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Supreme Court Of India judgments, 2015

1,519 judgments · page 60 of 76

Supreme Court13 Mar 2015Disposed Of

Jayaswal Neco Ltd. Vs Commissioner of Central Excise

Supreme Court Of India · (2015) 319 ELT 247 : (2015) 50 GST 438 : (2015) 31 GSTR 530 : (2015) 4 SCALE 446

Central Excise Rules, 1944 - Rule 57Q, Rule 57SCentral Sales Tax Act, 1956 - Section 8(1), 8(3)Central Sales Tax Rules, 1957 - Rule 13
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Supreme Court13 Mar 2015Allowed

Amarkant Rai Vs State of Bihar and Others

Supreme Court Of India · (2015) 8 AD (SC) 528 : (2015) 3 AJR 538 : (2015) 3 AWC 2556 : (2015) 146 FLR 75 : (2015) 2 JLJR 343 : (2015) LabIC 2537 : (2015) 2 LLJ 1 : (2015) 2 LLN 273 : (2015) 2 PLJR 437 : (2015) 3 SCALE 505 : (2015) 8 SCC 265 : (2015) 2 SCC(L&S) 679 : (2015) 4 SCJ

Bihar State Universities Act, 1976 - Section 10(6), 35
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Supreme Court13 Mar 2015Dismissed

Sujitendra Nath Singh Roy Vs State of West Bengal and Others

Supreme Court Of India · AIR 2015 SC 1831 : (2015) 110 ALR 532 : (2015) ALT(Rev) 154 : (2015) 2 CALLT 58 : (2015) 2 CALLT 14 : (2015) 2 CHN 173 Suppl. : (2015) 2 JLJR 374 : (2015) 2 KLT 425 : (2016) 1 LW 413 : (2015) 2 PLJR 453 : (2015) 2 RCR(Civil) 406 : (2015) 128 RD 420 : (20

Constitution of India, 1950 - Article 136, 226, 227, 32, 323AContempt of Courts Act, 1971 - Section 19West Bengal Land Reforms and Tenancy Tribunal Act, 1997 - Section 15
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Supreme Court13 Mar 2015Allowed

Tukaram Dnyaneshwar Patil Vs State of Maharashtra and Others

Supreme Court Of India · (2015) 2 ACR 1607 : (2015) 2 AJR 852 : (2015) 89 ALLCC 719 : (2016) 1 ALT(Cri) 97 : (2015) 2 BomCR(Cri) 348 : (2015) 2 CCR 182 : (2015) CriLJ 2313 : (2015) 2 Crimes 152 : (2015) 2 JLJR 447 : (2015) 2 MLJ(Cri) 89 : (2015) 3 PLJR 29 : (2015) 2 RCR(Crimina

Penal Code, 1860 (IPC) - Section 302, 304, 324, 326, 34
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Supreme Court13 Mar 2015Dismissed

Shashikala and Others Vs Gangalakshmamma and Others

Supreme Court Of India · (2015) 2 ACC 76 : (2015) ACJ 1239 : (2015) 9 AD (SC) 210 : (2015) 110 ALR 540 : (2015) 2 AnWR 364 : (2015) 3 AWC 2177 : (2015) 3 BomCR 517 : (2015) 2 CDR 515 : (2015) GLH 262 : (2015) 3 MLJ 373 : (2015) 179 PLR 634 : (2015) 2 RCR(Civil) 510 : (2015) 3 SC

Motor Vehicles Act, 1988 - Section 168
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Supreme Court12 Mar 2015Allowed

Maruti Suzuki India Ltd. Vs Commissioner of Central Excise

Supreme Court Of India · (2015) 5 AD (SC) 150 : (2015) 318 ELT 353 : (2015) 51 GST 59 : (2015) 32 GSTR 28 : (2015) 4 SCALE 85 : (2015) 4 SCJ 627

Central Excise Rules, 1944 - Rule 52A, Rule 57A, Rule 57AB, Rule 57F, Rule 57F(1)Central Excises and Salt Act, 1944 - Section 2, 3, 4(1), 4(4)
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Supreme Court12 Mar 2015Allowed

Commissioner of Commercial Taxes Vs Desai Beedi Company

Supreme Court Of India · (2015) 7 SCALE 109 : (2015) 82 VST 242

Andhra Pradesh General Sales Tax Act, 1957 - Section 20(1), 38Andhra Pradesh Minor Forest Produce (Regulation of Trade in Abnus Leaves) Rules, 1970 - Rule 3(13)Central Sales Tax Act, 1956 - Section 3, 6A
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Supreme Court12 Mar 2015Dismissed

Muneer Enterprises Vs Ramgad Minerals and Mining Ltd. and Others

Supreme Court Of India · (2015) 9 AD (SC) 143 : AIR 2015 SC 1834 : (2015) 2 AKR 447 : (2015) 3 CDR 680 : (2015) 3 SCALE 431 : (2015) 5 SCC 366 : (2015) 5 SCJ 162

Constitution of India, 1950 - Article 142Contract Act, 1872 - Section 8Forest (Conservation) Act, 1980 - Section 2, 3A
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