COURT ARCHIVE

Supreme Court Of India judgments, 2016

1,432 judgments · page 67 of 72

Supreme Court22 Jan 2016Dismissed

Bussa Overseas and Properties (P) Ltd. and Others Vs Union of India (UOI) and Others

Supreme Court Of India · (2016) AIR(SCW) 938 : (2016) 2 AIRBomR 571 : (2016) AIRSC 938 : (2016) 332 ELT 197 : (2016) 2 JT 262 : (2016) 3 KCCR 326 : (2016) 1 LawHeraldSC 667 : (2016) 6 MhLJ 694 : (2016) 4 MPLJ 509 : (2016) 1 RCRCivil 955 : (2016) 1 RecentApexJudgments(RAJ) 491 : (

Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Order 47 Rule 7Constitution of India, 1950 - Article 136, Article 329Customs Act, 1962 - Section 18(2), Section 2(2), Section 27, Section 27(2)

Supreme Court22 Jan 2016Disposed Of

Heera Lal Vs State of Haryana and Others

Supreme Court Of India · (2016) AllSCR 2327 : (2016) DNJ 152 : (2016) 1 JT 417 : (2016) 2 Scale 463 : (2016) 14 SCC 171

Supreme Court22 Jan 2016Disposed Of

Indra Kaur and Others Vs Royal Sundram Alliance Ins. Company Ltd. and Others

Supreme Court Of India · (2016) 1 CLR 766 : (2016) DNJ 155 : (2016) 149 FLR 305 : (2016) 1 JT 418 : (2016) 2 Scale 556 : (2016) 14 SCC 759 : (2016) 1 SCCriR 359 : (2016) 2 SLR 263 : (2016) 1 TNMAC 415 : (2016) 1 WLN 212

Supreme Court22 Jan 2016Allowed

Pooja Pal Vs Union of India (UOI) and Others

Supreme Court Of India · (2016) AIR(SCW) 1345 : (2016) 2 AIRJharR 487 : (2016) AIRSC 1345 : (2016) 3 AllLJ 203 : (2016) AllSCRCrl 210 : (2016) CriLJ 2038 : (2016) CriLR 220 : (2016) 1 Crimes 45 : (2016) sup1 CutLTCriminal 400 : (2016) 2 JLJR 250 : (2016) 1 JT 430 : (2016) 2 KCCR

Civil Procedure Code, 1908 (CPC) - Section 161, Section 173(8), Section 311, Section 319, Section 391Constitution of India, 1950 - Article 20, Article 21, Article 226, Article 32Delhi Special Police Establishment Act, 1946 - Section 6

Supreme Court21 Jan 2016Partly Allowed

Madhukanta M. Chinchani and Others Vs Special Land Acquisition Officer and Others

Supreme Court Of India · (2017) 1 AIRBomR 486 : (2016) 2 ApexCourtJudgments(SC) 87 : (2016) 2 JT 587 : (2016) 2 KCCR 178 : (2016) 2 Scale 569 : (2016) 12 SCC 558

Supreme Court21 Jan 2016Allowed

Dhiren Dave Vs Surat Dyes and Others

Supreme Court Of India · (2016) 1 ApexCourtJudgments(SC) 712 : (2016) CriLR 312 : (2016) 1 JT 476 : (2016) 2 Scale 557 : (2016) 6 SCC 253 : (2016) 2 SCCCri 523 : (2016) 1 WLN 190

Company Secretaries Act, 1980 - Section 21Criminal Procedure Code, 1973 (CrPC) - Section 195

Supreme Court21 Jan 2016Disposed Of

Karnataka Power Trans. Corporation Ltd. Vs South Indian Sugar Mills Ass and Others

Supreme Court Of India · (2016) 3 JT 384 : (2016) 2 Scale 568

Supreme Court21 Jan 2016Dismissed

The Kelvin Jute Co. Ltd. Wors. P.F. and Others Vs Krishna Kumar Agarwala and Others

Supreme Court Of India · (2016) 3 JT 307 : (2016) 14 SCC 326

Supreme Court21 Jan 2016Disposed Of

M.C. Mehta Vs Union of India and Others

Supreme Court Of India · (2016) 4 SCC 269

Supreme Court21 Jan 2016Allowed

Medical Council of India Vs Christian Medical College Vellore and Others

Supreme Court Of India · (2016) 4 SCC 342

Supreme Court21 Jan 2016Allowed

Satish Kumar Vs Karan Singh and Others

Supreme Court Of India · (2016) 160 AIC 257 : (2016) AIR(SCW) 737 : (2016) AIRSC 737 : (2016) AllSCR 421 : (2016) 2 AllWC 1615 : (2016) 116 ALR 558 : (2016) 2 AndhLD 188 : (2016) 1 ApexCourtJudgments(SC) 585 : (2016) 2 ARC 509 : (2016) 1 BBCJ 290 : (2016) 2 CalHCN 1 : (2016) 2 Ca

Specific Relief Act, 1963 - Section 20

Supreme Court21 Jan 2016Dismissed

Raju Vs State of M.P.

Supreme Court Of India · (2016) 01 SC CK 0026

Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 201, 302

Supreme Court21 Jan 2016Disposed Of

Shiv Shankar Darbari Vs Hindustan Petroleum Corpn. Ltd. and another

Supreme Court Of India · (2016) 3 Scale 293 : (2016) 12 SCC 446

Supreme Court20 Jan 2016Allowed

Union of India (UOI) and Others Vs HBL Nife Power Systems Ltd.

Supreme Court Of India · (2016) AIR(SCW) 558 : (2016) 1 AIRJharR 852 : (2016) AIRSC 558 : (2016) AllSCR 562 : (2016) 2 AllWC 1538 : (2017) 1 ApexCourtJudgments(SC) 348 : (2016) 121 CutLT 613 : (2016) 1 JT 381 : (2016) 1 MLJ 600 : (2016) 1 RecentApexJudgments(RAJ) 619 : (2016) 1 S

Constitution of India, 1950 - Article 14

Supreme Court20 Jan 2016Allowed

State of Rajasthan and Others Vs Gotan Lime Stone Khanji Udyog Pvt. Ltd. and Others

Supreme Court Of India · (2016) 159 AIC 232 : (2016) AIR(SCW) 510 : (2016) AIRSC 510 : (2016) 4 ALLMR 450 : (2016) 2 AllWC 2140 : (2016) 1 BBCJ 349 : (2016) 195 CompCas 263 : (2016) 121 CutLT 533 : (2016) DNJ 138 : (2016) 6 FLT 229 : (2016) 1 JBCJ 414 : (2017) 2 JLJR 434 : (2016)

Companies Act, 1956 - Section 3(1)Constitution of India, 1950 - Article 14, Article 39Mines and Minerals (Regulation and Development) (Amendment) Act, 2015 - Section 12A(6)

Supreme Court20 Jan 2016Dismissed

Jagatjit Industries Limited Vs The Intellectual Property Appellate Board and Others

Supreme Court Of India · (2016) AIR(SCW) 478 : (2016) 2 AIRBomR 74 : (2016) 2 AIRJharR 275 : (2016) AIRSC 478 : (2016) AllSCR 523 : (2016) 2 AllWC 2029 : (2016) 2 AndhLD 172 : (2016) 1 BBCJ 207 : (2016) 1 JT 316 : (2016) 3 KCCR 297 : (2016) 1 KLT 82 : (2016) 65 PTC 242 : (2016) 2

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 166, Article 309Trade and Merchandise Marks Act, 1958 - Section 107(1)

Supreme Court20 Jan 2016Allowed

District Collector, Vellore District Vs K. Govindaraj

Supreme Court Of India · (2016) AIR(SCW) 526 : (2016) AIRSC 526 : (2016) AllSCR 699 : (2016) 2 AndhLD 152 : (2016) 2 JBCJ 376 : (2016) 3 JT 320 : (2016) 2 RecentApexJudgments(RAJ) 368 : (2016) 1 Scale 467 : (2016) 4 SCC 763

Constitution of India, 1950 - Article 226Tamil Nadu Minor Mineral Concession Rules, 1959 - Rule 8, Rule 8(8), Rule 8A, Rule 8C

Supreme Court20 Jan 2016Disposed Of

Ira Basu Chowdhury and Others Vs Calcutta Metropolitan Dev. Auth. and Others

Supreme Court Of India · (2016) AllSCR 1665 : (2016) 1 ApexCourtJudgments(SC) 722 : (2016) 1 JT 428 : (2016) 2 LawHeraldSC 1093 : (2016) 2 RCRCivil 211 : (2016) 2 RecentApexJudgments(RAJ) 103 : (2016) 1 Scale 447

Supreme Court20 Jan 2016Allowed

Vishal N. Kalsaria Vs Bank of India and Others

Supreme Court Of India · (2016) ACD 370 : (2016) 159 AIC 113 : (2016) AIR(SCW) 530 : (2016) 1 AIRBomRCri 545 : (2016) 2 AIRJharR 243 : (2016) 1 AirKarR 771 : (2016) AIRSC 530 : (2016) 2 ALLMR 920 : (2016) ALLMRCri 1322 : (2016) 115 ALR 442 : (2016) 1 ApexCourtJudgments(SC) 307 :

Constitution of India, 1950 - Article 1, Article 141, Article 2, Article 245, Article 246, Article 246(2), Article 247, Article 248, Article 249, Article 250, Article 251, Article 252, Article 253, Article 254, Article 3, Article 4Maharashtra Rent Control Act, 1999 - Section 15, Section 33, Section 38CRecovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 34(1)

Supreme Court20 Jan 2016Allowed

Venkatesh Construction Company Vs Karnataka Vidyuth Karkhane Limited (Kavika)

Supreme Court Of India · (2016) 159 AIC 259 : (2016) 166 AIC 168 : (2016) AIR(SCW) 553 : (2016) 1 AirKarR 856 : (2016) AIRSC 553 : (2016) 2 ALLMR 953 : (2016) 2 AllWC 1533 : (2016) 2 AndhLD 129 : (2016) 1 ARC 505 : (2016) 3 CivilLJ 166 : (2016) DNJ 269 : (2016) 2 JCR 120 : (2016)

Arbitration Act, 1940 - Section 34