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Supreme Court Of India judgments, 2019

2,131 judgments · page 106 of 107

Supreme Court04 Jan 2019Division Bench

Swapan Kumar Chatterjee Vs Central Bureau Of Investigation

Supreme Court Of India · (2019) 2 Crimes 32 : (2019) 2 KLJ 148 : (2019) 1 MLJ Cri 711 : (2019) 2 RCR(Civil) 162 : (2019) 2 RCR(Criminal) 162 : (2019) 2 Scale 654 : (2019) 2 Supreme 742 : (2019) 109 AllCC 636 : (2019) 14 SCC 328

Indian Penal Code, 1860 — Section 120B, 420, 468, 471, 477APrevention of Corruption Act, 1947 — Section 5(1)(c), 5(1)(d), 5(2)Code Of Criminal Procedure, 1973 — Section 20, 311
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Supreme Court04 Jan 2019Dismissed

Champa Lal Dhakar Vs Naval Singh Rajput & Ors

Supreme Court Of India · AIR 2019 SC 314 : (2019) 4 SCC 146 : (2019) 1 Scale 163 : (2019) 1 JT 43 : (2019) 2 SCC(Cri) 29 : (2019) 1 Cricc 761 : (2019) 1 Crimes(SC) 12 : (2019) 1 UC 1 : (2019) 1 RCR(Cri) 710 : (2019) 106 AllCC 618 : (2019) 1 ALT Cri 188 : (2019) 1 JKJ 22 : (2019)

Indian Penal Code, 1860 — Section 147, 148, 149, 294, 307, 325, 451, 506
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Supreme Court04 Jan 2019Allowed

State Of Madhya Pradesh Vs Kalyan Singh & Ors

Supreme Court Of India · AIR 2019 SC 312 : (2019) 4 SCC 268 : (2019) 1 Scale 165 : (2019) 1 JT 150 : (2019) 2 SCC(Cri) 57 : (2019) 1 Cricc 769 : (2019) 2 BCR(Cri) 832 : (2019) 1 Crimes(SC) 14 : (2019) 1 UC 40 : (2019) 1 RCR(Cri) 705 : (2019) 106 AllCC 658 : (2019) 1 ALT Cri 168 :

Indian Penal Code, 1860 — Section 34, 294, 307Code of Criminal Procedure, 1973 — Section 20, 482
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Supreme Court04 Jan 2019Dismissed

Ku. Bhawana Vs State Of Maharashtra & Ors

Supreme Court Of India · AIR 2019 SC 238 : (2019) 4 SCC 300 : (2019) 1 Scale 148 : (2019) 1 JT 143 : (2019) 1 SCC(L&S) 636 : (2019) 2 Airbomr 241 : (2019) Labic 776 : (2019) 1 BCR 658 : (2019) 1 Allmr 954 : (2019) 1 ESC 30 : (2019) 1 Allmr 954 : (2019) 1 ESC 30 : (2019) LIC 776 :

Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981 — Rule 2(j), 6, 9, 12, 12(3)Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 — Section 16(1), 16(2)
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Supreme Court03 Jan 2019Allowed

Naveen Kumar Vs Rishipal & Ors.

Supreme Court Of India · (2019) 01 SC CK 0165

Indian Penal Code, 1860 — Section 148, 149, 307, 323, 325, 341, 427, 452, 506Code Of Criminal Procedure, 1973 — Section 161, 319
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Supreme Court03 Jan 2019Disposed Of

Shakil Ahmad Vs State Of Uttar Pradesh And Anr.

Supreme Court Of India · (2019) 01 SC CK 0158

Indian Penal Code, 1860 — Section 34, 120B, 307, 302, 452Arms Act, 1959 — Section 3, 25Uttar Pradesh Gangsters and Anti Social Activities (Prevention) Act, 1986 — Section 2, 3
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