Supreme Court19 Jan 2016Allowed
State of U.P and Others Vs Adarsh Seva Sahkari Samiti Ltd.
Supreme Court Of India · (2016) 5 Scale 627 : (2016) 12 SCC 493
Urban Land (Ceiling and Regulation) Act, 1976 - Section 10(1), 10(3), 10(4), 10(5)
COURT ARCHIVE
Supreme Court Of India judgments, 2016
1,432 judgments · page 68 of 72
Supreme Court19 Jan 2016Allowed
State of Haryana Vs Eros City Developers Pvt. Ltd. and Others
Supreme Court Of India · (2016) 159 AIC 250 : (2016) AIR(SCW) 451 : (2016) 1 AIRJharR 825 : (2016) AIRSC 451 : (2016) AllSCR 412 : (2016) 2 AllWC 1605 : (2016) 115 ALR 437 : (2016) 3 AndhLD 1 : (2016) 1 ApexCourtJudgments(SC) 427 : (2016) 1 BBCJ 251 : (2016) 1 BLJud 225 : (2016)
Land Acquisition Act, 1894 - Section 4, Section 5A, Section 6Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965 - Rule 26D
Supreme Court19 Jan 2016Dismissed
Surender Vs State of Haryana
Supreme Court Of India · (2016) 97 ACrC 485 : (2016) 93 ACrC 497 : (2016) 159 AIC 24 : (2016) 167 AIC 156 : (2016) 4 AICLR 939 : (2016) AIR(SCW) 508 : (2016) 2 AIRJharR 342 : (2016) AIRSC 508 : (2016) ALLMRCri 885 : (2016) 3 BLJud 155 : (2016) 1 BomCR(Cri) 697 : (2016) 4 CriCC 11
Civil Procedure Code, 1908 (CPC) - Section 161, Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, Section 50
Supreme Court19 Jan 2016Allowed
State of Gujarat and Others Vs Shree Ratnakar Enterprise
Supreme Court Of India · (2016) AllSCR 684 : (2016) 2 ApexCourtJudgments(SC) 181 : (2016) 122 CutLT 174 : (2016) 332 ELT 389 : (2016) 2 JCR 127 : (2016) 1 JT 308 : (2016) 5 RCRCivil 269 : (2016) 2 RecentApexJudgments(RAJ) 357 : (2016) 1 Scale 386 : (2016) 13 SCC 186 : (2016) 5 WB
Supreme Court19 Jan 2016Dismissed
Parveen Vs The State of Haryana
Supreme Court Of India · (2016) 93 ACrC 999 : (2016) 160 AIC 47 : (2016) AIR(SCW) 719 : (2016) 2 AIRJharR 375 : (2016) AIRSC 719 : (2016) AllSCRCrl 613 : (2016) 1 AndhLDCriminal 754 : (2016) CriLR 129 : (2016) sup1 CutLTCriminal 862 : (2016) 2 ECrC 98 : (2016) 1 JCC 729 : (2016)
Arms Act, 1959 - Section 25Penal Code, 1860 (IPC) - Section 398, Section 401, Section 411, Section 471
Supreme Court19 Jan 2016Disposed Of
National Highways Authority of India Vs NCC-KNR (JV)
Supreme Court Of India · (2016) 161 AIC 121 : (2016) 116 ALR 506 : (2016) 1 ApexCourtJudgments(SC) 432 : (2016) 1 ArbiLR 511 : (2016) 1 JT 360 : (2016) 2 RAJ 59 : (2016) 1 RecentApexJudgments(RAJ) 623 : (2016) 1 Scale 390 : (2016) 13 SCC 329
Supreme Court19 Jan 2016Allowed
Metal Seam Company of India (P) Ltd. Vs Avadh Delicacies and Others
Supreme Court Of India · (2016) 159 AIC 255 : (2016) AllSCR 545 : (2016) 117 ALR 501 : (2016) 2 JCR 101 : (2016) 1 JT 354 : (2016) 2 RecentApexJudgments(RAJ) 364 : (2016) 1 Scale 377 : (2016) 4 SCC 564
Supreme Court19 Jan 2016Partly Allowed
Nankaunoo Vs State of U.P.
Supreme Court Of India · (2016) 93 ACrC 493 : (2016) 97 ACrC 473 : (2016) 167 AIC 152 : (2016) 159 AIC 20 : (2016) 2 AICLR 219 : (2016) AIR(SCW) 447 : (2016) 1 AIRJharR 821 : (2016) AIRSC 447 : (2016) 2 AllLJ 191 : (2016) AllSCRCrl 394 : (2016) 1 AndhLDCriminal 367 : (2016) 1 Ape
Civil Procedure Code, 1908 (CPC) - Section 313Penal Code, 1860 (IPC) - Section 300, Section 302, Section 304, Section 307
Supreme Court19 Jan 2016Partly Allowed
Bobbili Ramakrishna Raju Yadav and Others Vs State of Andhra Pradesh and Others
Supreme Court Of India · (2016) 93 ACrC 503 : (2016) 159 AIC 264 : (2016) 1 AICLR 678 : (2016) AIR(SCW) 442 : (2016) 1 AIRBomRCri 515 : (2016) 1 AIRJharR 817 : (2016) AIRSC 442 : (2016) AllSCRCrl 347 : (2016) 1 AndhLDCriminal 361 : (2016) 1 ApexCourtJudgments(SC) 453 : (2016) 1 B
Civil Procedure Code, 1908 (CPC) - Section 482Dowry Prohibition Act, 1961 - Section 3, Section 4, Section 6, Section 6(1), Section 6(3)Penal Code, 1860 (IPC) - Section 304B, Section 405, Section 406, Section 498A
Supreme Court19 Jan 2016Dismissed
S.P. Krishnappa and Others Vs Secy., Deptt. of Revenue and Others
Supreme Court Of India · (2016) 1 JT 419 : (2016) 2 Scale 561 : (2016) 13 SCC 402
Supreme Court19 Jan 2016Disposed Of
Eastern Coalfields Ltd. Vs Misri Yadav and Others
Supreme Court Of India · (2016) 1 CLR 641 : (2016) 149 FLR 312 : (2016) 1 JT 420 : (2016) 2 Scale 565 : (2016) 2 SLR 286
Industrial Disputes Act, 1947 - Section 17B
Supreme Court19 Jan 2016Allowed
Bijender and another Vs Ramesh Chand and others
Supreme Court Of India · (2016) 2 ApexCourtJudgments(SC) 366 : (2016) 2 CivCC 710 : (2016) 3 ICC 230 : (2016) 3 LawHerald 2065 : (2016) 2 LawHeraldSC 1416 : (2016) 2 RCRCivil 828 : (2016) 2 RecentApexJudgments(RAJ) 701 : (2016) 3 Scale 284 : (2016) 12 SCC 483
Hindu Adoptions and Maintenance Act, 1956 — Section 16
Supreme Court18 Jan 2016Allowed
Swaraj Abhiyan Vs Union of India
Supreme Court Of India · (2016) 7 SCC 498
Supreme Court18 Jan 2016Allowed
Boorugu Mahadev and Sons and Others Vs Sirigiri Narasing Rao and Others
Supreme Court Of India · (2016) 159 AIC 245 : (2016) AIR(SCW) 433 : (2016) AIRSC 433 : (2016) AllSCR 582 : (2016) 2 AllWC 1610 : (2016) 117 ALR 473 : (2016) 2 AndhLD 103 : (2016) 2 ApexCourtJudgments(SC) 385 : (2016) 1 ARC 490 : (2016) 2 BLJud 34 : (2016) 4 CalHCN 164 : (2016) 3
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 - Section 10
Supreme Court18 Jan 2016Dismissed
Ganapathy and Company Vs The Commissioner, Income Tax Bangalore
Supreme Court Of India · (2016) AIR(SCW) 422 : (2016) 1 AirKarR 767 : (2016) AIRSC 422 : (2016) 283 CurTR 121 : (2016) 381 ITR 363 : (2016) 1 JT 250 : (2016) 2 KCCR 95 : (2016) 1 MLJ 555 : (2016) 1 Scale 333 : (2016) 11 SCC 274
Constitution of India, 1950 - Article 136Income Tax Act, 1961 - Section 256(2), Section 35(2A), Section 40A(2)
Supreme Court18 Jan 2016Disposed Of
State through Narcotics Control Bureau Vs Yusuf and Others
Supreme Court Of India · (2016) 93 ACrC 499 : (2016) 93 ACrC 930 : (2016) 159 AIC 269 : (2016) 160 AIC 169 : (2016) AIR(SCW) 426 : (2016) AIRSC 426 : (2016) AllSCRCrl 621 : (2016) 2 ApexCourtJudgments(SC) 83 : (2016) 1 BBCJ 224 : (2016) 1 BomCR(Cri) 788 : (2016) 2 CriCC 249 : (20
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, Section 25, Section 28, Section 29, Section 4, Section 41(1), Section 50, Section 67, Section 8, Section 89
Supreme Court18 Jan 2016Disposed Of
Kasamsha Ramjanisha Diwan Vs Gujarat State Wakf Board and Others
Supreme Court Of India · (2016) 166 AIC 174 : (2016) 119 ALR 30 : (2016) 3 CivilLJ 147 : (2016) 3 GLR 2118 : (2016) 1 JT 421 : (2016) 133 RD 693 : (2016) 2 Scale 96 : (2016) 3 SCC 132
Supreme Court18 Jan 2016Disposed Of
Pattabiram Nadargal Iyyakiya Sangam and Others Vs N. Natesan Nadar and Others
Supreme Court Of India · (2016) 1 JT 363 : (2016) 2 Scale 93
Supreme Court18 Jan 2016Disposed Of
Subhash Agarwal and Others Vs State of Haryana and Others
Supreme Court Of India · (2016) AllSCR 568 : (2016) 1 ApexCourtJudgments(SC) 500 : (2016) 1 JT 362 : (2016) 1 RecentApexJudgments(RAJ) 528 : (2016) 2 Scale 101 : (2016) 15 SCC 659
Land Acquisition Act, 1894 - Section 4, Section 6
Supreme Court18 Jan 2016Partly Allowed
Ramesh Chandra Bhandari Vs Ram Singh Salal
Supreme Court Of India · (2016) AIR(SCW) 665 : (2016) AIRSC 665 : (2016) 2 AllLJ 649 : (2016) AllSCR 579 : (2016) 2 AllWC 1599 : (2016) 115 ALR 671 : (2016) 2 ARC 232 : (2017) 1 CivCC 585 : (2016) DNJ 323 : (2016) 1 JLJR 499 : (2016) 2 JT 169 : (2016) 1 MLJ 831 : (2016) 2 PLJR 10
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21, Section 21(1)