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Supreme Court Of India judgments, 2019

2,131 judgments · page 103 of 107

Supreme Court09 Jan 2019Partly Allowed

Santosh Maruti Mane Vs State Of Maharashtra

Supreme Court Of India · AIR 2019 SC 527 : (2019) 1 Scale 562 : (2019) 2 Cricc 690 : (2019) CriLJ 1331 : (2019) 2 ACC 217 : (2019) 1 ALD(Cri) 635 : (2019) AllMR(Cri) 1694 : (2019) 2 Crimes 382

Indian Penal Code, 1860 — Section 84Evidence Act, 1872 — Section 105
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Supreme Court09 Jan 2019Allowed

Arun Kumar Manglik Vs Chirayu Health And Medicare Private Ltd. & Anr

Supreme Court Of India · (2019) 5 JT 379 : (2019) 3 Scale 333 : (2019) 2 CPR 27 : (2019) 2 Curcc 39 : (2019) 3 CPJ 1 : (2019) 3 ALD 1 : (2019) 3 MLJ 81 : (2019) 2 RCR(Civil) 225 : (2019) 7 SCC 401 : (2019) 2 Supreme 640 : (2019) 134 ALR 312 : (2019) ACJ 2409

Constitution Of India, 1950 — Article 21
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Supreme Court09 Jan 2019Allowed

Regional Transport Officer & Ors. Etc Vs K. Jayachandra & Anr. Etc

Supreme Court Of India · AIR 2019 SC 362 : (2019) 1 SCR 179 : (2019) 3 SCC 722 : (2019) 1 JT 206 : (2019) 1 Scale 317 : (2019) 2 BCR 126 : (2019) 1 JLJ 287 : (2019) 1 JLJR 281 : (2019) 1 KLT 435 : (2019) 1 PLJR 391 : (2019) 1 WLN 99 : (2019) 1 ACC 244 : (2019) 1 ACJ 484 : (2019)

Central Motor Vehicles Rules, 1989 — Rule 47, 47(1)(a), 47(1)(d), 47(1)(g), 47(a), 47(d), 48, 92, 92(1), 100, 104A, 106, 126Kerala Motor Vehicle Rules, 1989 — Rule 93, 93(1), 93(2), 93(4), 93(6), 96, 103, 261Motor Vehicles Act, 1988 — Section 27, 28, 52
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Supreme Court09 Jan 2019Allowed

Hansraj Vs Mewalal And Ors

Supreme Court Of India · AIR 2019 SC 646 : (2019) 1 SCR 215 : (2019) 3 SCC 682 : (2019) 1 Scale 312 : (2019) 1 CGLJ 257 : (2019) 2 ALJ 652 : (2019) 37 LCD 672 : (2019) 1 Supreme 33 : (2019) 2 UC 774 : (2019) 142 RD 812

U.P. Zamindari Abolition & Land Reforms Act, 1950 — Section 176U.P. Consolidation of Holdings Act, 1953 — Section 21, 21(2), 48
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Supreme Court09 Jan 2019Allowed

Sukh Bilash Thakur Vs Bihar State Electricity Board And Others

Supreme Court Of India · AIR 2019 SC 501 : (2019) 1 JT 107 : (2019) 1 Scale 301 : (2019) 1 SCC(L&S) 615 : (2019) 2 ACJ 312 : (2019) 1 ESC 29 : (2019) 1 JLJR 328 : (2019) 1 PLJR 361 : (2019) 1 SCT 535 : (2019) 2 SCJ 155 : (2019) 161 FLR 625 : (2019) 1 JKJ 15 : (2019) LIC 1078 : (2

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Supreme Court08 Jan 2019Allowed

Ritu Jain Vs Ravi Jain

Supreme Court Of India · (2019) 01 SC CK 0194

Code Of Civil Procedure, 1973 — Section 25Supreme Court Rules, 2013 — Order 41
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