Supreme Court15 Jan 2019Allowed
ITI Vs M/S. Edelweiss Broking Limited
Supreme Court Of India · (2019) 01 SC CK 0255
Code Of Civil Procedure, 1908 — Section 25
COURT ARCHIVE
Supreme Court Of India judgments, 2019
2,131 judgments · page 101 of 107
Supreme Court15 Jan 2019Allowed
Elizabath Raju Vs John Muriyattil Simon
Supreme Court Of India · (2019) 01 SC CK 0254
Supreme Court15 Jan 2019Allowed
Durga Singh Vs Deo Kumar Singh
Supreme Court Of India · (2019) 01 SC CK 0253
Code Of Civil Procedure, 1908 — Section 25
Supreme Court15 Jan 2019Allowed
Deepika Chabbra Vs Sachin Kumar Taneja
Supreme Court Of India · (2019) 01 SC CK 0251
Supreme Court15 Jan 2019Allowed
Duvvu Raja Sekhar @ Raju & Anr. Vs State Of Andhra Pradesh
Supreme Court Of India · (2019) 1 ACJ 281 : (2019) 1 Cricc 488
Indian Penal Code, 1860 — Section 34, 307, 320(2), 320(4)(b), 320(8), 325
Supreme Court15 Jan 2019Dismissed
K.C.Subramanyam(D) Through Lrs. Vs Oriental Insurance Co. Ltd. & Anr.
Supreme Court Of India · (2019) 01 SC CK 0248
Supreme Court15 Jan 2019Disposed Off
Bharatiya Janata Party, West Bengal Vs State Of West Bengal & Ors.
Supreme Court Of India · (2019) 1 Scale 744
Constitution Of India, 1950 — Article 19(1)(a)
Supreme Court14 Jan 2019Allowed
Oriental Insurance Company Limited & Ors. Vs M/S Shivalik Container Pvt. Ltd
Supreme Court Of India · (2019) 01 SC CK 0247
Supreme Court14 Jan 2019Disposed Of
Bachan Narayan Singh Vs Eicher Plan And Marketing Head Quarter, Eicher Motor Ltd. And Ors.
Supreme Court Of India · (2019) 01 SC CK 0246
Consumer Protection Act, 1986 — Section 2(1)(d)
Supreme Court14 Jan 2019Disposed Of
Manash Mohan Chatterjee & Anr. Vs Y. Ratnakar Rao & Ors.
Supreme Court Of India · (2019) 01 SC CK 0245
Supreme Court14 Jan 2019Disposed Of
Ravinder Singh And Others Vs Khazan Singh And Others
Supreme Court Of India · (2019) 01 SC CK 0244
Supreme Court14 Jan 2019Allowed
Priyanka Vs Sanjay Singh & Ors
Supreme Court Of India · (2019) 01 SC CK 0243
Indian Penal Code, 1860 — Section 406, 498A, 504, 506
Supreme Court14 Jan 2019Dismissed
Md. Faiz Akhtar Vs State Of Bihar & Ors
Supreme Court Of India · (2019) 01 SC CK 0242
Supreme Court14 Jan 2019Allowed
Indian Council Of Agricultural Research & Anr. Vs Dr. S.R. Gaur & Ors.
Supreme Court Of India · (2019) 01 SC CK 0240
Constitution Of India, 1950 — Article 226
Supreme Court14 Jan 2019Disposed Of
Commissioner Of Income Tax (Exemptions) Pune Vs Progressive Education Society
Supreme Court Of India · (2019) 01 SC CK 0239
Supreme Court14 Jan 2019Allowed
Union Of India & Ors. Vs Krishna Kumar & Ors.
Supreme Court Of India · AIR 2019 675 : (2019) 1 SCR 982 : (2019) 4 SCC 319 : (2019) 1 Scale 691 : (2019) 1 SCC(L&S) 655 : (2019) 2 Madlj 124 : (2019) 1 SCT 638 : (2019) 162 FLR 172 : (2019) LIC 1109 : (2019) 2 MLJ 124
Constitution Of India, 1950 — Article 14, 16
Supreme Court14 Jan 2019
Sudhir Kumar Vs State of Haryana and others
Supreme Court Of India · (2019) 1 Scale 712 : (2019) 3 Cricc 143 : (2019) 1 ALDCri 541 : (2019) 1 JLJR 529 : (2019) 1 PLJR 601 : (2019) 1 SLT 747 : (2019) 2 Supreme 19 : (2019) 14 SCC 387
Indian Penal Code, 1860 — Section 148, 149, 300, 302, 304I, 323, 506
Supreme Court14 Jan 2019Dismissed
Ashish Jain Vs Makrand Singh And Ors
Supreme Court Of India · AIR 2019 SC 546 : (2019) 1 SCR 345 : (2019) 3 SCC 770 : (2019) 1 JT 342 : (2019) 1 Scale 392 : (2019) 2 SCC(Cri) 256 : (2019) CriLJ 1316 : (2019) 1 BCR(Cri) 429 : (2019) 1 ACJ 578 : (2019) 1 ALDCri 616 : (2019) 1 ALTCri 128 : (2019) 1 Crimes 28 : (2019) C
Indian Penal Code, 1860 — Section 34, 302, 394, 449Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13Arms Act, 1959 — Section 25(1)(b)(a), 27
Supreme Court11 Jan 2019Disposed Of
Rajesh Vs State Of Kerala & Ors.
Supreme Court Of India · (2019) 01 SC CK 0235
Indian Penal Code, 1860 — Section 34, 342, 363, 420, 506(i)
Supreme Court11 Jan 2019Disposed Of
M/S. Tdi Infrastructure Ltd Vs Gurdarshan Singh Kalra
Supreme Court Of India · (2019) 01 SC CK 0234