Supreme Court02 Feb 2015Disposed Of

Balu and Others Vs State of Maharashtra

Supreme Court Of India · (2015) 1 ACR 1176 : (2015) 2 AD (SC) 290 : (2015) 88 ALLCC 917 : (2015) ALLMR(Cri) 1209 : (2015) 2 ALT(Cri) 37 : (2015) 1 BomCR(Cri) 629 : (2015) 1 CCR 406 : (2015) 2 LW(Cri) 508 : (2016) 1 NCC 423 : (2015) 2 RCR(Criminal) 143 : (2015) 3 RLW 1962 : (201

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, 148, 149, 300, 302
Supreme Court02 Feb 2015Dismissed

Ajay Ramdas Ramteke and Others Vs Mahanagar Sudhar Samiti and Others

Supreme Court Of India · (2015) 2 ABR 515 : (2015) 2 AD (SC) 449 : (2015) 2 ALLMR 950 : (2015) 2 BomCR 719 : (2015) 2 RCR(Civil) 235 : (2015) 2 SCALE 136 : (2015) 2 SCJ 699

Bombay Provincial Municipal Corporations Act, 1949 - Section 30, 31, 31A, 31A(2)Maharashtra Land Revenue Code, 1966 - Section 6Maharashtra Local Authority Members Disqualification Act, 1986 - Section 2, 3(2), 5
Supreme Court02 Feb 2015Dismissed

Oshiar Prasad and Others Vs The Employers in relation to Management of Sudamdih Coal Washery of BCCL

Supreme Court Of India · (2015) 2 AD (SC) 387 : (2015) 144 FLR 830 : (2015) 1 JLJR 391 : (2015) LabIC 2978 : (2015) 1 LLJ 513 : (2015) 1 LLN 283 : (2015) 5 MhLj 554 : (2015) MPLJ 18 : (2015) 2 PLJR 6 : (2015) 2 SCALE 153 : (2015) 4 SCC 71 : (2015) 1 SCC(L&S) 789 : (2015) 2 SCJ 63

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 11Industrial Disputes Act, 1947 - Section 10, 10(1), 10(4), 25, 25F
Supreme Court30 Jan 2015Allowed

M.V. Jayarajan Vs High Court of Kerala and Others

Supreme Court Of India · (2015) 1 ACR 817 : (2015) 2 AD (SC) 165 : (2015) 89 ALLCC 258 : (2015) 1 ALT(Cri) 493 : (2015) 1 CCR 360 : (2015) 1 ILR (Ker) 417 : (2015) 1 JLJR 440 : (2015) 1 KHC 442 : (2015) 1 KLT 579 : (2015) 2 PLJR 65 : (2015) 1 RCR(Criminal) 830 : (2015) 1 SCALE

Constitution of India, 1950 - Article 19, 19(1), 19(3)Contempt of Courts Act, 1971 - Section 12Criminal Procedure Code, 1973 (CrPC) - Section 144
Supreme Court30 Jan 2015Dismissed

Mount Mary Enterprises Vs Jivratna Medi Treat Pvt. Ltd.

Supreme Court Of India · (2015) 2 ABR 523 : (2015) 5 AD (SC) 281 : (2015) 2 AJR 541 : (2015) 3 ALD 139 : (2015) 110 ALR 223 : (2015) 4 ALT 44 : (2015) 2 AWC 1930 : (2015) 2 BomCR 446 : (2015) 2 CDR 552 : (2015) 5 MhLj 214 : (2015) MPLJ 494 : (2015) 2 RCR(Civil) 667 : (2015) 128 R

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
Supreme Court30 Jan 2015Allowed

State of Karnataka and Others Vs Pro Lab and Others

Supreme Court Of India · (2015) 2 AD (SC) 325 : AIR 2015 SC 1098 : (2015) 2 AKR 161 : (2015) 321 ELT 366 : (2015) 1 SCALE 796 : (2015) 8 SCC 557 : (2015) 2 SCJ 359 : (2015) 78 VST 451

Central Sales Tax Act, 1956 - Section 3, 4, 5Constitution of India, 1950 - Article 19(1), 265, 286(3), 366, 366(29A)Income Tax Act, 1961 - Section 80P(2)
Supreme Court30 Jan 2015Dismissed

Charulata Behera Vs Pravati Parida and Others

Supreme Court Of India · (2015) 1 JLJR 419 : (2015) 1 PLJR 438 : (2015) 2 SCALE 100 : (2015) 4 SCC 30 : (2015) 1 SCC(L&S) 786 : (2015) 2 SCJ 129 : (2015) 1 SCT 659 : (2015) 2 SLJ 398 : (2015) 1 WLN 183

Constitution of India, 1950 - Article 226
Supreme Court30 Jan 2015Dismissed

Vemula Ashwini Kumar Vs Reco Agrotech Ltd. and Others

Supreme Court Of India · (2015) ALLMR(Cri) 4099 : (2015) 3 BC 42 : (2015) 2 CCR 236 : (2015) 1 RCR(Civil) 917 : (2015) 1 RCR(Criminal) 939

Criminal Procedure Code, 1973 (CrPC) - Section 200Negotiable Instruments Act, 1881 (NI) - Section 138
Supreme Court29 Jan 2015Dismissed

U.P. State Industrial Dev. Corpn. Ltd. Vs Monsanto Manufactures (P) Ltd.

Supreme Court Of India · (2015) 2 AD (SC) 43 : AIR 2015 SC 1445 : (2015) 2 AJR 569 : (2015) 3 ALD 28 : (2015) 2 ALJ 598 : (2015) 189 CompCas 69 : (2015) 2 CompLJ 241 : (2015) 3 CTC 529 : (2015) 1 MLJ 838 : (2015) 3 RCR(Civil) 525 : (2015) 1 SCALE 757 : (2015) 2 SCJ 288 : (2015) 1

Companies Act, 1956 - Section 126
Supreme Court29 Jan 2015Dismissed

C. Sukumaran Vs State of Kerala

Supreme Court Of India · (2015) 1 ACR 1094 : (2015) 2 AD (SC) 69 : (2015) 2 AJR 281 : (2015) 1 ALD(Cri) 717 : (2015) 88 ALLCC 922 : (2015) ALLMR(Cri) 1200 : (2015) 1 ALT(Cri) 505 : (2015) 1 BomCR(Cri) 635 : (2015) 1 CCR 356 : (2015) CriLJ 1715 : (2015) 1 Crimes 130 : (2015) 2 JC

Prevention of Corruption Act, 1988 - Section 13(1), 13(2), 7