COURT ARCHIVE

Supreme Court Of India judgments, 2016

1,432 judgments · page 71 of 72

Supreme Court07 Jan 2016Allowed

K.S. Sanjeev Vs State of Kerala and Others

Supreme Court Of India · (2016) 160 AIC 256 : (2016) 162 AIC 86 : (2016) AIR(SCW) 605 : (2016) 2 AIRJharR 257 : (2016) AIRSC 605 : (2016) AllSCR 410 : (2016) 1 AllWC 975 : (2016) 116 ALR 6 : (2016) 2 AndhLD 151 : (2016) 1 ApexCourtJudgments(SC) 486 : (2016) 1 BBCJ 222 : (2016) 1

Supreme Court07 Jan 2016Allowed

K.V. Muralidhar Vs K.V. Ananda Rao and Others

Supreme Court Of India · (2016) 1 JT 165 : (2016) 1 Scale 491

Supreme Court07 Jan 2016Dismissed

Awadesh Kumar Jha and Others Vs The State of Bihar

Supreme Court Of India · (2016) 92 ACrC 890 : (2016) 158 AIC 260 : (2016) 1 AICLR 721 : (2016) AIR(SCW) 373 : (2016) AIRSC 373 : (2016) AllSCRCrl 357 : (2016) 1 ApexCourtJudgments(SC) 200 : (2016) 1 BBCJ 112 : (2016) 1 BLJud 169 : (2016) 1 BomCR(Cri) 542 : (2016) 2 CalCriLR 10 :

Constitution of India, 1950 - Article 19, Article 20(2), Article 21, Article 226, Article 227Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 155, Section 156, Section 157, Section 162, Section 169, Section 170, Section 173, Section 173(2), Section 173(8), Section 239, Section 300, Section 482General Clauses Act, 1897 - Section 26

Supreme Court07 Jan 2016Allowed

Lakhmi Chand Vs Reliance General Insurance

Supreme Court Of India · (2016) ACJ 551 : (2016) 158 AIC 77 : (2016) AIR(SCW) 315 : (2016) 1 AIRBomR 828 : (2016) 1 AirKarR 785 : (2016) AIRSC 315 : (2016) 2 AllLJ 120 : (2016) 114 ALR 901 : (2016) 3 AndhLD 53 : (2016) 1 ApexCourtJudgments(SC) 333 : (2016) 1 BBCJ 122 : (2016) 3 C

Consumer Protection Act, 1986 - Section 12, Section 149(2), Section 163A, Section 166, Section 21Penal Code, 1860 (IPC) - Section 279, Section 304A, Section 337, Section 338, Section 427

Supreme Court07 Jan 2016Dismissed

Sudip Kr. Sen and Others Vs State of West Bengal and Others

Supreme Court Of India · (2016) 92 ACrC 995 : (2016) 158 AIC 269 : (2016) AIR(SCW) 310 : (2016) AIRSC 310 : (2016) AllSCRCrl 331 : (2016) 1 ApexCourtJudgments(SC) 496 : (2016) 1 BBCJ 193 : (2016) 1 BLJud 178 : (2016) 2 CalCriLR 294 : (2016) 1 CalLT 70 : (2016) CriLJ 1121 : (2016)

Arms Act, 1959 - Section 25, Section 27Constitution of India, 1950 - Article 136Evidence Act, 1872 - Section 134

Supreme Court07 Jan 2016Allowed

Pardeep Sharma Vs Chief Administrator, Haryana Urban Dev. Authority and Others

Supreme Court Of India · (2016) 2 ADJ 352 : (2016) 158 AIC 72 : (2016) AIR(SCW) 438 : (2016) AIRSC 438 : (2016) 2 ALLMR 457 : (2016) 2 AllWC 1796 : (2016) 2 AndhLD 168 : (2016) 1 ApexCourtJudgments(SC) 369 : (2016) 1 BBCJ 186 : (2016) 2 CalHCN 12 : (2016) 1 ConLT 461 : (2016) 1 C

Supreme Court07 Jan 2016Disposed Of

M.C. Mehta Vs Union of India and Others

Supreme Court Of India · (2016) 4 SCC 269

Supreme Court07 Jan 2016Disposed Of

Umang Dinesh Kuwadia and Anr. Vs State of Maharashtra and Anr.

Supreme Court Of India · (2016) 01 SC CK 0024

Supreme Court07 Jan 2016Disposed Of

Commissioner of Central Excise Vs Ford India Pvt. Ltd.

Supreme Court Of India · (2016) 332 ELT 207

Supreme Court07 Jan 2016Dismissed

State of U.P. and Anr. Vs M/s. Arezzo Developers Pvt. Ltd. & Ors.

Supreme Court Of India · (2017) 2 AllLJ 90 : (2016) 2 BBCJ 36 : (2016) 3 Scale 169 : (2016) 12 SCC 530

Stamp Act, 1899 — Section 29(E), 31, 33(4), 47Transfer of Property Act, 1882 — Section 118Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 161

Supreme Court07 Jan 2016Allowed

Syed Zalil Akhtar Vs Zila Sahkari Krishi Avam Gramin Vikas Bank, MYDT.

Supreme Court Of India · (2016) 1 JabLJ 291 : (2016) 3 Scale 159 : (2016) 12 SCC 365

Limitation Act, 1963 — Section 5Madhya Pradesh Co-operative Societies Act, 1960 — Section 55(2)

Supreme Court06 Jan 2016Allowed

Union of India (UOI) and Others Vs Col. Chander Ballabh Sharma

Supreme Court Of India · (2016) AIR(SCW) 320 : (2016) AIRSC 320 : (2016) AllSCR 692 : (2016) 2 ApexCourtJudgments(SC) 111 : (2016) 1 BBCJ 233 : (2016) LIC 724 : (2016) 2 RecentApexJudgments(RAJ) 615 : (2016) 1 Scale 247 : (2016) 4 SCC 555 : (2016) 1 SCCLS 723 : (2016) 2 SCT 276

Supreme Court06 Jan 2016Allowed

Prem Sagar Manocha Vs State (NCT of Delhi)

Supreme Court Of India · (2016) 92 ACrC 963 : (2016) 158 AIC 65 : (2016) 1 AICLR 527 : (2016) AIR(SCW) 290 : (2016) AIRSC 290 : (2016) AllSCRCrl 336 : (2016) 1 AndhLDCriminal 421 : (2016) 2 ApexCourtJudgments(SC) 502 : (2016) 1 BBCJ 127 : (2016) 1 BLJud 195 : (2016) 1 BomCR(Cri)

Criminal Procedure Code, 1898 (CrPC) - Section 479ACriminal Procedure Code, 1973 (CrPC) - Section 340Penal Code, 1860 (IPC) - Section 193, Section 195

Supreme Court06 Jan 2016Disposed Of

State of Bihar and Others Vs Sanjay Kumar and Others

Supreme Court Of India · (2016) 4 ADJ 10 : (2016) AIR(SCW) 931 : (2016) AIRSC 931 : (2016) 2 ALLMR 451 : (2016) 1 BBCJ 190 : (2016) 1 BLJud 151 : (2016) 148 FLR 588 : (2016) 2 JBCJ 114 : (2016) 1 JT 84 : (2016) LIC 1407 : (2016) 1 LLN 542 : (2016) 1 Scale 209 : (2016) 3 SCC 33 :

Bihar Education District Council, Secondary and Higher Secondary Teachers (Employment/Services) Rules, 2006 - Rule 4Bihar Panchayat Raj Act, 2006 - Section 146, Section 73Constitution of India, 1950 - Article 14, Article 16

Supreme Court06 Jan 2016Allowed

Tilak Raj Vs The State of Himachal Pradesh

Supreme Court Of India · (2016) 93 ACrC 454 : (2016) 158 AIC 227 : (2016) 2 AICLR 407 : (2016) AIR(SCW) 406 : (2016) AIRSC 406 : (2016) AllSCRCrl 352 : (2016) 1 AndhLDCriminal 356 : (2016) 1 ApexCourtJudgments(SC) 552 : (2016) 1 BBCJ 202 : (2016) 1 BomCR(Cri) 537 : (2016) 4 CalCr

Criminal Procedure Code, 1973 (CrPC) - Section 173Penal Code, 1860 (IPC) - Section 376, Section 415, Section 417, Section 503, Section 506Probation of Offenders Act, 1958 - Section 4

Supreme Court06 Jan 2016Allowed

State of A.P. Vs Patchimala Vigneswarudu

Supreme Court Of India · (2016) 92 ACrC 977 : (2016) 158 AIC 232 : (2016) 4 AICLR 297 : (2016) AIR(SCW) 258 : (2016) AIRSC 258 : (2016) AllSCRCrl 308 : (2016) 1 AndhLDCriminal 416 : (2016) 1 ApexCourtJudgments(SC) 532 : (2016) 1 BBCJ 146 : (2016) 1 CriCC 680 : (2016) CriLR 22 : (

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302

Supreme Court06 Jan 2016Partly Allowed

Sanjay and Others Vs State of Uttar Pradesh

Supreme Court Of India · (2016) 92 ACrC 973 : (2016) 158 AIC 204 : (2016) 2 AICLR 692 : (2016) AIR(SCW) 282 : (2016) AIRSC 282 : (2016) 2 AllLJ 125 : (2016) AllSCRCrl 297 : (2016) 1 ApexCourtJudgments(SC) 520 : (2016) 1 BBCJ 197 : (2016) 2 CalCriLR 302 : (2016) 1 CriCC 763 : (201

Penal Code, 1860 (IPC) - Section 300, Section 302, Section 304, Section 307, Section 34, Section 452

Supreme Court06 Jan 2016Allowed

Krishan Chander Vs State of Delhi

Supreme Court Of India · (2016) 92 ACrC 941 : (2016) 158 AIC 208 : (2016) 1 AICLR 646 : (2016) AIR(SCW) 298 : (2016) AIRSC 298 : (2016) AllSCRCrl 372 : (2016) 1 AndhLDCriminal 434 : (2016) 1 BLJud 212 : (2016) 2 BomCR(Cri) 756 : (2016) CriLJ 1079 : (2016) CriLR 1 : (2016) 1 Crime

Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 161(1), Section 162, Section 162(1), Section 313Evidence Act, 1872 - Section 145, Section 154Penal Code, 1860 (IPC) - Section 279, Section 337

Supreme Court06 Jan 2016Dismissed

Darshan Singh Vs State of Punjab

Supreme Court Of India · (2016) 92 ACrC 924 : (2016) 158 AIC 223 : (2016) AIR(SCW) 253 : (2016) AIRSC 253 : (2016) AllSCRCrl 389 : (2016) 1 AndhLDCriminal 788 : (2016) 1 ApexCourtJudgments(SC) 321 : (2016) 1 BBCJ 182 : (2016) 2 CalCriLR 24 : (2016) CriLR 27 : (2016) 1 Crimes 9 :

Criminal Procedure Code, 1973 (CrPC) - Section 107, Section 151, Section 313Evidence Act, 1872 - Section 11Penal Code, 1860 (IPC) - Section 148, Section 149, Section 201, Section 218, Section 302, Section 307, Section 324, Section 34

Supreme Court06 Jan 2016Dismissed

Susanta Das and Others Vs State of Orissa

Supreme Court Of India · (2016) 94 ACrC 34 : (2016) 160 AIC 173 : (2016) AIR(SCW) 589 : (2016) 1 AIRJharR 858 : (2016) AIRSC 589 : (2016) AllSCRCrl 499 : (2016) 1 AndhLDCriminal 372 : (2016) 2 ApexCourtJudgments(SC) 678 : (2016) 4 CalCriLR 71 : (2016) 3 CriCC 399 : (2016) CriLR 3

Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 161, Section 302, Section 307, Section 326, Section 341