Supreme Court19 Jan 2015Disposed Of
China Railway Shisiju Gr. Corporation and Others Vs New Delhi Municipal Council and Others
Supreme Court Of India · (2015) 1 SCALE 576
Arbitration and Conciliation Act, 1996 - Section 11(6)
COURT ARCHIVE
Supreme Court Of India judgments, 2015
1,519 judgments · page 73 of 76
Supreme Court19 Jan 2015Disposed Of
Kulbir Singh Vs State of Haryana
Supreme Court Of India · (2015) 2 SCALE 441
Supreme Court19 Jan 2015Dismissed
Abhay Singh Vs State of Uttar Pradesh and Others
Supreme Court Of India · (2015) 3 SCALE 124
Supreme Court16 Jan 2015Dismissed
Pawan Kumar and Others Vs Punjab State Civil Supplies Corporation Ltd.
Supreme Court Of India · (2015) ALLMR(Cri) 2410 : (2015) 2 RCR(Civil) 911 : (2015) 2 RCR(Criminal) 392
Negotiable Instruments Act, 1881 (NI) - Section 138
Supreme Court16 Jan 2015Disposed Of
Sec. to Gov. Information Pub. Rel. Dep. Vs John Maria Jesudoss
Supreme Court Of India · (2015) 2 AWC 1351 : (2015) 1 ESC 149 : (2015) 1 SCALE 470 : (2015) 5 SCJ 284 : (2015) 2 SCT 834 : (2015) 1 SLJ 406 : (2015) 1 WLN 56
Supreme Court16 Jan 2015Allowed
Nagaraja Rao Vs Central Bureau of Investigation
Supreme Court Of India · (2015) 1 ACR 488 : (2015) 2 AD (SC) 577 : (2015) 2 AKR 304 : (2015) 2 ALD(Cri) 74 : (2015) ALLMR(Cri) 2039 : (2015) 2 CCR 451 : (2015) CriLJ 1458 : (2015) 2 JCC 940 : (2015) 1 RCR(Criminal) 915 : (2015) 1 SCALE 475 : (2015) 4 SCC 302
Criminal Procedure Code, 1973 (CrPC) - Section 31, 427, 428Penal Code, 1860 (IPC) - Section 381, 419, 71Post Office Act, 1898 - Section 52
Supreme Court16 Jan 2015Allowed
Manohar Singh Vs State of Rajasthan
Supreme Court Of India · (2015) 1 ACR 505 : (2015) 2 AD (SC) 230 : AIR 2015 SC 1124 : (2015) 89 ALLCC 266 : (2015) 1 BomCR(Cri) 684 : (2015) 1 CCR 257 : (2015) CriLJ 1357 : (2015) 3 Crimes 262 : (2015) 1 NCC 215 : (2015) 1 RCR(Criminal) 747 : (2015) 1 SCALE 448 : (2015) 3 SCC 44
Criminal Procedure Code, 1973 (CrPC) - Section 357, 357(1), 357(3), 357APenal Code, 1860 (IPC) - Section 323, 376
Supreme Court16 Jan 2015Dismissed
Sanjaysinh Ramrao Chavan Vs Dattatray Gulabrao Phalke
Supreme Court Of India · (2015) 2 ACR 415 : (2015) 2 AD (SC) 129 : (2015) 89 ALLCC 309 : (2015) 2 ALT(Cri) 129 : (2015) 1 BomCR(Cri) 593 : (2015) 1 CCR 267 : (2015) CriLJ 1259 : (2015) 1 Crimes 90 : (2015) 2 JCC 930 : (2015) 2 JLJR 96 : (2015) 2 LW(Cri) 564 : (2015) 1 MLJ(Cri) 3
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 156, 169, 173, 173(2), 173(8)Prevention of Corruption Act, 1988 - Section 12, 13(1)(D), 13(2), 19, 7
Supreme Court15 Jan 2015Dismissed
Ratnesh Kumar Pandey Vs State of Uttar Pradesh
Supreme Court Of India · (2015) 1 ACR 663 : (2015) 3 AD (SC) 60 : (2015) 2 AJR 522 : (2015) 2 ALJ 606 : (2015) 88 ALLCC 942 : (2015) 1 CALLT 51 : (2015) 4 CCR 76 : (2015) 3 CCR 7 : (2015) 2 DMC 537 : (2015) 2 RCR(Criminal) 543 : (2015) 12 SCALE 495 : (2015) 3 SCC 536
Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 120B, 302, 304B, 498A
Supreme Court15 Jan 2015Disposed Of
State of Punjab Vs Bawa Singh
Supreme Court Of India · (2015) 1 ACR 654 : (2015) 2 AD (SC) 108 : (2015) 88 ALLCC 946 : (2015) 1 ALT(Cri) 257 : (2015) 1 BomCR(Cri) 691 : (2015) 1 CCR 292 : (2015) CriLJ 1701 : (2015) 3 Crimes 258 : (2015) 2 JCC 843 : (2015) 1 MLJ(Cri) 374 : (2015) 1 NCC 186 : (2015) 1 RCR(Crim
Penal Code, 1860 (IPC) - Section 323, 326, 34
Supreme Court15 Jan 2015Dismissed
Narendra Kumar Amin Vs CBI
Supreme Court Of India · (2015) 1 ACR 514 : (2015) 2 AD (SC) 319 : AIR 2015 SC 1002 : (2015) 89 ALLCC 648 : (2015) 1 BomCR(Cri) 729 : (2015) 1 CCR 422 : (2015) CriLJ 1334 : (2015) 2 Crimes 28 : (2015) GLH 19 : (2015) 3 JCC 1730 : (2015) 1 NCC 194 : (2015) 1 RCR(Criminal) 566 : (
Arms Act, 1959 - Section 25(1), 27Criminal Procedure Code, 1973 (CrPC) - Section 167, 167(2), 170, 173(2), 173(4)Penal Code, 1860 (IPC) - Section 120B, 201, 203, 204, 217
Supreme Court15 Jan 2015Dismissed
Mansoor Alam Vs State of U.P.
Supreme Court Of India · (2015) 1 ACR 828 : (2015) 3 AJR 804 : (2015) 5 ALJ 249 : (2015) 89 ALLCC 637 : (2015) ALLMR(Cri) 1229 : (2015) 1 CCR 266 : (2015) CriLJ 3967 : (2015) 3 Crimes 256 : (2016) 1 NCC 295 : (2015) 2 RCR(Criminal) 154 : (2015) 1 SCALE 416 : (2015) 4 SCC 731 :
Criminal Procedure Code, 1973 (CrPC) - Section 110Penal Code, 1860 (IPC) - Section 120B, 302, 307, 323, 34Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986 - Section 3(1)
Supreme Court15 Jan 2015Dismissed
Mahesh Kumar Joshi Vs Madan Singh Negi
Supreme Court Of India · (2015) 10 AD (SC) 454 : AIR 2015 SC 974 : (2015) 2 AJR 227 : (2015) 109 ALR 642 : (2015) 5 ALT 4 : (2015) 2 AWC 2059 : (2015) 2 CDR 537 : (2015) 5 CHN 211 : (2015) 1 RCR(Civil) 673 : (2015) 127 RD 533 : (2015) 1 SCALE 418 : (2015) 5 SCJ 329 : (2015) 3 WB
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 4Negotiable Instruments Act, 1881 (NI) - Section 118
Supreme Court14 Jan 2015Disposed Of
S.K. Badre Alam Vs State of West Bengal
Supreme Court Of India · (2015) ALLMR(Cri) 4085 : (2015) 3 CCR 95 : (2015) 2 DMC 597 : (2015) 3 RCR(Criminal) 926
Penal Code, 1860 (IPC) - Section 306, 498A
Supreme Court14 Jan 2015Allowed
Rajinder Vs State of Haryana
Supreme Court Of India · (2015) 1 ACR 499 : (2015) 2 AD (SC) 223 : (2015) 2 AJR 543 : (2015) 2 ALD(Cri) 9 : (2015) 89 ALLCC 655 : (2015) 1 CCR 315 : (2015) CriLJ 1560 : (2015) 1 DMC 239 : (2015) 2 JCC 1049 : (2015) 2 RCR(Criminal) 155 : (2015) 1 SCALE 354 : (2015) 4 SCC 215
Criminal Procedure Code, 1973 (CrPC) - Section 161Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 113B
Supreme Court14 Jan 2015Disposed Of
K.V.S. Ram Vs Bangalore Metropolitan Transport Corpn.
Supreme Court Of India · (2015) 2 AD (SC) 202 : AIR 2015 SC 998 : (2015) 2 AJR 236 : (2015) 1 AKR 857 : (2015) 2 AWC 1565 : (2015) 144 FLR 994 : (2015) 1 JLJR 402 : (2015) 2 KCCR 1272 : (2015) 1 LLJ 257 : (2015) 2 PLJR 43 : (2015) 1 SCALE 436 : (2015) 6 SCJ 7 : (2015) 2 SCT 81 :
Constitution of India, 1950 - Article 226, 227, 38, 39, 43Industrial Disputes Act, 1947 - Section 11A
Supreme Court14 Jan 2015Disposed Of
National Bank Limited Vs Ghanshyam Das Agarwal
Supreme Court Of India · (2015) 2 AD (SC) 477 : (2015) 1 BC 493 : (2015) 2 CDR 540 : (2015) 321 ELT 186 : (2015) 1 SCALE 409 : (2015) 4 SCC 228 : (2015) 6 SCJ 97 : (2015) 130 SCL 18
Supreme Court14 Jan 2015Dismissed
State of Rajasthan Vs Salman Khan
Supreme Court Of India · (2015) 2 ACR 1814 : AIR 2015 SC 2443 : (2015) 3 AJR 323 : (2015) 2 ALD(Cri) 357 : (2015) 1 CCR 288 : (2015) CriLJ 2843 : (2015) 2 JCC 908 : (2015) 1 RCR(Criminal) 550 : (2015) 1 SCALE 348
Arms Act, 1959 - Section 27Constitution of India, 1950 - Article 19(1)Criminal Procedure Code, 1973 (CrPC) - Section 389(1), 391(1), 397, 401
Supreme Court14 Jan 2015Disposed Of
Vijaya Ukarda Athor (Athawale) Vs State of Maharashtra
Supreme Court Of India · (2015) 3 ABR 353 : (2015) 2 AD (SC) 29 : (2015) 2 AJR 275 : (2015) 2 AWC 1233 : (2015) 2 BomCR 47 : (2015) 1 CDR 159 : (2015) 1 MLJ 765 : (2015) 1 SCALE 432 : (2015) 3 SCC 399 : (2015) 1 SCC(L&S) 603 : (2015) 5 SCJ 301 : (2015) 2 SCT 391 : (2015) 1 SLJ 39
Succession Act, 1925 - Section 372
Supreme Court14 Jan 2015Dismissed
Sunil Vs Sakshi
Supreme Court Of India · (2015) 2 AD (SC) 146 : (2015) 110 ALR 231 : (2015) 4 ALT 48 : (2015) 2 AWC 1095 : (2015) 2 BomCR 25 : (2015) 1 CDR 163 : (2015) 2 CHN 113 Suppl. : (2015) 119 CLT 617 : (2015) 1 CTC 674 : (2015) 2 JLJR 4 : (2015) 2 KCCR 1265 : (2015) 1 MLJ 621 : (2015) 2 P
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 7Family Courts Act, 1984 - Section 13Hindu Marriage Act, 1955 - Section 13(1)