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Supreme Court Of India judgments, 2019

2,131 judgments · page 105 of 107

Supreme Court07 Jan 2019Allowed

Sneh Lata Goel Vs Pushplata & Ors

Supreme Court Of India · AIR 2019 SC 824 : (2019) 1 SCR 463 : (2019) 3 SCC 594 : (2019) 1 JT 438 : (2019) 1 Scale 536 : (2019) 1 ACJ 566 : (2019) 2 Civcc 96 : (2019) 1 ALD 58 : (2019) 1 OLR 394 : (2019) AllCJ 727 : (2019) 134 ALR 257 : (2019) 2 ALT 168 : (2019) 127 CLT 601 : (201

Code of Civil Procedure, 1908 — Section 21, 21(1), 21A, 47, 96, 99, Order 7 Rule 11, Order 9 Rule 13Constitution Of India, 1950 — Article 136, 227Suit Valuation Act, 1887 — Section 11
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Supreme Court07 Jan 2019Dismissed

Mahadevappa Vs State of Karnataka Rep. By Public Prosecutor

Supreme Court Of India · (2019) 1 JT 377 : (2019) SCR 39 : (2019) 1 Scale 408 : (2019) 1 BCR(Cri) 423 : (2019) 1 Supreme 508 : (2019) 107 AllCC 737 : (2019) 3 Crimes 29 : (2019) 1 JLJR 420 : (2019) 2 KarLJ 225 : (2019) 1 PLJR 492

Indian Penal Code, 1860 — Section 302, 498A
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Supreme Court07 Jan 2019Dismissed

Birla Institute Of Technology Vs State Of Jharkhand & Ors

Supreme Court Of India · (2019) 1 JT 134 : (2019) SCR 301 : (2019) 1 Scale 172 : (2019) 1 ESC 38 : (2019) 1 SCT 509 : (2019) 1 WLN(SC) 119 : (2019) 160 FLR 640, (2019) 1 Supreme 214, (2019) 1 CLR 490

Employees’ Provident Funds Act, 1952 — Section 2(f)Payment of Gratuity Act, 1972 — Section 1(3)(c), 2(e)
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Supreme Court07 Jan 2019Partly Allowed

Deputy Executive Engineer Vs Kuberbhai Kanjibhai

Supreme Court Of India · AIR 2019 SC 517 : (2019) 1 SCR 63 : (2019) 4 SCC 307 : (2019) 1 JT 131 : (2019) 1 Scale 169 : (2019) 1 ESC 53 : (2019) 1 JLJR 277 : (2019) 1 LLN 11 : (2019) LLR 277 : (2019) 1 PLJR 346 : (2019) 1 SCT 499 : (2019) 1 SCC(L&S) 643 : (2019) 2 ACJ 266 : (2019)

Industrial Disputes Act, 1947 — Section 11A, 25F
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Supreme Court07 Jan 2019Partly Allowed

State Of Uttarakhand & Anr Vs Raj Kumar

Supreme Court Of India · AIR 2019 SC 310 : (2019) 14 SCC 353 : (2019) SCR 94 : (2019) 1 Scale 206 : (2019) 1 JT 196 : (2019) 1 ESC 51 : (2019) 1 LLJ 513 : (2019) 1 LLN 5 : (2019) 1 SCT 497 : (2019) 2 ACJ 136 : (2019) Labic 780 : (2019) 160 FLR 791 : (2019) 1 JKJ 28 : (2019) LIC 7

Industrial Disputes Act, 1947 — Section 11A, 25F
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Supreme Court07 Jan 2019

Digi Cable Network (India) Pvt. Ltd Vs Union Of India & Ors

Supreme Court Of India · AIR 2019 SC 455 : (2019) 1 SCR 88 : (2019) 4 SCC 451 : (2019) 1 JT 242 : (2019) 1 Scale 194 : (2019) 2 AllMR 928 : (2019) 133 ALR 226 : (2019) 1 JKJ 24 : (2019) 5 MhLJ 517 : (2019) 1 Supreme 62 : (2019) 2 UC 1051 : (2019) 1 WLN 87

Cable Television Network (Amendment) Rules, 2012 — Rule 11A, 11B, 11C, 11C(1), 11D
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Supreme Court07 Jan 2019Allowed

State Of Rajasthan & Ors Vs Gram Vikas Samiti, Shivdaspura

Supreme Court Of India · (2019) 1 JT 238 : (2019) 1 SCR 59 : (2019) 3 SCC 711 : (2019) 1 Scale 200 : (2019) 1 ACJ 450 : (2019) 2 Civcc 386 : (2019) AllCJ 756 : (2019) 37 LCD 666 : (2019) 1 RCR(Civil) 577 : (2019) 1 Supreme 246 : (2019) 132 ALR 672 : (2019) 143 RD 281

Code of Civil Procedure, 1908 — Section 100
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Supreme Court07 Jan 2019Dismissed

Ragini Sinha Vs State Of Bihar & Ors

Supreme Court Of India · (2019) 1 JT 331 : (2019) SCR 68 : (2019) 1 Scale 197 : (2019) 1 ESC 56 : (2019) 1 JLJR 333 : (2019) 1 PLJR 366 : (2019) 1 SCT 515 : (2019) 1 WLN 97 : 2019 (1) CLR 500 : (2019) 160 FLR 657 : (2019) 1 Supreme 417 : (2019) 1 UC 210

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Supreme Court07 Jan 2019Allowed

Monu Vs State Of U.P. & Anr

Supreme Court Of India · AIR 2019 SC 316 : (2019) 1 SCR 51 : (2019) 4 SCC 140 : (2019) 1 Scale 209 : (2019) 1 JT 187 : (2019) 2 SCC(Cri) 24 : (2019) 1 Crimes(SC) 19 : (2019) 106 AllCC 629 : (2019) 1 ALT(Cri) 178 : (2019) 2 JCC 1277 : (2019) 1 JKJ 10 : (2019) 1 RLW 869 : (2019) 1

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 376, 420, 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4
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Supreme Court07 Jan 2019Partly Allowed

Lalichan Vs State Of Kerala

Supreme Court Of India · (2019) 1 JT 195 : (2019) 1 Scale 211 : (2019) 2 SCC(Cri) 55 : (2019) 106 AllCC 628 : (2019) 2 ALT(Cri) 102 : (2019) 1 Supreme 2

Kerala Abkari Act, — Section 8(2), 63
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Supreme Court07 Jan 2019Dismissed

Kamal Kumar Vs Premlata Joshi & Ors

Supreme Court Of India · AIR 2019 SC 459 : (2019) 1 SCR 54 : (2019) 3 SCC 704 : (2019) 1 JT 240 : (2019) 1 Scale 203 : (2019) 1 Civcc 813 : (2019) 1 ACJ 553 : (2019) 1 JLJ 245 : (2019) 1 JLJR 305 : (2019) 1 Orissalr 417 : (2019) 1 PLJR 389 : (2019) 1 ALD 181 : (2019) 133 ALR 288

Specific Relief Act, 1963 — Section 16(c), 20, 21, 22, 23Constitution Of India, 1950 — Article 136
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Supreme Court07 Jan 2019

Sushil Thomas Abraham Vs M/S Skyline Build. Thr. Its Partner & Ors

Supreme Court Of India · AIR 2019 SC 512 : (2019) 1 SCR 74 : (2019) 3 SCC 415 : (2019) 1 JT 188 : (2019) 1 Scale 178 : (2019) 1 Civcc 840 : (2019) 1 ACJ 574 : (2019) 2 BCR 342 : (2019) 1 CTC 602 : (2019) 1 JLJR 329 : (2019) 1 PLJR 362 : (2019) 1 SCJ 609 : (2019) 2 ALD 123 : (2019

Code of Civil Procedure, 1908 — Section 96, Order 33 Rule 1, Order 44 Rule 1, Order 44 Rule 3 (1), Order 44 Rule 3(2), Order 33 Rule 4, Order 33 Rule 5, Order 33 Rule 6, Order 33 Rule 7, Order 33 Rule 7(3), Order 33 Rule 11
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Supreme Court07 Jan 2019Dismissed

Jagdish Chand & Anr Vs State Of Haryana

Supreme Court Of India · AIR 2019 SC 457 : (2019) 9 SCC 138 : (2019) 1 JT 138 : (2019) 1 Scale 213 : (2019) 2 BCR(Cri) 299 : (2019) CriLJ 1293 : (2019) 1 CGLJ 302 : (2019) 1 Crimes(SC) 16 : (2019) 2 Cricc 246 : (2019) 1 ALD(Cri) 274 : (2019) 1 DMC 243 : (2019) 1 ALD(Cri) 274 : (2

Indian Penal Code, 1860 — Section 304B, 498AEvidence Act, 1872 — Section 113B
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