Supreme Court28 Jan 2015Allowed

A.C. Narayanan and Others Vs State of Maharashtra and Others

Supreme Court Of India · (2015) 2 ACR 1407 : (2015) 2 AD (SC) 153 : AIR 2015 SC 1198 : (2015) 1 ALD(Cri) 1031 : (2015) 88 ALLCC 903 : (2015) ALLMR(Cri) 781 : (2015) 2 ALT(Cri) 43 : (2015) 1 BomCR(Cri) 655 : (2015) 1 CCR 347 : (2015) 125 CLA 159 : (2015) CriLJ 1434 : (2015) 1 Cri

Civil Procedure Code, 1908 (CPC) - Order 3 Rule 1, Order 3 Rule 2Criminal Procedure Code, 1973 (CrPC) - Section 200, 204, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 142, 145
Supreme Court28 Jan 2015Allowed

Keshavlal Khemchand and Sons Pvt. Ltd. Vs Union of India (UOI)

Supreme Court Of India · (2015) 4 AD (SC) 17 : AIR 2015 SC 1168 : (2015) 109 ALR 872 : (2015) 2 AWC 1783 : (2015) 1 BC 511 : (2015) 5 CHN 166 : (2015) 124 CLA 362 : (2015) 190 CompCas 452 : (2015) 1 CompLJ 536 : (2015) 2 KLT 557 : (2015) 5 LW 261 : (2015) 1 MLJ 848 : (2015) 4 RC

Banking Regulation Act, 1949 - Section 21, 21(2), 35AConstitution of India, 1950 - Article 14, 143, 32Delhi Laws Act, 1912 - Section 7
Supreme Court28 Jan 2015Dismissed

Westarly Dkhar Vs Sehekaya Lyngdoh

Supreme Court Of India · AIR 2015 SC 1092 : (2015) 109 ALR 727 : (2015) 1 CTC 566 : (2015) 3 GLT 1 : (2015) 127 RD 712 : (2015) 4 SCC 292

Civil Procedure Code, 1908 (CPC) - Order 9 Rule 8, 1Constitution of India, 1950 - Article 14, 21United Khasi-Jaintia Hills Autonomous District (Administration of Justice) Rules, 1953 - Rule 28, Rule 29, Rule 30, Rule 32, Rule 47
Supreme Court28 Jan 2015Dismissed

Patel Jathabhai Punajbhai Vs North Gujarat University

Supreme Court Of India · (2015) 109 ALR 715 : (2015) ALT(Rev) 107 : (2015) 2 AWC 1705 : (2015) 2 CDR 322 : (2015) 3 GLR 1849 : (2015) 2 RCR(Civil) 231 : (2015) 127 RD 574 : (2015) 1 SCALE 696 : (2015) 3 SCC 650 : (2015) 2 SCJ 189 : (2015) 1 WLN 155

Land Acquisition Act, 1894 - Section 18, 4
Supreme Court28 Jan 2015Allowed

Jage Ram Vs State of Haryana

Supreme Court Of India · (2015) 2 ACR 1416 : (2015) 2 AD (SC) 523 : (2015) 88 ALLCC 934 : (2015) ALLMR(Cri) 1223 : (2015) 1 CCR 367 : (2015) 2 Crimes 44 : (2015) 2 JCC 988 : (2015) 2 LW(Cri) 622 : (2015) 1 MLJ(Cri) 623 : (2015) 1 NCC 376 : (2015) 1 RCR(Criminal) 802 : (2015) 1 S

Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(3)Penal Code, 1860 (IPC) — Section 307, 323, 324, 325, 34
Supreme Court28 Jan 2015Dismissed

Ratan Lal Vs State of Rajasthan

Supreme Court Of India · (2015) 3 RCR(Criminal) 88 : (2015) 2 SCALE 107

Constitution of India, 1950 - Section 142Penal Code, 1860 (IPC) - Section 302, 34, 394
Supreme Court28 Jan 2015Dismissed

Westarly Dkhar and Others Vs Sehekaya Lyngdoh

Supreme Court Of India · (2015) 2 AD (SC) 516 : (2015) 2 MLJ 121 : (2015) 1 SCALE 734 : (2015) 2 SCJ 194

Civil Procedure Code Amendment Act, 2002 - Section 1Civil Procedure Code, 1908 (CPC) - Order 17 Rule 3, Order 39 Rule 3A, Order 9 Rule 8Constitution of India, 1950 - Article 14, 21
Supreme Court27 Jan 2015Partly Allowed

Union of India (UOI) Vs Sova Ispat Limited

Supreme Court Of India · (2015) 10 AD (SC) 98 : (2015) 2 RCR(Civil) 233 : (2015) 1 SCALE 688 : (2015) 2 SCJ 133

Coal Mines (Special Provisions) Second Ordinance, 2014 - Section 16, 3, 4Companies Act, 1956 - Section 8, 8(4)Constitution of India, 1950 - Article 300A
Supreme Court27 Jan 2015Allowed

Zarif Ahmad and Others Vs Farooq

Supreme Court Of India · (2015) 2 AD (SC) 590 : AIR 2015 SC 1236 : (2015) 2 AJR 533 : (2015) 3 ALD 13 : (2015) 3 ALJ 463 : (2015) 110 ALR 239 : (2015) 2 AWC 2052 : (2015) 3 LW 358 : (2015) 1 RCR(Civil) 794 : (2015) 128 RD 144 : (2015) 1 SCALE 690 : (2015) 6 SCJ 53 : (2015) 2 WBLR

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 24, Order 41 Rule 25, Order 41 Rule 27Specific Relief Act, 1963 - Section 16, 38, 41
Supreme Court22 Jan 2015Allowed

Karnail Kaur Vs State of Punjab

Supreme Court Of India · (2015) 2 AD (SC) 429 : AIR 2015 SC 2041 : (2015) 4 ALD 47 : (2015) 109 ALR 894 : (2015) ALT(Rev) 109 : (2015) 2 AWC 1963 : (2015) 2 BomCR 407 : (2015) 2 CDR 255 : (2015) 1 CTC 551 : (2015) 4 MhLj 616 : (2015) MPLJ 333 : (2015) 1 RCR(Civil) 786 : (2015) 12

Civil Procedure Code, 1908 (CPC) - Section 144General Clauses Act, 1897 - Section 6Land Acquisition Act, 1894 - Section 11, 11A, 23(1A), 4, 6
Supreme Court21 Jan 2015Dismissed

Vinod Kumar Vs State of Punjab

Supreme Court Of India · (2015) 2 ACR 1431 : AIR 2015 SC 1206 : (2015) 1 CCR 331 : (2015) CriLJ 1442 : (2015) 3 Crimes 269 : (2015) 1 MLJ(Cri) 288 : (2015) 1 RCR(Criminal) 647 : (2015) 1 SCALE 542 : (2015) 3 SCC 220 : (2015) 1 SCC(L&S) 712 : AIR 2015 SC 1206

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 154, 156, 157, 161, 164Evidence Act, 1872 - Section 114, 138