Supreme Court04 Apr 2019

Bhagwan Das Goel(Dead) Through His L.Rs. & Ors Vs Pyare Kishan Agarwal

Supreme Court Of India · AIR 2019 SC 1673 : (2019) 4 JT 161 : (2019) 5 Scale 695 : (2019) 2 Curcc 198 : (2019) 4 BCR 228 : (2019) 135 ALR 221 : (2019) 2 ALT 429 : (2019) 2 JKLT 10 : (2019) 4 SCC 731 : (2019) 4 Supreme 172 : (2019) 2 WLN 112

Constitution Of India, 1950 — Article 227Arbitration Act, 1940 — Section 20Indian Partnership Act, 1932 — Section 20, 69(3)
Supreme Court03 Apr 2019Allowed

Hammad Ahmed Vs Abdul Majeed & Ors

Supreme Court Of India · (2019) 5 Scale 698 : (2019) 3 BCR 434 : (2019) 2 Curcc 124 : (2019) 2 JKLT 13 : (2019) 14 SCC 1

Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2Societies Registration Act, 1860 — Section 5Evidence Act, 1872 — Section 90, 94, 95, 96, 97, 98
Supreme Court03 Apr 2019Dismissed

Gopalakrishna (D) By Lrs. & Ors Vs Narayanagowda (Dead)By Lrs. & Ors

Supreme Court Of India · (2019) 4 SCC 592 : (2019) 4 JT 179 : (2019) 6 Scale 658 : (2019) 2 Curcc 1 : (2019) 3 KarLJ 97 : (2019) 37 LCD 1975 : (2019) 2 RCR(Civil) 715 : (2019) 4 Supreme 104 : (2019) 2 WLN 166

Limitation Act, 1963 — Article 65, 109, 113, 141Limitation Act, 1908 — Article 140, 141Hindu Women's Rights To Property Act, 1937 — Section 4, (1)(ii), 10, 10(1), 10(2)(g), 11
Supreme Court02 Apr 2019Dismissed

Pioneer Urban Land & Infrastructure Ltd Vs Govindan Raghavan And Ors

Supreme Court Of India · (2019) 3 ABR 675 : AIR 2019 SC 1779 : (2019) 134 ALR 236 : (2019) 3 AWC 2087 SC : (2019) 2 CPJ 34 (SC) : (2019) 2 GLH 461 : (2019) 2 KLJ 572 : (2019) 2 RCR(Civil) 738 : (2019) 5 Scale 680 : (2019) 5 SCC 725 : (2019) 5 SCJ 732 : (2019) 4 WBLR(SC) 1 : (2019

Constitution of India, 1950 — Article 14Haryana Real Estate (Regulation and Development) Rules, 2017 — Rule 15Consumer Protection Act, 1986 — Section 2(o), 2(r), 12, 18(1)(b), 19(4), 23
Supreme Court02 Apr 2019

National Investigation Agency Vs Zahoor Ahmad Shah Watali

Supreme Court Of India · AIR 2019 SC 1734 : (2019) 5 SCC 1 : (2019) 4 JT 51 : (2019) 5 Scale 775 : (2019) 2 BCR(Cri) 321 : (2019) 2 SCC(Cri) 383 : (2019) CriLJ 2609 : (2019) 2 BCR(Cri) 321 : (2019) 2 Crimes 63 : (2019) 2 JKLT 106 : (2019) 2 MLJ(Cri) 730 : (2019) 4 Supreme 1

Constitution Of India, 1950 — Article 136Indian Penal Code, 1860 — Section 120B, 121, 121A, 124AUnlawful Activities (Prevention) Act, 1967 — Section 13, 16, 17, 18, 20, 38, 39, 40, 43D, 43D(5), 43D(6), 43D(7), 43(F), 44, 45(1)(i), 45(1)(ii)48
Supreme Court02 Apr 2019

Dharani Sugars And Chemicals Ltd Vs Union Of India & Ors

Supreme Court Of India · (2019) 5 SCC 480 : (2019) 4 JT 206 : (2019) 5 Scale 629 : (2019) 2 Curcc 160 : (2019) 3 ALT 177 : (2019) 3 AWC 2581 : (2019) 3 BC 111 : (2019) 2 DCR 687 : (2019) 4 Supreme 40

Constitution Of India, 1950 — Article 14, 123(1), 265, 366(28)Banking Regulation Act, 1949 — Section 6(1)(a), 6(1)(n), 21, 21(1), 21(2), 21(3), 22, 22(3), 26A, 35, 35(1), 35A, 35AA, 35AB, 35AB(2), 36, 36ACA(1), 36AE, 36AE(1), 36AF, 39, 45I(c), 45Y, 51, 52(1), 53(1), 55AReserve Bank Of India Act, 1934 — Section 7, 45L, 45L(3)
Supreme Court02 Apr 2019Dismissed

Nagar Ayukt Nagar Nigam, Kanpur Vs Mujib Ullah Khan And Another

Supreme Court Of India · AIR 2019 SC 1665 : (2019) 6 SCC 103 : (2019) 4 JT 10 : (2019) 2 ACJ 103 : (2019) 2 ACJ 103 : (2019) 2 ALT 411 : (2019) 3 AWC 2097 : (2019) 161 FLR 503 : (2019) LIC 2285 : (2019) 5 Scale 756 : (2019) 3 SLT 619 : (2019) 4 Supreme 93 : (2019) 2 UPLBEC 1137 :

Uttar Pradesh Municipal Corporation Act, 1959 — Section 548, 548(1)Payment Of Gratuity Act, 1972 — Section 1(3)(a), 1(3)(b), 1(3)(c), 2(e), 14Uttar Pradesh Dookan Aur Vanijya Adhishthan Adhiniyam, 1962 — Section 3, 3(c)
Supreme Court02 Apr 2019Partly Allowed

S. Ramesh & Ors. Etc Vs State Rep. By Inspector Of Police & Ors

Supreme Court Of India · AIR 2019 SC 1669 : (2019) 5 SCC 715 : (2019) 5 JT 68 : (2019) 5 Scale 693 : (2019) 3 Cricc 11 : (2019) 2 SCC(Cri) 727 : (2019) 2 ALD(Cri) 640 : (2019) 107 AllCC 630 : (2019) 2 Crimes 104 : (2019) 4 Supreme 81

Code Of Criminal Procedure, 1973 — Section 482
Supreme Court02 Apr 2019Allowed

Devendra Prasad Singh Vs State Of Bihar & Anr

Supreme Court Of India · AIR 2019 SC 1671 : (2019) 4 SCC 351 : (2019) 4 JT 8 : (2019) 5 Scale 691 : (2019) 3 Cricc 248 : (2019) 2 ACR 1085 : (2019) 2 ALD Cri 642 : (2019) 107 AllCC 617 : (2019) 2 Crimes 106 : (2019) 2 JLJR 210 : (2019) 2 PLJR 222 : (2019) 2 RCR(Criminal) 769 : (2

Code Of Criminal Procedure, 1973 — Section 197, 482Indian Penal Code, 1860 — Section 323, 341, 379, 504
Supreme Court02 Apr 2019Dismissed

Pioneer Urban Land & Infrastructure Ltd. Vs Govindan Raghavan

Supreme Court Of India · AIR 2019 SC 1779 : (2019) 5 SCC 725 : (2019) 5 Scale 680 : (2019) 2 CPJ 34 : (2019) 2 Curcc 11 : (2019) 2 ACJ 613 : (2019) 2 GLH 461 : (2019) 2 CPR 1

Constitution Of India, 1950 — Article 14Consumer Protection Act, 1986 — Section 2(o), 2(r), 12, 23Haryana Real Estate (Regulation And Development) Rules, 2017 — Rule 15
Supreme Court02 Apr 2019Allowed

Pawan Kumar Vs Babulal Since Deceased Through Lrs. And Ors

Supreme Court Of India · (2019) 4 SCC 367 : (2019) 4 JT 14 : (2019) 5 Scale 672 : (2019) 2 Curcc 19 : (2019) 2 Civcc 741 : (2019) 2 ACJ 316

Code Of Civil Procedure, 1908 — Order 7 Rule 7(d), Order 7 Rule 11, Order 7 Rule 11(3)Benami Transaction (Prohibition) Act, 1988 — Section 4, 4(3), 4(3)(b)
Supreme Court01 Apr 2019Allowed

Oriental Insurance Company Limited Vs Mahendra Construction

Supreme Court Of India · AIR 2019 SC 2182 : (2019) 7 Scale 187 : (2019) 3 CPJ 17 : (2019) 3 Civcc 523 : (2019) 2 ACJ 770 : (2019) ACJ 1582 : (2020) 1 AllMR 425 : (2019) 137 ALR 232 : (2019) 37 LCD 1658 : (2019) 2 RCR(Civil) 852 : (2019) 4 Supreme 553

Indian Contract Act, 1872 — Section 19
Supreme Court01 Apr 2019

Mani Vs State Of Kerala And Others

Supreme Court Of India · AIR 2019 SC 2620 : (2019) 4 SCC 360 : (2019) 5 Scale 606 : (2019) 2 SCC(Cri) 1 : (2019) 3 BCR(Cri) 62 : (2019) 107 AllCC 613 : (2019) 2 ALT Cri 377 : (2019) 2 Crimes 59 : (2019) 2 MLJ Cri 477 : (2019) 3 Supreme 601

Indian Penal Code, 1860 — Section 34, 212, 300, 302, 304I, 304II, 324, 341Code Of Criminal Procedure, 1973 — Section 161
Supreme Court01 Apr 2019Allowed

State Of Orissa & Ors Vs Chandra Nandi

Supreme Court Of India · (2019) 3 ALT 57 : (2019) 4 BCR 230 : (2019) 2 CGLJ 320 : (2019) 2 JKLT 68 : (2019) 5 Scale 612 : (2019) 4 SCC 357 : (2019) 4 Supreme 91 : (2019) 2 SCR 1084 : (2019) 4 JT 6 : (2019) 1 SCC(L&S) 665