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Supreme Court Of India judgments, 2019

2,131 judgments · page 60 of 107

Supreme Court23 Apr 2019Dismissed

Globe Ground India Employees Union Vs Lufthansa German Airlines & Anr

Supreme Court Of India · AIR 2019 SC 5000 : (2019) 15 SCC 273 : (2019) 6 Scale 646 : (2020) 1 ALD 7 : (2019) 161 FLR 927 : (2019) 2 JLJR 412 : (2019) 2 PLJR 425 : (2019) 4 Supreme 664 : (2020) 2 MhLJ 67

Code Of Civil Procedure, 1908 — Order 1 Rule 10Industrial Disputes Act, 1947 — Section 10, 10(1), 10(4), 11(3), 18(3)(b), 25F, 25G, 25O, 25N
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Supreme Court23 Apr 2019Dismissed

Nagji Odhavji Kumbhar & Anr Vs State Of Gujarat

Supreme Court Of India · AIR 2019 SC 2034 : 201 (5 ) SCC 802 : (2019) 4 JT 458 : (2019) 6 Scale 654 : (2019) 2 SCC(Cri) 729 : (2019) 109 AllCC 236 : (2019) 2 ALT(Cri) 383 : (2019) 2 MPWN 39 : (2019) 4 Supreme 660 : (2019) 1 TLR 103 : (2019) 2 UC 1166

Indian Penal Code, 1860 — Section 34, 302, 304, 304II, 324
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Supreme Court22 Apr 2019Allowed

Ganesh Vs Sudhirkumar Shrivastava & Ors

Supreme Court Of India · (2019) 4 AWC 3171 : (2019) 2 CGLJ 485 : (2019) 3 KLJ 612 : (2019) 2 KLT 654 : (2019) 2 RCR(Civil) 976

Constitution Of India, 1950 — Article142Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib), 13B
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Supreme Court22 Apr 2019Allowed

Naresh Chandra Bhardwaj Vs Bank Of India & Ors

Supreme Court Of India · AIR 2019 SC 2075 : (2019) 15 SCC 786 : (2019) 6 Scale 553 : (2019) 162 FLR 927 : (2019) 2 JLJR 350 : (2019) LIC 2404 : (2019) 4 MLJ 637 : (2019) 2 PLJR 363 : (2019) 4 Supreme 614

Bank Of Baroda (Employees') Pension Regulation, 1995 — Regulation 31, 33
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Supreme Court22 Apr 2019Allowed

Anil Kumar Anand Vs Commissioner Of Customs (Preventive)

Supreme Court Of India · (2019) 6 Scale 558 : (2019) 4 Supreme 601 : (2019) 15 SCC 761

Customs Valuation (Determination Of Value Of Imported Goods) Rules, 2007 — Rule 2, 3, 3(4), 4, 4(1)(b), 4(1)(c), 4(2), 4(3), 5, 6, 7, 8, 9, 10, 10(2)Customs Act, 1962 — Section 18, 28, 130E, 130E(b)
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Supreme Court22 Apr 2019Allowed

State Of Rajasthan And Others Vs Mukesh Sharma & Ors

Supreme Court Of India · AIR 2019 SC 2023 : (2019) 14 SCC 273 : (2019) 4 JT 475 : (2019) 6 Scale 573 : (2019) CriLJ 2731 : (2019) 2 JLJR 371 : (2019) 2 PLJR 384 : (2019) 2 WLN 117

Constitution Of India, 1950 — Article 14Rajasthan Prisons (Shortening Of Sentences) Rules, 2006 — Rule 2(e), 8(2)(i)Code Of Criminal Procedure, 1973 — Section 432, 433, 433A, 433(b)
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Supreme Court22 Apr 2019Allowed

Indian Oil Corporation Limited Vs State Of U.P. & Ors

Supreme Court Of India · AIR 2019 SC 3173 : (2019) 16 SCC 482 : (2019) 6 Scale 584 : (2019) 3 Supreme 579

Constitution Of India, 1950 — Article 145(3), 301, 304, 304(a), 304(b)Code Of Civil Procedure, 1908 — Section 11Indian Penal Code, 1860 — Section 304
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Supreme Court22 Apr 2019Partly Allowed

Kumar Ghimirey Vs State Of Sikkim

Supreme Court Of India · AIR 2019 SC 2011 : (2019) 6 SCC 166 : (2019) 4 JT 433 : (2019) 6 Scale 607 : (2019) 2 SCC(Cri) 758 : (2019) 2 ACJ 373 : (2019) CriLJ 3141 : (2019) 2 JLJR 345 : (2019) 2 KCCR 1257 : (2019) 2 PLJR 358 : (2019) 2 RCR(Criminal) 934 : (2019) 108 AllCC 372 : (2

Protection Of Children From Sexual Offences Act, 2012 — Section 4, 5(m), 6, 9, 10Indian Penal Code, 1860 — Section 149, 302, 341, 342, 376, 376(2), 511Code Of Criminal Procedure, 1973 — Section 307, 374, 377, 377(1), 377(3), 378, 386, 386(b), 386(b)(iii), 389, 390, 391, 401, 401(2), 401(4)
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Supreme Court16 Apr 2019Dismissed

Dr R.S. Grewal & Ors Vs Chander Parkash Soni & Anr

Supreme Court Of India · AIR 2019 SC 3000 : (2019) 6 SCC 216 : (2019) 6 Scale 532 : (2019) 2 ACJ 471 : (2019) 3 BCR 513 : (2019) 3 Civcc 383 : (2019) 4 AWC 3667 : (2019) 37 LCD 1411 : (2019) 1 RCR(Rent) 577 : (2019) 4 Supreme 541

Hindu Succession Act, 1956 — Section 14, 14(1), 14(2), 30East Punjab Urban Rent Restriction Act, 1949 — Section 2(c), 2(i)Transfer Of Property Act, 1882 — Section 105, 106, 107, 108, 109, 110, 111
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Supreme Court16 Apr 2019Allowed

Manju Devi Vs State Of Rajasthan & Anr

Supreme Court Of India · AIR 2019 SC 1976 : (2019) 6 SCC 203 : (2019) 4 JT 289 : (2019) 6 Scale 515 : (2019) 2 Cricc 549 : (2019) 2 ACJ 191 : (2019) 2 SCC(Cri) 765 : (2019) 3 ACR 2947 : (2019) 108 AllCC 377 : (2019) 2 ALT(Cri) 361 : (2019) 128 CLT 491 : (2019) 2 Crimes 193 : (201

Indian Penal Code, 1860 — Section 302, 304B, 498ACode Of Criminal Procedure, 1973 — Section 273, 284, 285, 311, 482
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