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Supreme Court Of India judgments, 2019

2,131 judgments · page 62 of 107

Supreme Court12 Apr 2019Partly Allowed

Accused ‘X’ Vs State Of Maharashtra

Supreme Court Of India · AIR 2019 SC 3031 : (2019) 7 SCC 1 : (2019) 4 JT 366 : (2019) 6 Scale 407 : (2019) 2 BCR(Cri) 609 : (2019) 2 Crimes 175 : (2019) CriLJ 4147 : (2019) 2 KLJ 704 : (2019) 2 KLT 527 : (2019) 4 Supreme 454 : (2019) 1 TLR 239 : (2019) 3 RCR(Criminal) 18 : (2019)

Constitution Of India, 1950 — Article 20, 20(1), 21Indian Penal Code, 1860 — Section 75, 84, 201, 302, 363, 366, 376, 396, 506Mental Healthcare Act, 2017 — Section 3, 20(1), 23(1), 103
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Supreme Court12 Apr 2019Disposed Off

Ram Prakash & Anr Vs Puttan Lal & Ors

Supreme Court Of India · AIR 2019 SC 1800 : (2019) 4 JT 253 : (2019) 6 Scale 404 : (2020) 138 ALR 511 : (2019) 1 RCR(Rent) 538 : (2019) 4 Supreme 393

Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 — Section 21(1)(a), 21(1)(b), 22
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Supreme Court12 Apr 2019Allowed

Gurdev Singh And Others Vs Union Of India And Others

Supreme Court Of India · (2019) 4 SCC 762 : (2019) 6 Scale 400 : (2019) 3 ALT 250 : (2019) 3 RCR(Civil) 47 : (2019) 4 Supreme 396 : (2019) 2 WLN 106

Displaced Persons (Compensation And Rehabilitation) Rules, 1955 — Rule 24Displaced Persons (Compensation & Rehabilitation) Act, 1954 — Section 22, 24
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Supreme Court12 Apr 2019Partly Allowed

State Of Tamil Nadu & Ors Vs Elephant G. Rajendran & Ors. Etc

Supreme Court Of India · (2019) 14 SCC 29 : (2019) 4 JT 334 : (2019) 6 Scale 317 : (2019) 3 ALT 83 : (2019) 4 Supreme 422

Constitution Of India, 1950 — Article 32, 32(1), 32(2), 136, 142, 226All India (Death-Cum-Retirement Benefits) Rules, 1958 — Rule 16(1)(A)Code Of Criminal Procedure, 1973 — Section 154, 482
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Supreme Court11 Apr 2019

Atma Ram And Ors Vs State Of Rajasthan

Supreme Court Of India · AIR 2019 SC 1961 : (2019) 6 Scale 280 : (2019) 2 ACJ 328 : (2019) CriLJ 2758 : (2019) 3 ACR 2959 : (2019) 2 ALD(Cri) 186 : (2019) 2 ALT(Cri) 265 : (2019) 2 Crimes 144 : (2019) 2 JLJR 321 : (2019) 2 PLJR 334 : (2019) 3 RCR(Criminal) 42 : (2019) 3 SLT 708 :

Constitution Of India, 1950 — Article 14, 21Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 354, 376, 376A, 376B, 376C, 376D, 377, 447, 452Code Of Criminal Procedure, 1973 — Section 273, 279, 299, 313, 317, 327(1), 342, 366, 367, 368, 368(c), 369, 370, 371, 377, 378, 372 To 394, 386, 386(b), 391, 460, 461, 462, 463, 464, 465
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Supreme Court11 Apr 2019Allowed

Indibility Creative Pvt Ltd & Ors Vs Govt Of West Bengal & Ors

Supreme Court Of India · AIR 2019 SC 1918 : (2019) 6 Scale 296 : (2019) 4 Supreme 348 : (2019) 4 AWC 3481

Constitution Of India, 1950 — Article 14, 19(1), 19(1)(a), 19(1)(g), 19(2), 21, 32, 226West Bengal Cinemas (Regulation) Act, 1954 — Section 6Cinematograph Act, 1952 — Section 4, 5, 5A, 5B, 5B(1), 6, 6(1), 13
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Supreme Court11 Apr 2019Allowed

Chairman And Managing Director, The Fertilizers And Chemicals Tranvancore Ltd. & Anr Vs General Secretary Fact Employees Association & Ors

Supreme Court Of India · AIR 2019 SC 1870 : (2019) 6 Scale 273 : (2019) 2 Curcc 90 : (2019) 11 SCC 323 : (2019) 2 ACJ 272 : (2019) 3 ALT 49 : (2019) 161 FLR 922 : (2019) 2 JKLT 157 : (2019) 2 JLJR 256 : (2019) 2 PLJR 269 : (2019) 4 Supreme 342

Constitution Of India, 1950 — Article 14Industrial Disputes Act, 1947 — Section 10Code Of Civil Procedure, 1908 — Section 11
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Supreme Court10 Apr 2019Dismissed

Vijay Mohan Singh Vs State Of Karnataka

Supreme Court Of India · AIR 2019 SC 2418 : (2019) 5 SCC 436 : (2019) 4 JT 258 : (2019) 6 Scale 199 : (2019) 2 SCC(Cri) 586

Indian Penal Code, 1860 — Section 34, 149, 302, 304B, 307, 498ADowry Prohibition Act, 1961 — Section 3, 4, 6Code Of Criminal Procedure, 1973 — Section 313, 417
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Supreme Court10 Apr 2019Allowed

State Of Rajasthan Vs Kanhaiya Lal

Supreme Court Of India · AIR 2019 SC 2633 : (2019) 5 SCC 639 : (2019) 6 Scale 244 : (2019) 2 SCC(Cri) 674 : (2019) 2 ACJ 750

Indian Penal Code, 1860 — Section 300, 302, 303, 304I, 304IICode Of Criminal Procedure, 1973 — Section 313
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Supreme Court10 Apr 2019Allowed

Garware Wall Ropes Ltd Vs Coastal Marine Constructions & Engineering Ltd

Supreme Court Of India · AIR 2019 SC 2053 : (2019) 9 SCC 209 : (2019) 6 Scale 250 : (2019) 2 Curcc 200

Constitution Of India, 1950 — Article 25, 25(2)(b), 26, 26(b)Arbitration And Conciliation Act, 1996 — Section 2(1)(b), 7, 8, 9, 11, 11(4), 11(5), 11(6), 11(6A), 11(7), 11(13), 16, 16(1), 16(1)(a), 16(2), 29A, 34, 35, 37, 44, 45Indian Stamp Act, 1899 — Section 33, 35, 38, 40
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