Supreme Court05 Feb 2015Disposed Of

Krishnamoorthy Vs Sivakumar and Others

Supreme Court Of India · (2015) 10 AD (SC) 376 : AIR 2015 SC 1921 : (2015) 5 ALD 62 : (2015) 2 MLJ 49 : (2015) 1 RCR(Civil) 921 : (2015) 2 SCALE 1 : (2015) 3 SCC 467

Conduct of Elections Rules, 1961 - Rule 26, Rule 39, Rule 41, Rule 41(2), Rule 41(3)Constitution of India, 1950 - Article 14, 145(3), 19(1), 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 190(1)
Supreme Court05 Feb 2015Dismissed

Vinod Vs State of M.P.

Supreme Court Of India · (2015) 2 SCALE 390

Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, 302, 34, 394, 397
Supreme Court04 Feb 2015Allowed

Kandivali Cooperative Industrial Estate and Others Vs Municipal Corporation of Greater Mumbai and Others

Supreme Court Of India · (2015) 2 ABR 645 : (2015) 4 AD (SC) 45 : AIR 2015 SC 1434 : (2015) 3 ALLMR 481 : (2015) 2 BomCR 676 : (2015) 2 MLJ 365 : (2015) 2 SCALE 55 : (2015) 2 SCJ 719

Bombay Municipal Corporation Act, 1888 - Section 3Constitution of India, 1950 - Article 14, 19(1), 226Mumbai Municipal Corporation Act, 1888 - Section 142, 367, 368, 368(1), 368(2)
Supreme Court04 Feb 2015Dismissed

Vinod Bhandari Vs State of M.P.

Supreme Court Of India · (2015) 1 ACR 642 : (2015) 2 AD (SC) 245 : (2015) 2 AJR 556 : (2015) 1 ALD(Cri) 1039 : (2015) 88 ALLCC 1000 : (2015) ALLMR(Cri) 1236 : (2015) 1 CCR 399 : (2015) 1 CGLJ 491 : (2015) CriLJ 1547 : (2015) 1 Crimes 160 : (2015) 2 JCC 1127 : (2015) 1 JLJ 241 :

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 164Income Tax Act, 1961 - Section 65, 66
Supreme Court04 Feb 2015Dismissed

Bhavanbhai Bhayabhai Panella Vs State of Gujarat

Supreme Court Of India · (2015) 1 ACR 811 : (2015) 4 AJR 402 : (2015) 89 ALLCC 613 : (2015) 2 ALT(Cri) 178 : (2015) 2 BomCR(Cri) 286 : (2015) CriLJ 3402 : (2015) 1 RCR(Criminal) 896 : (2015) 2 SCALE 189 : (2015) 3 SCJ 112 : (2015) 1 UC 545

Penal Code, 1860 (IPC) - Section 357(3), 376(2)
Supreme Court04 Feb 2015Dismissed

Kanaklata Vs State of (NCT) of Delhi and Others

Supreme Court Of India · (2015) 2 AD (SC) 209 : (2015) ALLMR(Cri) 1247 : (2015) 109 ALR 706 : (2015) 2 ALT(Cri) 23 : (2015) 2 BomCR(Cri) 259 : (2015) 1 CCR 447 : (2015) 3 Crimes 330 : (2015) 1 MLJ(Cri) 609 : (2015) 1 RCR(Criminal) 897 : (2015) 127 RD 567 : (2015) 2 SCALE 182 : (

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323, 34, 341, 354Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3
Supreme Court04 Feb 2015Dismissed

Vivek Rai and Others Vs High Court of Jharkhand and Others

Supreme Court Of India · (2015) 1 ACR 808 : (2015) 10 AD (SC) 88 : AIR 2015 SC 1088 : (2015) 2 AJR 157 : (2015) 88 ALLCC 997 : (2015) 2 ALT(Cri) 181 : (2015) 1 CCR 415 : (2015) CriLJ 1479 : (2015) 1 JLJR 398 : (2015) 1 MLJ(Cri) 508 : (2015) 1 PLJR 428 : (2015) 1 RCR(Criminal) 90

Constitution of India, 1950 - Article 14, 142, 145, 161, 21Criminal Procedure Code, 1973 (CrPC) - Section 389, 389(1), 389(3), 397, 401Dowry Prohibition Act, 1961 - Section 3, 4
Supreme Court04 Feb 2015Disposed Of

Construction and Design Services Vs Delhi Development Authority

Supreme Court Of India · (2015) 3 AD (SC) 65 : AIR 2015 SC 1282 : (2015) 3 ALD 22 : (2015) 109 ALR 684 : (2015) 2 AWC 1659 : (2015) 1 CGLJ 455 : (2015) 3 CTC 182 : (2015) 1 JLJR 386 : (2015) 4 LW 289 : (2015) 2 MLJ 250 : (2015) 1 MPHT 445 : (2015) 2 PLJR 1 : (2015) 1 RCR(Civil) 8

Contract Act, 1872 - Section 73, 74
Supreme Court04 Feb 2015Allowed

S.T. Sadiq Vs State of Kerala and Others

Supreme Court Of India · (2015) 3 AD (SC) 387 : AIR 2015 SC 1306 : (2015) 2 MLJ 92 : (2015) 2 SCALE 69 : (2015) 4 SCC 400 : (2015) 3 SCJ 23

Constitution of India, 1950 - Article 1, 14, 141, 245, 300AKerala Cashew Factories (Acquisition) Act, 1974 - Section 1(2), 10, 11, 11(2), 12Kerala Cashew Factories (Acquisition) Rules, 1974 - Rule 3
Supreme Court03 Feb 2015Allowed

Tikeshwar Murmu and Others Vs State of Jharkhand

Supreme Court Of India · (2015) ALLMR(Cri) 4140 : (2015) 1 RCR(Criminal) 938

Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 2
Supreme Court03 Feb 2015Dismissed

Rohini Traders Vs J.K. Lakshmi Cement Ltd.

Supreme Court Of India · (2015) 7 AD (SC) 616 : AIR 2015 SC 2386 : (2015) 3 AJR 326 : (2015) 4 ALD 88 : (2015) 4 ALLMR 974 : (2015) 110 ALR 1 : (2015) 2 AWC 1287 : (2015) 5 CTC 572 : (2015) 3 LW 829 : (2015) 2 RCR(Civil) 46 : (2015) 128 RD 65 : (2015) 2 SCALE 178 : (2015) 2 WBLR

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 8
Supreme Court03 Feb 2015Allowed

Jitendra Khimshankar Trivedi and Others Vs Kasam Daud Kumbhar and Others

Supreme Court Of India · (2015) 4 SCC 237 : (2015) ACJ 708 : (2015) 3 AD (SC) 97 : (2015) 2 AJR 518 : (2015) 3 ALD 141 : (2015) 109 ALR 701 : (2015) 1 AnWR 755 : (2015) 2 AWC 1089 : (2015) 2 CDR 250 : (2015) 1 CGLJ 536 : (2015) 1 CTC 681 : (2015) 2 GLR 1002 : (2015) 5 LW 912 : (

Constitution of India, 1950 — Article 136, 142Motor Vehicles Act, 1988 — Section 168, 171
Supreme Court03 Feb 2015Dismissed

Indian Bank Vs Manilal Govindji Khona

Supreme Court Of India · (2015) 2 ABR 657 : (2015) 3 AD (SC) 305 : AIR 2015 SC 1240 : (2015) 2 AJR 525 : (2015) 3 ALD 146 : (2015) 109 ALR 692 : (2015) 2 ALT 52 : (2015) 1 BC 689 : (2015) 1 CALLT 57 : (2015) 4 CHN 11 : (2015) 6 MhLj 1 : (2015) MPLJ 274 : (2015) 127 RD 559 : (201

Constitution of India, 1950 - Article 136, 227Limitation Act, 1963 - Article 127, 99, 5Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 24, 3
Supreme Court03 Feb 2015Dismissed

Pradeep Kumar Vs State of Himachal Pradesh

Supreme Court Of India · (2015) 4 AJR 634 : (2015) 89 ALLCC 344 : (2015) 2 CCR 529 : (2015) 2 JCC 882 : (2015) 3 RCR(Criminal) 157 : (2015) 2 SCALE 258 : (2015) 4 SCC 192

Penal Code, 1860 (IPC) - Section 201, 302, 34
Supreme Court02 Feb 2015Dismissed

Jitendra Kumar Vs State of U.P. and Others

Supreme Court Of India · (2015) ALLMR(Cri) 4128 : (2015) 1 RCR(Civil) 919

Constitution of India, 1950 - Article 142Criminal Procedure Code, 1973 (CrPC) - Section 482Dowry Prohibition Act, 1961 - Section 3, 323, 4, 498A, 504