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Supreme Court Of India judgments, 2016

1,432 judgments · page 69 of 72

Supreme Court18 Jan 2016Allowed

Chairman, Odisha Joint Entrance Examination Vs Jasobanta Nayak and Others

Supreme Court Of India · (2016) 4 ADJ 26 : (2016) 160 AIC 204 : (2016) AIR(SCW) 606 : (2016) 2 AIRJharR 258 : (2016) AIRSC 606 : (2016) 2 ALLMR 475 : (2016) 2 AllWC 1601 : (2016) 1 ApexCourtJudgments(SC) 539 : (2016) 2 JCR 125 : (2016) 1 JLJR 459 : (2016) 1 JT 374 : (2016) 2 LawH

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 39
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Supreme Court18 Jan 2016Partly Allowed

Rahman Industries Pvt. Ltd. Vs State of U.P. and Others

Supreme Court Of India · (2016) AIR(SCW) 551 : (2016) AIRSC 551 : (2016) 2 AllLJ 189 : (2016) AllSCR 712 : (2016) 2 AllWC 1603 : (2016) 1 ApexCourtJudgments(SC) 771 : (2016) 2 BCR 84 : (2016) 1 CLR 643 : (2016) DNJ 424 : (2016) 148 FLR 976 : (2016) 149 FLR 6 : (2016) 1 JCR 334 :

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Supreme Court18 Jan 2016Allowed

Canara Bank Vs D.R.P. Sundharam

Supreme Court Of India · (2016) 4 RSJ 399 : (2016) 1 Scale 525 : (2016) 12 SCC 724 : (2017) 1 SCCLS 431 : (2016) 1 SCT 803 : (2016) 6 SLR 475

Canara Bank (Officers) Service Regulations, 1979 - Regulations 20(1), Regulations 20(2), Regulations 20(3)Constitution of India, 1950 - Article 136, Article 226;
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Supreme Court15 Jan 2016Dismissed

Anuj Joshi and Others Vs Chief Conservator of Forests and Others

Supreme Court Of India · (2016) 160 AIC 253 : (2016) 117 ALR 457 : (2016) 1 ApexCourtJudgments(SC) 732 : (2016) 2 JCR 99 : (2016) 3 JT 66 : (2016) 1 PLJ 455 : (2016) 1 RecentApexJudgments(RAJ) 396 : (2016) 1 Scale 325 : (2016) 12 SCC 455 : (2016) 6 WBLR 453

Constitution of India, 1950 - Article 129Contempt of Courts Act, 1971 - Section 15, Section 2(3)
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Supreme Court14 Jan 2016Disposed Of

Commissioner of Customs Vs K.M. Ganatra and Co.

Supreme Court Of India · (2016) 332 ELT 15 : (2016) 2 JT 341 : (2016) 3 KCCR 335 : (2016) 1 RCRCivil 889 : (2016) 1 RecentApexJudgments(RAJ) 398 : (2016) 1 Scale 435 : (2016) 4 SCC 687

Constitution of India, 1950 - Article 136Customs Act, 1962 - Section 129(1), Section 129A, Section 129B, Section 146, Section 146(2)Customs House Agents Licensing Regulations, 1984 - Regulation 10, Regulation 11, Regulation 12, Regulation 13, Regulation 14, Regulation 19, Regulation 21, Regulation 21(2), Regulation 23, Regulation 25
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Supreme Court14 Jan 2016Dismissed

Munni Vs State of M.P.

Supreme Court Of India · (2016) 2 AICLR 891 : (2016) AllSCRCrl 625 : (2016) 2 ApexCourtJudgments(SC) 28 : (2016) 2 CriCC 547 : (2016) 1 JCC 493 : (2016) 1 LawHeraldSC 761 : (2016) 1 RCRCriminal 1040 : (2016) 2 RecentApexJudgments(RAJ) 359 : (2016) 1 Scale 530 : (2016) 12 SCC 694

Arms Act, 1959 - Section 27;Penal Code, 1860 (IPC) - Section 302, Section 34
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Supreme Court13 Jan 2016Dismissed

United India Insurance Company Ltd. Vs Orient Treasures Pvt. Ltd.

Supreme Court Of India · (2016) ACJ 2161 : (2016) 159 AIC 131 : (2016) AIR(SCW) 363 : (2016) AIRSC 363 : (2016) 2 AllLJ 129 : (2016) 3 ALLMR 441 : (2016) 2 AllWC 1091 : (2016) 117 ALR 10 : (2016) 2 AndhLD 157 : (2016) 1 ApexCourtJudgments(SC) 457 : (2016) 1 BBCJ 242 : (2016) 2 Ca

Consumer Protection Act, 1986 - Section 23
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Supreme Court13 Jan 2016Allowed

Compassion Unlimited Plus Action Vs Union of India (UOI) and Others

Supreme Court Of India · (2016) AIR(SCW) 429 : (2016) 2 AIRBomR 72 : (2016) AIRSC 429 : (2016) AllSCR 781 : (2016) 2 RecentApexJudgments(RAJ) 109 : (2016) 1 Scale 305 : (2016) 3 SCC 85

Constitution of India, 1950 - Article 51, Article 51APrevention of Cruelty to Animals Act, 1960 - Section 11, Section 11(1), Section 22, Section 3Transportation of Animals on Foot Rules, 2001 - Rule 11
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