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Supreme Court Of India judgments, 2015

1,519 judgments · page 75 of 76

Supreme Court12 Jan 2015Dismissed

Vinayak Narayan Deosthali Vs Central Bureau of Investigation

Supreme Court Of India · (2015) 1 ACR 340 : (2015) 2 AJR 563 : (2015) 88 ALLCC 989 : (2015) ALLMR(Cri) 1277 : (2015) 1 CCR 251 : (2015) CriLJ 1554 : (2015) 2 RCR(Criminal) 83 : (2015) 1 SCALE 213 : (2015) 4 SCC 353

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 109, 120B, 403, 409, 420Prevention of Corruption Act, 1988 - Section 13(1), 13(2)
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Supreme Court12 Jan 2015Dismissed

Sudhir N. Vs State of Kerala

Supreme Court Of India · (2015) 2 ALLMR 899 : (2015) 2 ESC 234 : (2015) 1 JLJR 486 : (2015) 2 PLJR 128 : (2015) 1 SCALE 323 : (2015) 6 SCC 685 : (2015) 2 SCC(L&S) 323 : (2015) 2 SCJ 346 : (2015) 2 SCT 65 : (2015) 4 UPLBEC 2601

Constitution of India, 1950 - Article 246, 254, 254(2), 372Indian Medical Council Act, 1956 - Section 20, 33Indian Medical Council Regulations, 2000 - Regulation 9, 9(1), 9(2)
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Supreme Court12 Jan 2015Disposed Of

State Vs K. Ramesh and Others

Supreme Court Of India · (2015) 1 SCALE 680

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 109, 120B, 408, 409, 420Tamil Nadu Co-operative Societies Act, 1983 - Section 81
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Supreme Court09 Jan 2015Allowed

Sher Singh Vs State of Haryana

Supreme Court Of India · (2015) 1 ACR 326 : (2015) 5 AD (SC) 608 : AIR 2015 SC 980 : (2015) 1 AJR 848 : (2015) 2 ALD(Cri) 362 : (2015) 89 ALLCC 288 : (2015) ALLMR(Cri) 2817 : (2015) 1 ALT(Cri) 412 : (2015) 1 BomCR(Cri) 698 : (2015) 1 CALLT 70 : (2015) 1 CCR 297 : (2015) CriLJ 11

Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 174(3), 313Dowry Prohibition Act, 1961 — Section 2, 3, 3(2), 4, 5
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Supreme Court09 Jan 2015Allowed

Infrastructure Leasing and Financial Services Limited Vs B.P.L. Limited

Supreme Court Of India · (2015) 2 ABR 229 : (2015) 3 ALLMR 413 : (2015) 4 CDR 911 : (2015) 124 CLA 417 : (2015) 189 CompCas 1 : (2015) 1 CompLJ 501 : (2015) 2 CTC 641 : (2015) 1 SCALE 186 : (2015) 3 SCC 363 : (2015) 2 SCJ 650 : (2015) 129 SCL 534 : (2015) 4 WBLR 10

Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 2 Rule 2(3), Order 34 Rule 14, Order 34 Rule 15Companies (Court) Rules, 1959 - Rule 9Companies Act, 1913 - Section 153
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Supreme Court09 Jan 2015Disposed Of

Sunil Bharti Mittal Vs Central Bureau of Investigation

Supreme Court Of India · (2015) 1 AD (SC) 269 : AIR 2015 SC 923 : (2015) 1 AJR 806 : (2015) 1 AKR 690 : (2015) ALLMR(Cri) 812 : (2015) 1 ALT(Cri) 337 : (2015) 1 CCR 188 : (2015) 126 CLA 214 : (2015) 191 CompCas 177 : (2015) 4 CompLJ 31 : (2015) CriLJ 1130 : (2015) 1 Crimes 135 :

Constitution of India, 1950 - Article 136, 32Criminal Procedure Code, 1973 (CrPC) - Section 154, 156(3), 173, 190, 190(1)Negotiable Instruments Act, 1881 (NI) - Section 10, 138, 141
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Supreme Court09 Jan 2015Allowed

Chairman and Managing Director Central Bank of India Vs Central Bank of India SC/ST Employees Welfare Association

Supreme Court Of India · (2015) 2 ABR 302 : (2015) 1 AD (SC) 313 : (2015) 2 AJR 245 : (2015) 2 AWC 1354 : (2015) 120 CLT 668 : (2015) 1 ESC 134 : (2015) 1 JLJR 421 : (2015) LabIC 981 : (2015) 2 PLJR 13 : (2015) 1 SCALE 169 : (2015) 2 SCJ 312 : (2015) 2 SCT 54 : (2015) 1 SLJ 372 :

Constitution of India, 1950 - Article 12, 15, 16, 16(4), 16(4A)Officers Service Regulations - Regulation 1.1, 22
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Supreme Court09 Jan 2015Dismissed

Kailash Nath Associates Vs Delhi Development Authority

Supreme Court Of India · (2015) 1 AD (SC) 409 : (2015) 2 ALD 189 : (2015) 110 ALR 464 : (2015) 1 AWC 770 : (2015) 2 CDR 374 : (2015) 119 CLT 633 : (2015) 201 DLT 433 : (2015) 2 JLJR 285 : (2016) 1 LW 505 : (2015) 2 RCR(Civil) 206 : (2015) 1 SCALE 230 : (2015) 4 SCC 136 : (2015)

Constitution of India, 1950 — Article 12, 14, 226, 54Contract Act, 1872 — Section 20, 55, 62, 63, 73Limitation Act, 1908 — Article 113
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Supreme Court09 Jan 2015Dismissed

Ahmed Shah Vs State of Rajasthan

Supreme Court Of India · (2015) 2 ACR 1766 : (2015) 1 AD (SC) 549 : (2015) 88 ALLCC 911 : (2015) 1 CCR 245 : (2015) CriLJ 1398 : (2015) 2 Crimes 6 : (2015) 2 LW(Cri) 588 : (2015) 1 NCC 107 : (2015) 1 SCALE 222 : (2015) 3 SCC 93 : (2015) 2 SCJ 182

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, 148, 149, 300, 302
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Supreme Court09 Jan 2015Dismissed

Sitikanatha Mishra Vs Union of India (UOI)

Supreme Court Of India · (2015) 6 AD (SC) 62 : (2015) 3 AJR 254 : (2015) LabIC 2202 : (2015) 1 SCALE 267 : (2015) 3 SCC 670 : (2015) 1 SCC(L&S) 671 : (2015) 2 SCT 85

Fundamental Rules - Rule 9(13)
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Supreme Court08 Jan 2015Dismissed

Vinod Kumar Vs State of Haryana

Supreme Court Of India · (2015) 2 ACR 1448 : (2015) 1 AD (SC) 513 : AIR 2015 SC 1032 : (2015) 88 ALLCC 604 : (2015) ALLMR(Cri) 803 : (2015) 1 ALT(Cri) 431 : (2015) 1 BomCR(Cri) 667 : (2015) 1 CCR 214 : (2015) CriLJ 1250 : (2015) 3 Crimes 237 : (2015) 1 MLJ(Cri) 214 : (2015) 1 RC

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 138, 146, 27Penal Code, 1860 (IPC) - Section 109, 363, 364A
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