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Supreme Court Of India judgments, 2019

2,131 judgments · page 58 of 107

Supreme Court30 Apr 2019Allowed

JK Jute Mill Mazdoor Morcha Vs Juggilal Kamlapat Jute Mills Company Ltd. Through Its Director & Ors

Supreme Court Of India · AIR 2019 SC 2138 : (2019) 11 SCC 332 : (2019) 5 JT 1 : (2019) 7 Scale 136 : (2019) 4 AWC 3160 : (2019) 3 BC 1 : (2019) 3 CTC 715 : (2019) 2 RCR(Civil) 997

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 3(23), 5(20), 5(21), 8, 9Trade Union Act, 1926 — Section 2(g), 2(h), 8, 13, 15, 15(c), 15(d)
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Supreme Court30 Apr 2019Allowed

Rashmi Chopra Vs State Of Uttar Pradesh & Anr

Supreme Court Of India · AIR 2019 SC 2297 : (2019) 15 SCC 357 : (2019) 5 JT 158 : (2019) 7 Scale 152 : (2019) 3 BCR(Cri) 259 : (2019) 2 ALD(Cri) 201 : (2019) 109 AllCC 275 : (2019) 128 CLT 659 : (2019) 2 Crimes 301 : (2019) CriLJ 3450 : (2019) 2 JKJ 105 : (2019) 2 KLT 1053 : (201

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 156(3), 482Indian Penal Code, 1860 — Section 161, 165, 323, 324, 392, 498A, 504, 506
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Supreme Court30 Apr 2019Partly Allowed

S.K. Miglani Vs State Nct Of Delhi

Supreme Court Of India · AIR 2019 SC 2145 : (2019) 6 SCC 111 : (2019) 5 JT 411 : (2019) 7 Scale 123 : (2019) 2 SCC(L&S) 1 : (2019) 3 Cricc 115 : (2019) 2 SCC(Cri) 737 : (2019) 2 Crimes 290 : (2019) 3 JCC 3074 : (2019) 3 JLJR 27 : (2019) 3 MLJ(Cri) 287 : (2019) 3 PLJR 27 : (2019)

Constitution Of India, 1950 — Article 356(1)Code Of Criminal Procedure, 1973 — Section 197, 197(1), 482Indian Penal Code, 1860 — Section 120B, 166A, 166B, 201, 354, 354A, 354B, 354C, 354D, 370, 375, 376, 376A, 376AB, 376C, 376D, 376DA, 376DB, 409, 419, 420, 465, 467, 468, 471, 506
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Supreme Court30 Apr 2019Partly Allowed

Kalabai Vs State Of Madhya Pradesh

Supreme Court Of India · AIR 2019 SC 2135 : (2019) 5 JT 11 : (2019) 7 Scale 132 : (2019) 108 AllCC 680 : (2019) 3 ALT(Cri) 268 : (2019) 2 Crimes 297 : (2019) 3 JCC 3121 : (2019) 2 JLJ 550 : (2019) 3 MPJR 12 : (2019) 3 RLW 2606 : (2019) 4 Supreme 758 : (2019) 2 UC 1153

Indian Penal Code, 1860 — Section 34, 114, 302, 304II, 307
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Supreme Court30 Apr 2019Allowed

Poonam Bai Vs State Of Chhattisgarh

Supreme Court Of India · AIR 2019 SC 2130 : (2019) 6 SCC 145 : (2019) 5 JT 403 : (2019) 7 Scale 118 : (2019) 3 Cricc 180 : (2019) 2 SCC(Cri) 754 : (2019) 2 Crimes 287 : (2019) 2 RCR(Criminal) 998 : (2019) 3 RLW 2548 : (2019) 4 Supreme 726 : (2019) 1 TLR 163 : (2019) 2 UC 1186

Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 161
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Supreme Court29 Apr 2019Dismissed

Sameer Kapoor And Another Vs State Through Sub-division Magistrate South, New Delhi And Others

Supreme Court Of India · AIR 2019 SC 3318 : (2019) 5 Scale 29 : (2019) 2 Curcc 273 : (2019) 5 MLJ 376 : (2019) 3 RCR(Civil) 15 : (2019) 136 ALR 217 : (2019) 3 PLJR 257 : (2019) 5 ALD 120 : (2019) 3 JLJR 278

Limitation Act, 1963 — Article 137Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(d)Indian Succession Act, 1925 — Section 218, 222, 228, 237, 238, 239, 276, 278
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Supreme Court29 Apr 2019Allowed

Hindustan Sanitaryware And Industries Ltd. & Others Vs State Of Haryana

Supreme Court Of India · AIR 2019 SC 2194 : (2019) 15 SCC 774 : (2019) 7 Scale 39 : (2019) 4 AllMR 967 : (2019) 3 ALT 156 : (2019) 4 AWC 3151 : (2019) 162 FLR 124 : (2019) 2 JLJR 424 : (2019) 3 KarLJ 309 : (2019) LIC 2479 : (2019) 2 LLJ 513 : (2019) LLR 591 : (2019) 2 PLJR 437 :

Constitution Of India, 1950 — Article 43Minimum Wages Act, 1948 — Section 2(e), 2(h), 2(i), 3, 4, 4(1)(i), 4(1)(iii), 5, 5(2), 12
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Supreme Court29 Apr 2019Partly Allowed

Govind Singh Vs State Of Chhattisgarh

Supreme Court Of India · AIR 2019 SC 2120 : (2019) 7 Scale 20 : (2019) 108 AllCC 955 : (2019) 3 ALT(Cri) 56 : (2019) 2 MPJR 171 : (2019) 4 Supreme 683

Indian Penal Code, 1860 — Section 300, 302, 304II, 307
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Supreme Court26 Apr 2019Allowed

N. Ramamurthy Vs State By Central Bureau Of Investigation, A.C.B., Bengaluru

Supreme Court Of India · AIR 2019 SC 2161 : (2019) 14 SCC 198 : (2019) 5 JT 88 : (2019) 7 Scale 13 : (2019) 2 ACJ 501 : (2019) CriLJ 2929 : (2019) 3 Cricc 394 : (2019) 2 Crimes 343 : (2019) 3 JCC 2093 : (2019) 3 JLJR 1 : (2019) 3 PLJR 1 : (2019) 2 RCR(Criminal) 969 : (2019) 109 A

Code Of Criminal Procedure, 1973 — Section 389, 389(1), 482Indian Penal Code, 1860 — Section 120B, 409, 420, 468, 471, 477APrevention Of Corruption Act, 1988 — Section 13(1)(1), 13(1)(d), 13(2)
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Supreme Court26 Apr 2019Dismissed

State Bank Of India & Others Vs P. Soupramaniane

Supreme Court Of India · AIR 2019 SC 2187 : (2019) 5 JT 51 : (2019) 6 Scale 809 : (2019) 2 ACJ 747 : (2019) 4 ALT 436 : (2019) 162 FLR 253 : (2019) 2 JLJR 354 : (2019) LIC 2470 : (2019) 2 PLJR 367 : (2019) 3 RLW 2322 : (2019) 1 TLR 98

Indian Penal Code, 1860 — Section 307, 324Code Of Criminal Procedure, 1973 — Section 360Banking Regulation Act, 1949 — Section 10(1)(b)(i)
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Supreme Court26 Apr 2019Allowed

Mallikarjunaiah Vs Nanjaiah & Ors

Supreme Court Of India · (2019) 15 SCC 756 : (2019) 5 JT 56 : (2019) 5 Scale 1 : (2019) 3 ALD 122 : (2019) 136 ALR 195 : (2019) 3 ALT 277 : (2019) 3 RCR(Civil) 12 : (2019) 145 RD 597 : (2019) 4 Supreme 673

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Supreme Court26 Apr 2019Allowed

Vikram Johar Vs State Of Uttar Pradesh & Anr

Supreme Court Of India · AIR 2019 SC 2109 : (2019) 14 SCC 207 : (2019) 4 JT 572 : (2019) 6 Scale 794 : (2019) 3 Cricc 207 : (2019) 2 ALD(Cri) 808 : (2019) 4 Crimes 410 : (2019) 2 JKJ 77 : (2019) 2 JLJR 375 : (2019) 3 MLJ(Cri) 295 : (2019) 2 PLJR 388 : (2019) 2 RCR(Criminal) 961

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 156(3), 200, 202, 227, 239, 245, 482Indian Penal Code, 1860 — Section 353, 383, 384, 471, 503, 504, 506
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Supreme Court26 Apr 2019Dismissed

Sadayappan @ Ganesan Vs State, Represented By Inspector Of Police

Supreme Court Of India · AIR 2019 SC 2191 : (2019) 9 SCC 257 : (2019) 4 JT 551 : (2019) 6 Scale 785 : (2019) 3 Cricc 18 : (2019) 4 Crimes 406 : (2019) 2 UC 1161

Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 25(1B)(a)Code Of Criminal Procedure, 1973 — Section 313
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Supreme Court26 Apr 2019Allowed

Jagdishraj Khatta Vs State Of Himachal Pradesh

Supreme Court Of India · AIR 2019 SC 2872 : (2019) 9 SCC 248 : (2019) 4 JT 544 : (2019) 6 Scale 790 : (2019) 2 ACJ 309 : (2019) 2 ALT(Cri) 462 : (2019) 4 Crimes 404 : (2019) CriLJ 4257 : (2019) 2 MPWN 8 : (2019) 2 UC 1158

Indian Penal Code, 1860 — Section 306, 498AArms Act, 1959 — Section 30
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