Supreme Court06 Jan 2016Dismissed
Anil Kumar Srivastava Vs U.P. Avas Evam Vikas Parishad & Ors.
Supreme Court Of India · (2016) 3 LawHeraldSC 2007 : (2016) 4 Scale 613
COURT ARCHIVE
Supreme Court Of India judgments, 2016
1,432 judgments · page 72 of 72
Supreme Court06 Jan 2016Allowed
State of U.P. and Anr. Vs Harish Tandon
Supreme Court Of India · (2016) 161 AIC 122 : (2016) 116 ALR 567 : (2016) 132 RD 192 : (2016) 4 Scale 592 : (2016) 15 SCC 242
Constitution of India, 1950 — Article 14
Supreme Court05 Jan 2016Dismissed
M.C. Mehta Vs Union of India (UOI) and Others
Supreme Court Of India · (2016) 1 Scale 271 : (2016) 4 SCC 269
Supreme Court05 Jan 2016Allowed
Sri Aurobindo Ashram Trust and Others Vs R. Ramanathan and Others
Supreme Court Of India · (2016) 158 AIC 1 : (2016) AIR(SCW) 237 : (2016) AIRSC 237 : (2016) AllSCR 673 : (2016) 3 AllWC 2508 : (2016) 114 ALR 861 : (2016) 2 AndhLD 109 : (2017) 1 ARC 254 : (2016) 1 BBCJ 171 : (2016) 3 CalHCN 234 : (2016) 121 CutLT 975 : (2016) 2 ICC 13 : (2016) 1
Civil Procedure Code, 1908 (CPC) - Section 92Constitution of India, 1950 - Article 19(1)Criminal Procedure Code, 1973 (CrPC) - Section 95, Section 95(1), Section 96
Supreme Court05 Jan 2016Allowed
Malati Sardar Vs National Insurance Company Limited and Others
Supreme Court Of India · (2016) AAC 491 : (2016) 1 ACC 1 : (2016) ACJ 542 : (2016) 158 AIC 200 : (2016) AIR(SCW) 247 : (2016) AIRSC 247 : (2016) AllSCR 406 : (2016) 1 AllWC 972 : (2016) 114 ALR 701 : (2016) 2 AndhLD 99 : (2016) 1 ApexCourtJudgments(SC) 269 : (2016) 1 BBCJ 151 : (
Armed Forces Tribunals Act, 2007 - Section 3Civil Procedure Code, 1908 (CPC) - Section 21, Section 99Consumer Protection Act, 1986 - Section 2(1)
Supreme Court05 Jan 2016Allowed
Kuldeep Kumar Pathak Vs State of U.P. and Others
Supreme Court Of India · (2016) 1 ADJ 673 : (2016) AIR(SCW) 251 : (2016) AIRSC 251 : (2016) 2 AllLJ 137 : (2016) AllSCR 390 : (2016) 1 ApexCourtJudgments(SC) 290 : (2016) 1 BBCJ 144 : (2016) 1 JT 1 : (2016) 1 LawHeraldSC 611 : (2016) 34 LCD 311 : (2016) 1 Scale 116 : (2016) 3 SCC
Constitution of India, 1950 - Article 226Supplementary Regulations, 1976 - Regulation 1
Supreme Court05 Jan 2016Allowed
Damodar Lal Vs Sohan Devi and Others
Supreme Court Of India · (2016) 158 AIC 237 : (2016) AIR(SCW) 262 : (2017) 1 AIRJharR 382 : (2016) AIRSC 262 : (2016) AllSCR 379 : (2016) 1 AllWC 965 : (2016) 114 ALR 694 : (2016) 3 AndhLD 5 : (2017) 1 ApexCourtJudgments(SC) 303 : (2016) 1 ARC 434 : (2016) 1 BBCJ 140 : (2016) 1 B
Civil Procedure Code, 1908 (CPC) - Section 100, Section 103, Section 96
Supreme Court04 Jan 2016Dismissed
Sulekhan Singh and Company and Others Vs State of U.P. and Others
Supreme Court Of India · (2016) 158 AIC 193 : (2016) AIR(SCW) 228 : (2016) AIRSC 228 : (2016) 2 AllLJ 114 : (2016) 2 AllWC 1102 : (2016) 1 BBCJ 156 : (2016) DNJ 68 : (2016) 6 FLT 169 : (2016) 1 JT 50 : (2016) 131 RD 20 : (2016) 4 RecentApexJudgments(RAJ) 141 : (2016) 1 RJ 3 : (20
Constitution of India, 1950 - Article 14Mines and Minerals (Development and Regulation) Act, 1957 - Section 15, Section 2Uttar Pradesh Minor Minerals Concession Rules, 1963 - Rule 23(1), Rule 8C
Supreme Court04 Jan 2016Dismissed
Ramakant Dwivedi Vs Rafiq Ahmad and Others
Supreme Court Of India · (2016) 158 AIC 220 : (2016) AIR(SCW) 235 : (2016) AIRSC 235 : (2016) 2 AllWC 1100 : (2016) 114 ALR 698 : (2016) 1 BBCJ 154 : (2016) DNJ 61 : (2016) 1 JT 75 : (2016) 3 KCCR 284 : (2016) 131 RD 13 : (2016) 1 RJ 1 : (2016) 1 Scale 187 : (2016) 3 SCC 352 : (2
Minor Mineral Concession Rules, 1963 - Rule 23
Supreme Court04 Jan 2016Partly Allowed
The Management of Narendra and Company Private Limited Vs The Workmen of Narendra and Company
Supreme Court Of India · (2016) AIR(SCW) 1748 : (2016) 2 AirKarR 659 : (2016) AIRSC 1748 : (2016) AllSCR 388 : (2016) 1 AllWC 970 : (2016) 1 ApexCourtJudgments(SC) 232 : (2016) 1 BBCJ 120 : (2016) 1 CalLJ 177 : (2016) 1 CLR 645 : (2016) DNJ 321 : (2016) 148 FLR 586 : (2016) 1 JCR
Supreme Court04 Jan 2016Disposed Of
Atin Kundu Chowdhury and Anr. Vs State of West Bengal & Ors.
Supreme Court Of India · (2016) 01 SC CK 0023
Civil Procedure Code, 1908 (CPC) — Section 109
Supreme Court02 Jan 2016Disposed Of
Union of India Vs Idea Cellular Ltd. Co. Gujarat
Supreme Court Of India · (2017) 1 JT 523 : (2017) 1 Scale 559 : (2017) 5 SCC 210
Constitution of India, 1950 - Article 133