Supreme Court21 Jan 2015Dismissed

Pathubha Govindji Rathod Vs State of Gujarat

Supreme Court Of India · (2015) 2 ACR 1760 : AIR 2015 SC 1118 : (2015) 89 ALLCC 282 : (2015) 1 ALT(Cri) 471 : (2015) 1 CCR 372 : (2015) CriLJ 1413 : (2015) 3 Crimes 284 : (2015) GLH 1408 : (2015) 2 JCC 848 : (2015) 2 LW(Cri) 558 : (2015) 1 MLJ(Cri) 489 : (2015) 1 NCC 318 : (2015

Arms Act, 1959 - Section 25(1), 27Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313
Supreme Court21 Jan 2015Allowed

Godrej and Boyce Manufacturing Co. Ltd. Vs State of Maharashtra

Supreme Court Of India · (2015) 2 ABR 297 : (2015) 2 AD (SC) 172 : (2015) 2 ALLMR 921 : (2015) 2 BomCR 354 : (2015) 2 MLJ 243 : (2015) 3 RCR(Civil) 668 : (2015) 1 SCALE 578 : (2015) 2 SCJ 246

Constitution of India, 1950 - Article 141Land Acquisition Act, 1894 - Section 4, 6Maharashtra Regional and Town Planning Act, 1966 - Section 126(2), 126(4), 127, 37, 37(1)
Supreme Court21 Jan 2015Allowed

Kuldeep Kumar Dubey Vs Ramesh Chandra Goyal

Supreme Court Of India · (2015) 2 AD (SC) 240 : (2015) 1 ADJ 785 : AIR 2015 SC 1135 : (2015) 3 ALD 41 : (2015) 3 ALJ 495 : (2015) 2 ALLMR 896 : (2015) 109 ALR 634 : (2015) 2 ALT 48 : (2015) 2 AWC 1099 : (2015) 2 CDR 265 : (2015) 2 JLJR 158 : (2015) 3 LW 59 : (2015) 6 MhLj 29 : (2

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, 99Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 20(4), 3, 30(1)
Supreme Court20 Jan 2015Dismissed

Asharam Bapu Vs State of Rajasthan

Supreme Court Of India · (2015) ALLMR(Cri) 4138 : (2015) 1 RCR(Criminal) 941

Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 23, 26Penal Code, 1860 (IPC) - Section 120B, 34, 342, 354A, 370(4)Protection of Children from Sexual Offences Act, 2012 - Section 5(F), 5(G), 6, 7, 8
Supreme Court20 Jan 2015Dismissed

Manik Taneja Vs State of Karnataka

Supreme Court Of India · (2015) 1 ACR 659 : (2015) 10 AD (SC) 32 : (2015) 2 AJR 278 : (2015) 2 AKR 176 : (2015) 89 ALLCC 255 : (2015) 1 CCR 327 : (2015) CriLJ 1483 : (2015) 2 JCC 926 : (2015) 2 JLJR 207 : (2015) 2 KCCR 1431 : (2015) 5 LW 355 : (2015) 1 NCC 287 : (2015) 2 PLJR 29

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 353, 503, 506
Supreme Court20 Jan 2015Allowed

T.M. Sampath Vs Secretary, Ministry of Water Resources

Supreme Court Of India · (2015) 2 AD (SC) 409 : (2015) LabIC 1153 : (2015) 1 SCALE 527 : (2015) 5 SCC 333 : (2015) 2 SCC(L&S) 146 : (2015) 3 SCJ 135 : (2015) 2 SLJ 369

Constitution of India, 1950 - Article 12, 14, 16, 19, 21General Financial Rules, 2009 - Rule 209(6)National Water Development Agency Contributory Fund Rules, 1982 - Rule 10(2), Rule 11
Supreme Court20 Jan 2015Allowed

Tarabai Vs State of Maharashtra

Supreme Court Of India · (2015) 1 ACR 824 : (2015) 2 AD (SC) 115 : (2015) 89 ALLCC 318 : (2015) 1 CCR 390 : (2015) CriLJ 1326 : (2015) 1 Crimes 157 : (2015) 1 DMC 486 : (2015) 1 NCC 369 : (2015) 1 RCR(Criminal) 743 : (2015) 1 SCALE 521 : (2015) 3 SCC 530 : (2015) 2 SCJ 266 : (20

Evidence Act, 1872 - Section 113APenal Code, 1860 (IPC) - Section 161, 304B, 34, 498A
Supreme Court20 Jan 2015Allowed

Walter Bau Ag Vs Municipal Corporation of Greater Mumbai

Supreme Court Of India · (2015) 2 AD (SC) 121 : (2015) 6 ALT 28 : (2015) 1 ARBLR 406 : (2015) 2 CDR 555 : (2015) 125 CLA 170 : (2016) 1 LW 230 : (2015) 5 MhLj 672 : (2015) MPLJ 87 : (2015) 2 RCR(Civil) 968 : (2015) 1 SCALE 515 : (2015) 3 SCC 800 : (2015) 4 SCJ 379

Arbitration and Conciliation Act, 1996 - Section 11(2), 11(4), 11(5), 11(6), 12International Centre for Alternative Dispute Resolution in India Rules, 1996 - Rule 35, Rule 5
Supreme Court20 Jan 2015Allowed

Laxmidevamma Vs Ranganath

Supreme Court Of India · (2015) 2 AD (SC) 284 : (2015) 2 AKR 206 : (2015) 3 ALD 122 : (2015) 109 ALR 638 : (2015) 2 AWC 1804 : (2015) 1 CDR 232 : (2015) 2 KCCR 1649 : (2015) 6 MhLj 11 : (2015) 4 MLJ 124 : (2015) MPLJ 270 : (2015) 2 RCR(Civil) 591 : (2015) 127 RD 529 : (2015) 1 SC

Civil Procedure Code, 1908 (CPC) - Section 100
Supreme Court20 Jan 2015Dismissed

Tomaso Bruno Vs State of U.P.

Supreme Court Of India · (2015) 2 ACR 1747 : (2015) 4 AD (SC) 1 : (2015) 1 ALD(Cri) 663 : (2015) 2 ALJ 578 : (2015) 88 ALLCC 978 : (2015) ALLMR(Cri) 837 : (2015) 2 ALT(Cri) 6 : (2015) 1 CCR 378 : (2015) CriLJ 1690 : (2015) 1 Crimes 105 : (2015) 2 JCC 884 : (2015) 2 JLJR 145 : (2

Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 161, 233, 313Evidence Act, 1872 - Section 106, 114, 65, 65A, 65B
Supreme Court20 Jan 2015Partly Allowed

Union of India (UOI) and Others Vs Surender Singh Parmar

Supreme Court Of India · (2015) 10 AD (SC) 93 : (2015) 1 SCALE 494 : (2015) 3 SCC 404 : (2015) 1 SCC(L&S) 608 : (2015) 2 SCJ 117 : (2015) 2 SCT 22 : (2015) 2 SLJ 45

Constitution of India, 1950 - Article 14Navy (Pension) Regulations, 1964 - Regulation 82
Supreme Court20 Jan 2015Dismissed

Gali Janardhan Reddy Vs State of A.P.

Supreme Court Of India · (2015) 2 RCR(Criminal) 141 : (2015) 3 SCALE 120

Criminal Procedure Code, 1973 (CrPC) - Section 437, 439Forest Act, 1927 - Section 2Mines and Minerals (Development and Regulation) Rules - Rule 21, Rule 23, Rule 4(1), Rule 4(1)(A)
Supreme Court20 Jan 2015Partly Allowed

Kailash Mangal Vs Ramesh Chand

Supreme Court Of India · (2015) ALLMR(Cri) 3702 : (2015) 4 CCR 234 : (2015) 3 RCR(Criminal) 163 : (2015) 2 SCALE 615

Criminal Procedure Code, 1973 (CrPC) - Section 190, 195, 195(1), 340Penal Code, 1860 (IPC) - Section 188, 191, 192, 193, 194
Supreme Court19 Jan 2015Dismissed

Executive Officer, Antiyur Town Panchayat Vs G. Arumugam

Supreme Court Of India · (2015) 110 ALR 62 : (2015) 2 CDR 416 : (2015) GLH 1617 : (2015) 2 JLJR 106 : (2015) 2 LW 961 : (2015) 6 MhLj 518 : (2015) MPLJ 502 : (2015) 2 PLJR 195 : (2015) 2 RCR(Civil) 337 : (2015) 128 RD 80 : (2015) 1 SCALE 474 : (2015) 3 SCC 569 : (2015) 2 SCJ 234