Supreme Court11 Jan 2019Disposed Of
M/S. Elseetee Agro Machines India Pvt Ltd Vs Tamilnadu Agricultural University
Supreme Court Of India · (2019) 01 SC CK 0232
COURT ARCHIVE
Supreme Court Of India judgments, 2019
2,131 judgments · page 102 of 107
Supreme Court11 Jan 2019Disposed Of
Bandana Kumari Vs Patna University & Ors
Supreme Court Of India · (2019) 01 SC CK 0229
Supreme Court11 Jan 2019Disposed Of
Gurdeep Singh Vs State Of Punjab
Supreme Court Of India · (2019) 01 SC CK 0226
Constitution Of India, 1950 — Article 136Code Of Criminal Procedure, 1973 — Section 319Indian Penal Code, 1860 — Section 148, 149, 302
Supreme Court11 Jan 2019Allowed
Suresh Kumar Goyal And Others Vs State of Uttar Pradesh And Another
Supreme Court Of India · AIR 2019 SC 535 : (2019) SCR 236 : (2019) 1 JT 447 : (2019) 1 Scale 355 : (2019) 1 BCR(Cri) 331 : (2019) 1 Crimes(SC) 1 : (2019) 1 JLJR 308 : (2019) 2 ACJ 88 : (2019) 2 Cricc 843 : (2019) 1 MLJ(Cri) 722 : (2019) 2 PLJR 11 : (2019) 1 SLT 520 : (2019) 1 UC
Code of Criminal Procedure, 1973 — Section 203, 245(2), 482Indian Penal Code, 1860 — Section 321, 323, 385, 406, 409, 420, 442, 447, 448, 467, 471, 504, 506
Supreme Court11 Jan 2019
Wazir & Anr Vs State of Haryana
Supreme Court Of India · (2019) SCR 571 : (2019) 1 Scale 364 : (2019) ALT(Rev) 1 : (2019) 1 RCR(Civil) 702 : (2019) 13 SCC 101 : (2019) 1 SLT 531 : (2019) 1 Supreme 421 : (2019) 1 WLN 39
Land Acquisition Act, 1894 — Section 4, 6, 18, 23(1)
Supreme Court10 Jan 2019
M.Siddiq (D) Thr. Lrs Vs Mahant Suresh Das & Ors
Supreme Court Of India · (2019) 1 Scale 347 : (2019) 2 Curcc 427
Supreme Court Rules, 2013 — Order 6 Rule 1
Supreme Court10 Jan 2019Allowed
P. S. Naidu & Anr. Vs State Of U.P. & Ors
Supreme Court Of India · (2019) 01 SC CK 0224
Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4
Supreme Court10 Jan 2019Allowed
Mukesh And Anr Vs State Of U.P. And Anr
Supreme Court Of India · (2019) 01 SC CK 0223
Indian Penal Code, 1860 — Section 307, 323, 504, 506Code Of Criminal Procedure, 1973 — Section 482
Supreme Court10 Jan 2019Allowed
K.R. Ramasami Vs Saraswathi & Ors
Supreme Court Of India · (2019) 01 SC CK 0222
Supreme Court10 Jan 2019Allowed
Puspa Kumari Vs Pappu Kumar
Supreme Court Of India · (2019) 01 SC CK 0219
Code Of Civil Procedure, 1973 — Section 25Supreme Court Rules, 2013 — Order 41
Supreme Court10 Jan 2019Allowed
Pritilata Paramanik Vs Kartick Paramanik
Supreme Court Of India · (2019) 01 SC CK 0218
Code Of Civil Procedure, 1973 — Section 25Supreme Court Rules, 2013 — Order 41
Supreme Court10 Jan 2019Allowed
Chitra Dutt Vs Suresh Mali
Supreme Court Of India · (2019) 01 SC CK 0217
Code Of Civil Procedure, 1973 — Section 25Supreme Court Rules, 2013 — Order 41
Supreme Court10 Jan 2019Allowed
Ranu @ Chandrabhaga Helonde Vs Satish Helonde
Supreme Court Of India · (2019) 01 SC CK 0213
Supreme Court10 Jan 2019Dismissed
Director (Bee Keeping) H.P & Ors. Vs Sanjeev Kumar
Supreme Court Of India · (2019) 01 SC CK 0209
Supreme Court09 Jan 2019Allowed/Disposed Of
Secretary/Correspondent, St. John’s College And Anr. Etc. Vs Dr. S. Wilson And Ors. Etc
Supreme Court Of India · (2019) 1 Scale 555
Constitution Of India, 1950 — Article 311
Supreme Court09 Jan 2019
Saba @ Nikki Saba Vs Mohd.Mohfooz Alam
Supreme Court Of India · (2019) 01 SC CK 0207
Supreme Court09 Jan 2019Disposed Of
Ajit Singh Vs State Of Punjab
Supreme Court Of India · (2019) 01 SC CK 0206
Indian Penal Code, 1860 — Section 300, 302, 304I
Supreme Court09 Jan 2019Disposed Of
United Bank Of India Vs Amiya Kumar Biswas (D) Thr. L.Rs.
Supreme Court Of India · (2019) 01 SC CK 0205
Supreme Court09 Jan 2019Disposed Of
Labhyasheel Speya And Ors. & Ors. Vs Sonali Kanwar & Anr
Supreme Court Of India · (2019) 01 SC CK 0204
Indian Penal Code, 1860 — Section 34, 406, 498AProtection of Women from Domestic Violence Act, 2005 — Section 12
Supreme Court09 Jan 2019Disposed Of
Senior Intelligence Officer Directorate Of Revenue Intelligence Kolkata Zonal Unit Vs Sudesh Kumar Sonthalia & Anr.
Supreme Court Of India · (2019) 01 SC CK 0203
Customs Act, 1962 — Section 135