anr. Vs M/S. Adarsh Developers

Supreme Court Of India · AIR 2019 SC 3227 : (2019) 16 SCC 806 : (2019) 7 Scale 427 : (2020) 1 AllMR 420 : (2019) 4 CPJ 33

Karnataka Ownership Flats (Regulation Of The Promotion Of Construction, Sale, Management And Transfer) Act, 1972 — Section 4
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Supreme Court25 Apr 2019Disposed Off

Rajan Vs Home Secretary, Home Department Of Tamil Nadu And Ors

Supreme Court Of India · AIR 2019 SC 2101 : (2019) 14 SCC 114 : (2019) 4 JT 556 : (2019) 6 Scale 775 : (2019) CriLJ 2593 : (2019) 3 JLJR 264 : (2019) 3 PLJR 243 : (2019) 2 RCR(Criminal) 923 : (2019) 1 TLR 115

Constitution Of India, 1950 — Article 32, 73, 162Tamil Nadu Prison Rules, 1983 — Rule 341Indian Penal Code, 1860 — Section 120B, 149, 299 to 377, 302, 307, 353, 376, 395, 396, 419, 506(2)
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Supreme Court24 Apr 2019Disposed Off

Union Of India And Ors Vs Dharam Pal

Supreme Court Of India · (2019) 15 SCC 388 : (2019) 2 Crimes 348 : (2019) 2 JKJ 195

Constitution Of India, 1950 — Article 21, 32, 72, 161Indian Penal Code, 1860 — Section 34, 73, 74, 302, 376, 452Prisoners Act, 1894 — Section 30, 30(2)
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Supreme Court24 Apr 2019

Hari Steel and General Industries Ltd. & Anr Vs Daljit Singh & Ors

Supreme Court Of India · AIR 2019 SC 4796 : (2019) 5 JT 70 : (2019) 6 Scale 817 : (2019) 2 Civcc 641 : (2019) 2 ACJ 288 : (2020) 1 ALD 260 : (2019) 136 ALR 746 : (2019) 4 MLJ 100 : (2019) 3 RCR(Civil) 1 : (2020) 146 RD 103

Code Of Civil Procedure, 1908 — Order 6 Rule 1, Order 12 Rule 1, Order 12 Rule 6, Order 8 Rule 10Code Of Criminal Procedure, 1973 — Section 195(1)(b), 340Specific Relief Act, 1963 — Section 16, 16(c)
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Supreme Court24 Apr 2019Dismissed

Cheriyath Jyothi Vs Sainudeen and Anr

Supreme Court Of India · (2019) 5 SCC 779 : (2019) 4 JT 538 : (2019) 6 Scale 713 : (2019) 4 AllMR 491 : (2019) 3 ALT 271 : (2019) 137 ALR 210 : (2019) 4 GLR 2925

Legal Services Authorities Act, 1987 — Section 19, 20(1) (ii), 20(1) (i) (a), 20 (1) (i)(b)
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Supreme Court24 Apr 2019

Dipakbhai Jagdishchandra Patel Vs State Of Gujarat And Another

Supreme Court Of India · AIR 2019 SC 3363 : (2019) 16 SCC 547 : (2019) 5 JT 15 : (2019) 6 Scale 749 : (2019) 3 Cricc 470 : (2019) 2 ALD(Cri) 545 : (2019) 108 AllCC 334 : (2019) CriLJ 3763 : (2019) 3 RCR(Criminal) 53 : (2019) 4 RLW 3413 : (2019) 4 Supreme 618

Constitution Of India, 1950 — Article 20(3)Code Of Criminal Procedure, 1973 — Section 160, 161, 161(2), 162, 227, 228, 313, 482Indian Penal Code, 1860 — Section 34, 179, 420, 489A, 489B, 489C, 489D, 489e, 511
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Supreme Court24 Apr 2019Dismissed

Alka Shukla Vs Life Insurance Corporation Of India

Supreme Court Of India · AIR 2019 SC 2088 : (2019) 6 SCC 64 : (2019) 4 JT 586 : (2019) 6 Scale 720 : (2019) 2 CPJ 67 : (2019) 2 ACJ 736 : (2019) ACJ 2169 : (2019) 3 ALD 148 : (2019) 4 ALT 48 : (2019) 3 JLJR 166 : (2019) 3 PLJR 166 : (2019) 2 RCR(Civil) 932 : (2019) 136 ALR 695

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Supreme Court24 Apr 2019Allowed

Reliance Life Insurance Co Ltd & Anr Vs Rekhaben Nareshbhai Rathod

Supreme Court Of India · AIR 2019 SC 2039 : (2019) 6 SCC 175 : (2019) 4 JT 497 : (2019) 6 Scale 734 : (2019) 2 CPJ 53 : (2019) 2 ACJ 555 : (2019) ACJ 2196 : (2019) 4 ALD 83 : (2019) 4 MLJ 115 : (2019) 2 RCR(Civil) 909 : (2019) 137 ALR 245

Constitution Of India, 1950 — Article 142, 226Insurance Regulatory and Development Authority (Protection of Policyholders’ Interests) Regulations, 2002 — Regulation 2(d), 4, 4(3), 4(4)Insurance Act 1938 — Section 45
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Supreme Court23 Apr 2019Dismissed

National Insurance Company Ltd Vs Mannat Johal & Ors. Etc. Etc

Supreme Court Of India · AIR 2019 SC 2079 : (2019) 15 SCC 260 : (2019) 4 JT 465 : (2019) 6 Scale 624 : (2019) 3 Civcc 471 : (2019) 2 ACJ 682 : (2019) 2 TAC 705 : (2019) 2 ACC 355 : (2019) ACJ 1849 : (2019) 4 ALD 74 : (2019) 135 ALR 717 : (2019) 2 RCR(Civil) 919 : (2019) 4 RLW 280

Haryana Compassionate Assistance To The Dependents Of Deceased Government Employees Rules, 2006 — Rule 5, 5(1)Motor Vehicles Act, 1988 — Section 168
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Supreme Court23 Apr 2019Dismissed

Cantonment Board, Meerut & Anr Vs Afzal

Supreme Court Of India · AIR 2019 SC 5610 : (2019) 6 SCC 150 : (2019) 5 JT 507 : (2019) 6 Scale 642 : (2019) 137 ALR 216 : (2019) 4 Supreme 669

Cantonments Act, 1924 — Section 184, 185, 274Cantonments Act, 2006 — Section 360
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