Supreme Court Of India Judgments 2019 — Page 64

Supreme Court Of India · AIR 2019 SC 3077 : (2019) 6 SCC 155 : (2019) 5 JT 251 : (2019) 6 Scale 51 : (2019) 2 SCC(L&S) 23 : (2019) 4 AllMR 425 : (2019) 4 AWC 3418 : (2019) 3 CalLT 69 : (2019) 128 CLT 1 : (2019) 162 FLR 258 : (2019) 2 JKLT 99 : (2019) 2 JLJR 251 : (2019) LIC 3286

Maharashtra Employees Of Private Schools (Conditions Of Service) Rules, 1981 — Rule 33(6)Indian Penal Code, 1860 — Section 354(a), 509Protection Of Children From Sexual Offences Act, 2012 — Section 9(f), 10, 11

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Supreme Court08 Apr 2019Dismissed

Narender Kumar Vs Union Of India And Others

Supreme Court Of India · (2019) 5 SCC 247 : (2019) 6 Scale 36 : (2019) 2 SCC(Cri) 500 : (2019) 2 ACR 1964 : (2019) 2 ALT(Cri) 196 : (2019) 259 DLT 59 : (2019) 3 SLT 654

Constitution Of India, 1950 — Article 14, 19, 21, 22, 22(5), 32, 352, 352(1), 358(1), 359(1)Maintenance Of Internal Security Act, 1971 — Section 3(2)Defence Of India Act, 1971 — Section 6(6)(c)

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Supreme Court08 Apr 2019Allowed

S. Kumar Vs Commissioner & Ors

Supreme Court Of India · (2019) 5 SCC 244 : (2019) 4 JT 168 : (2019) 6 Scale 33 : (2019) 3 ALT 381 : (2019) 4 Supreme 190

Tamil Nadu Hindu Religious And Charitable Endowments Act, 1959 — Section 77, 78, 79, 79A, 79B, 79C, 80, 81, 82, 83, 84, 85

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Supreme Court08 Apr 2019Allowed

Pr. Commissioner Of Income Tax 6 Vs Nokia India Pvt. Ltd

Supreme Court Of India · (2019) 4 SCC 759 : (2019) 4 JT 165 : (2019) 6 Scale 31 : (2019) 4 Supreme 193

Income Tax Act, 1961 — Section 143(1), 143(3), 148, 260A

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Supreme Court08 Apr 2019Allowed

Kushuma Devi Vs Sheopati Devi (D) & Ors

Supreme Court Of India · (2019) 5 SCC 744 : (2019) 4 JT 163 : (2019) 6 Scale 29 : (2019) 134 ALR 210 : (2019) 4 Supreme 195

Constitution Of India, 1950 — Article 227

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Supreme Court05 Apr 2019Dismissed

Vijay Gopala Lohar Vs Pandurang Ramchandra Ghorpade & Anr.

Supreme Court Of India · AIR 2019 SC 3272 : (2019) 4 BLJ 155 : (2019) 2 CGLJ 460 : (2019) 3 CriCC 27 : (2019) 2 Crimes 378 : (2019) 2 DCR 473 : (2019) 3 JBCJ 143 : (2019) 4 JCC 3431 : (2019) 2 KHC 827 : (2019) 2 KLT 487 : (2019) 2 LawHeraldSC 1558 : (2019) 2 KLJ 897 : (2019) 2 KL

Negotiable Instruments Act, 1881 — Section 138

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Supreme Court05 Apr 2019

Zahur Haider Zaidi Vs Central Bureau Of Investigation

Supreme Court Of India · (2019) 04 SC CK 0149

Indian Penal Code, 1860 — Section 302

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Supreme Court05 Apr 2019Disposed Off

Mahesh Kumar Pawar Vs Neelam Singh & Anr

Supreme Court Of India · (2019) 15 SCC 791 : (2019) 5 Scale 773

Insolvency And Bankruptcy Code, 2016 — Section 29A

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Supreme Court05 Apr 2019Allowed

G Ramesh Vs Kanike Harish Kumar Ujwal & Anr

Supreme Court Of India · AIR 2019 SC 2595 : (2019) 6 SCALE 694 : (2020) 1 ALD(Cri) 228 : (2019) 108 AllCC 676 : (2019) 2 ALT(Cri) 354 : (2019) 2 Crimes 158 : (2019) CriLJ 3340 : (2019) 2 DCR 417 : (2019) 2 JCC 1592 : (2019) 2 KLJ 977 : (2019) 2 RCR(Criminal) 848 : (2019) 4 Suprem

Constitution Of India, 1950 — Article 136Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 141, 141(1)

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Supreme Court05 Apr 2019Disposed Off

Ms. Catherine Anderson Vs Ashwani Bhatia

Supreme Court Of India · (2019) 11 SCC 299 : (2019) 5 Scale 772 : (2019) 2 ACJ 722 : (2019) 2 RCR(Civil) 774

Arbitration And Conciliation Act, 1996 — Section 11, 12

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Supreme Court05 Apr 2019Allowed

Tabrez Khan @ Guddu & Ors Vs State Of Uttar Pradesh & Anr

Supreme Court Of India · AIR 2019 SC 2663 : (2019) 4 SCC 615 : (2019) 4 JT 157 : (2019) 5 Scale 770 : (2019) 2 SCC(Cri) 329 : (2019) 5 Alllj 144 : (2019) 2 ALD(Cri) 283 : (2019) 107 AllCC 627 : (2019) 2 Crimes 108 : (2019) 4 Supreme 127

Indian Penal Code, 1860 — Section 323, 498A, 504, 506Code Of Criminal Procedure, 1973 — Section 482Dowry Prohibition Act, 1961 — Section 3, 4

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Supreme Court05 Apr 2019Allowed

T. Ramalingeswara Rao (Dead) Thr. Lrs. & Anr. Vs N. Madhava Rao & Ors

Supreme Court Of India · AIR 2019 SC 1777 : (2019) 4 SCC 608 : (2019) 4 JT 159 : (2019) 5 Scale 767 : (2019) 37 LCD 1664 : (2019) 3 MLJ 875 : (2019) 2 RCR(Civil) 770 : (2019) 3 Supreme 606 : (2019) 4 ALD 11 : (2019) 2 Curcc 108 : (2019) 3 Civcc 134 : (2019) 2 ACJ 342

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Supreme Court05 Apr 2019Allowed

Nutan Gautam Vs Prakash Gautam

Supreme Court Of India · (2019) 4 SCC 734 : (2019) 4 JT 582 : (2019) 2 Curcc 150 : (2019) 134 ALR 229 : (2019) 3 CalLT 89 : (2019) 128 CLT 135 : (2019) 3 GLR 2086 : (2019) 37 LCD 2246 : (2019) 3 MPJR 1 : (2019) 3 SLT 331 : (2019) 4 Supreme 153

Hindu Marriage Act, 1955 — Section 13(1)(ia)(iii)

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Supreme Court05 Apr 2019Dismissed

Manoj Kumar Vs State Of Uttarakhand

Supreme Court Of India · AIR 2019 SC 1787 : (2019) 5 SCC 663 : (2019) 4 JT 424 : (2019) 5 Scale 763 : (2019) 2 SCC(Cri) 694 : (2019) 107 AllCC 683 : (2019) 2 Crimes 102 : (2019) 4 Supreme 124

Indian Penal Code, 1860 — Section 302

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Supreme Court04 Apr 2019Disposed Of

Lakhanlal @ Lakhan Singh Vs State Of Madhya Pradesh

Supreme Court Of India · (2019) 3 CriCC 308 : (2019) 3 Crimes 95 : (2019) 2 JLJ 457 : (2019) 3 JCC 2065 : (2019) 2 LawHeraldSC 1531 : (2019) 2 RCR(Criminal) 1012

Indian Penal Code, 1860 — Section 34, 147, 148, 149, 307, 325Code of Criminal Procedure, 1973 — Section 360, 360(1), 360(10)Probation of Offenders Act, 1958 — Section 3, 4, 6, 12

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Supreme Court04 Apr 2019Dismissed

Ajit Kaur @ Surjit Kaur Vs Darshan Singh(Dead) Through Lrs.& Ors

Supreme Court Of India · AIR 2019 SC 2122 : (2019) 13 SCC 70 : (2019) 5 Scale 727 : (2019) 2 Curcc 110 : (2019) 3 BCR 451 : 2019 (2) JKLT 1 : 2019 (2) RCR(Civil) 786 : (2019) 4 SLT 85 : (2019) 4 Supreme 156 : (2019) 2 WLN 158 : (2019) 3 RLW 2618

Hindu Succession Act, 1956 — Section 4, 14, 14(1), 14(2), 30

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Supreme Court Of India judgments, 2019