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Supreme Court Of India judgments, 2015

1,519 judgments · page 59 of 76

Supreme Court17 Mar 2015Dismissed

Tata Steel Ltd. and Others Vs Union of India (UOI) and Others

Supreme Court Of India · (2015) 4 AD (SC) 205 : AIR 2015 SC 1988 : (2015) 5 FLT 346 : (2015) 3 MLJ 58 : (2015) 2 RCR(Civil) 821 : (2015) 3 SCALE 759 : (2015) 6 SCC 193 : (2015) 5 SCJ 37 : (2015) 4 WBLR 557

Mineral Concession Rules, 1960 - Rule 64B, Rule 64B(1), Rule 64B(2), Rule 64CMines and Minerals (Development and Regulation) Act, 1957 - Section 9, 9(1), 9(2)
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Supreme Court17 Mar 2015Disposed Of

Daulat Ram Vs State of Haryana

Supreme Court Of India · (2015) 2 ACR 1615 : (2015) 3 AJR 299 : (2015) 3 CCR 442 : (2015) CriLJ 2639 : (2015) 3 JCC 1587 : (2015) 3 RCR(Criminal) 534 : (2015) 3 SCALE 740

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 201, 302, 34
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Supreme Court17 Mar 2015Dismissed

Chander Prakash Tyagi Vs Benarsi Das and Others

Supreme Court Of India · (2015) 4 ABR 442 : (2015) 11 AD (SC) 250 : AIR 2015 SC 2297 : (2015) 3 AKR 346 : (2015) 4 ALD 186 : (2015) 4 ALJ 475 : (2015) 3 AWC 2430 : (2015) GLH 291 : (2015) 3 LW 345 : (2015) 2 RCR(Civil) 572 : (2015) 3 SCALE 745 : (2015) 8 SCC 506 : (2015) 2 SCC(L&

Bar Council Of India Rules, 1975 — Rule 33Advocates Act, 1961 — Section 35, 37, 37(2), 38Guardians and Wards Act, 1890 — Section 7
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Supreme Court16 Mar 2015Dismissed

P. Suseela and Others Vs University Grants Commission and Others

Supreme Court Of India · AIR 2015 SC 1976 : (2015) 3 AJR 302 : (2015) 3 ALLMR 981 : (2015) 3 AWC 2252 : (2015) 2 ESC 201 : (2015) 3 JLJR 132 : (2015) LabIC 2251 : (2015) 2 LW 733 : (2015) 3 MLJ 734 : (2015) 3 PLJR 278 : (2015) 3 SCALE 726 : (2015) 8 SCC 129 : (2015) 2 SCC(L&S) 63

Bombay Tenancy and Agricultural Lands (Amendment) Act - Section 34(1), 34(2), 5, 5(1)Constitution of India, 1950 - Article 14Convincing and Law of Property Act, 1892 - Section 3
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Supreme Court16 Mar 2015Disposed Of

Ramdev Food Products Private Limited Vs State of Gujarat

Supreme Court Of India · AIR 2015 SC 1742 : (2015) 2 AJR 823 : (2015) 90 ALLCC 53 : (2015) 2 BomCR(Cri) 312 : (2015) 2 CCR 31 : (2015) CriLJ 2382 : (2015) 3 Crimes 354 : (2015) 3 GLR 2231 : (2015) 2 JCC 994 : (2015) 2 JLJR 453 : (2015) 2 LW(Cri) 209 : (2015) 2 MLJ(Cri) 112 : (20

Central Excise Rules, 1944 - Rule 10ACentral Excises and Salt Act, 1944 - Section 4Constitution of India, 1950 - Article 21
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Supreme Court16 Mar 2015Disposed Of

Abdul Razzaq Vs State of U.P.

Supreme Court Of India · (2015) 4 AD (SC) 592 : AIR 2015 SC 1770 : (2015) 2 AJR 669 : (2015) 2 ALD(Cri) 933 : (2015) 3 ALJ 482 : (2015) 15 SCC 637 : (2015) 2 MLJ(Cri) 96 : (2015) 1 OLR 920 : (2015) 2 PLJR 446 : (2015) 2 RCR(Criminal) 386 : (2015) 3 SCALE 659 : (2015) 4 SCJ 598

Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 15, 2, 20, 49, 49(1)Juvenile Justice (Care and Protection of Children) Rules, 2007 - Rule 12, Rule 12(3), Rule 19, Rule 19(3), Rule 98Penal Code, 1860 (IPC) - Section 302, 313
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Supreme Court16 Mar 2015Dismissed

R. Dineshkumar Vs State and Others

Supreme Court Of India · (2015) 2 ACR 1957 : AIR 2015 SC 1816 : (2015) 2 AJR 655 : (2015) 2 AKR 433 : (2015) 2 ALD(Cri) 912 : (2015) 89 ALLCC 671 : (2016) 1 ALT(Cri) 135 : (2015) 2 CCR 101 : (2015) 120 CLT 428 : (2015) CriLJ 2362 : (2015) 2 Crimes 50 : (2015) 3 JLJR 166 : (201

Constitution of India, 1950 - Article 20, 20(3)Criminal Procedure Code, 1898 (CrPC) - Section 161(1), 161(2), 235(1), 239Criminal Procedure Code, 1973 (CrPC) - Section 161, 161(2), 164, 219, 220(1)
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Supreme Court16 Mar 2015Dismissed

Taramani Parakh Vs State of M.P. and Others

Supreme Court Of India · (2015) 2 ACR 2007 : (2015) 4 AD (SC) 585 : (2015) 2 AJR 729 : (2015) 89 ALLCC 714 : (2015) 2 ALT(Cri) 336 : (2015) 2 BomCR(Cri) 453 : (2015) 2 CCR 123 : (2015) CriLJ 2031 : (2015) 2 Crimes 104 : (2015) 1 DMC 764 : (2015) 2 JLJ 1 : (2015) 2 JLJR 434 : (20

Criminal Procedure Code, 1973 (CrPC) - Section 173(2), 228, 482Hindu Marriage Act, 1955 - Section 9Penal Code, 1860 (IPC) - Section 34, 498A
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Supreme Court16 Mar 2015Disposed Of

Queen''s Educational Society Vs Commissioner of Income Tax

Supreme Court Of India · (2015) 4 AD (SC) 440 : AIR 2015 SC 3253 : (2015) 3 BomCR 1 : (2015) 275 CTR 449 : (2015) 1 ESC 183 : (2015) 372 ITR 699 : (2015) 3 MLJ 494 : (2015) 3 SCALE 641 : (2015) 8 SCC 47 : (2015) 5 SCJ 115 : (2015) 231 TAXMAN 286

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 - Section 3Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980 - Section 3Companies Act, 1956 - Section 3
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Supreme Court13 Mar 2015Dismissed

Commissioner of Central Excise Vs Grasim Industries

Supreme Court Of India · (2015) 4 AD (SC) 579 : (2015) 318 ELT 594 : (2015) 50 GST 415 : (2015) 32 GSTR 19 : (2015) 5 SCALE 53

Central Excise and Customs Laws (Amendment) Act, 1991 - Section 11B, 11C, 11D, 11D(1), 12ACustoms, Central Excises and Salt and Central Board of Revenue (Amendment) Act, 1978 - Section 11A, 11B
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