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Supreme Court Of India judgments, 2019

2,131 judgments · page 104 of 107

Supreme Court08 Jan 2019Allowed

Sicagen India Ltd Vs Mahindra Vadineni & Ors

Supreme Court Of India · AIR 2019 SC 502 : (2019) 4 SCC 271 : (2019) 1 JT 370 : (2019) 1 Scale 429 : (2019) 1 ACJ 327 : (2019) 1 Civcc 299 : (2019) 1 Cricc 521 : (2019) 212 Compcas 529 : (2019) 152 SCL 80 : (2019) 1 DCR 468 : (2019) 2 SCC(Cri) 59 : (2019) CriLJ 1307 : (2019) 1 AL

Negotiable Instruments Act, 1881 — Section 138Code of Criminal Procedure, 1973 — Section 482
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Supreme Court08 Jan 2019Allowed

Devi Lal Vs State Of Rajasthan

Supreme Court Of India · AIR 2019 SC 688 : (2019) SCR 168 : (2019) 1 Scale 340 : (2019) 1 ACJ 331 : (2019) 1 Cricc 296 : (2019) 1 Crimes 8 : (2019) 2 SCJ 193 : (2019) 2 BCR(Cri) 807 : (2019) CriLJ 1423 : (2019) 127 CLT 682 : (2019) 2 JCC 1526 : (2019) 1 MPWN 169 : (2019) 1 SLT 69

Indian Penal Code, 1860 — Section 34, 120B, 302Code of Criminal Procedure, 1973 — Section 164Evidence Act, 1872 — Section 27
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Supreme Court08 Jan 2019Allowed

Punjab State Power Corporation Limited Vs Rajesh Kumar Jindal & Others

Supreme Court Of India · (2019) 2 SCR 289 : (2019) 3 SCC 547 : (2019) 1 JT 113 : (2019) 1 Scale 218 : (2019) 1 Crimes 43 : (2019) CriLJ 2081 : (2019) 1 SCC(L&S) 503 : (2019) 1 Supreme 76 : (2019) 1 WLN 68

Constitution of India, 1950 — Article 14, 16, 39(d), 226Electricity (Supply) Act, 1948 — Section 79(c)
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Supreme Court08 Jan 2019

Ex. Lac Yogesh Pathania Vs Union Of India & Ors

Supreme Court Of India · (2019) 1 SCR 16 : (2019) 4 SCC 311 : (2019) 1 JT 109 : (2019) 1 Scale 254 : (2019) 1 SCC(L&S) 647 : (2019) 1 ESC 35 : (2019) 1 SCT 512 : (2019) 1 UC 55 : (2019) 1 Supreme 162

Armed Forces Tribunal Act, 2007 — Section 15, 30, 30(1), 31, 31(1)Air Force Act, 1950 — Section 40(a), 40(c), 65, 161(2)
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Supreme Court08 Jan 2019Disposed Off

Monsanto Technology LIC Thru The Authorised Representative Ms. Natalia Voruz & Other Vs Nuziveedu Seeds Ltd. Thru The Director & Others

Supreme Court Of India · AIR 2019 SC 559 : (2019) 1 SCR 145 : (2019) 3 SCC 381 : (2019) 1 Scale 234 : (2019) 2 BCR 360 : (2019) 1 SCT 536 : (2019) 1 WLN(SC) 68 : (2019) 1 Crimes(SC) 43 : (2019) 5 MhLJ 534 : (2019) 77 PTC 258 : (2019) 1 SLT 435 : (2019) 1 Supreme 67 : (2019) 1 UC

Patents Act, 1970 — Section 2(za), 2(j), 3(c), 3(j), 14, 15, 48, 64Protection of Plant Varieties and Farmers’ Rights Act, 2001 — Section 2(h), 26, 30, 39Code of Civil Procedure, 1908 — Section 9, Order 16 Rule 1, Order 39 Rule 1, Order 39 Rule 2, Order 12 Rule 6
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Supreme Court08 Jan 2019

Punjab State Electricity Board And Another Vs Thana Singh And Others

Supreme Court Of India · AIR 2019 SC 354 : (2019) 1 SCR 330 : (2019) 4 SCC 113 : (2019) 1 Scale 244 : (2019) 1 SCC(L&S) 582 : (2019) 1 ESC 58 : (2019) 1 JLJR 297 : (2019) 1 SCT 517 : (2019) 1 UC 3 : (2019) 1 ACJ 723 : (2019) 2 AllMR 474 : (2019) LIC 782 : (2019) 5 MhLJ 1 : (2019)

Constitution of India, 1950 — Article 14, 39(d)Electricity Supply Act, 1948 — Section 5
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Supreme Court08 Jan 2019Disposed Off

Alok Kumar Verma Vs Union of India & Anr

Supreme Court Of India · AIR 2019 SC 438 : (2019) 1 SCR 100 : (2019) 3 SCC 1 : (2019) 1 JT 166 : (2019) 1 Scale 257 : (2019) 2 BCR 346 : (2019) 2 SCC(Cri) 64 : (2019) 1 SLT 215 : (2019) 1 Supreme 436 : (2019) 1 UC 241

Constitution of India, 1950 — Article 32, 142Central Vigilance Commission Act, 2003 — Section 6, 6(2), 6(3), 8, 8(1)(a), 8(1)(b), 11Delhi Special Police Establishment Act, 1946 — Section 4, 4A, 4A(1), 4B, 4B(2), 4(1)
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