Supreme Court11 Mar 2015Dismissed
Surana Industries Ltd. - Appellant @HASH Commissioner of Customs
Supreme Court Of India · (2015) 318 ELT 367 : (2015) 14 SCC 683
COURT ARCHIVE
Supreme Court Of India judgments, 2015
1,519 judgments · page 61 of 76
Supreme Court11 Mar 2015Dismissed
Commissioner of Central Excise Vs Tubes and Structurals and Others
Supreme Court Of India · (2015) 318 ELT 362 : (2015) 50 GST 422 : (2015) 31 GSTR 423 : (2015) 4 SCALE 78
Central Excise Rules, 1944 - Rule 173QCentral Excises and Salt Act, 1944 - Section 11A(C)
Supreme Court11 Mar 2015Disposed Of
Edward and Others Vs Inspector of Police
Supreme Court Of India · (2015) 1 ACR 1143 : AIR 2015 SC 2374 : (2015) 4 AJR 553 : (2015) 2 ALD(Cri) 355 : (2015) 89 ALLCC 628 : (2015) ALLMR(Cri) 1660 : (2015) 3 ALT(Cri) 62 : (2015) 2 CCR 132 : (2015) CriLJ 2895 : (2015) 3 Crimes 336 : (2015) 2 JLJR 419 : (2015) 3 PLJR 1 : (20
Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 304
Supreme Court11 Mar 2015Dismissed
Union of India (UOI) and Others Vs Shri Kant Sharma and Others
Supreme Court Of India · (2015) 3 AD (SC) 431 : AIR 2015 SC 2465 : (2015) 3 ESC 515 : (2015) LabIC 2184 : (2016) 1 LLN 14 : (2015) 4 LW 1 : (2015) 3 SCALE 546 : (2015) 6 SCC 773 : (2015) 2 SCC(L&S) 386 : (2015) 3 SCJ 689 : (2015) 2 SCT 519
Armed Forces Tribunals Act, 2007 — Section 5(6), 14, 14(2), 15, 15(2), 19, 30, 30(2), 31, 31(1), 31(2), 32, 33, 34Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17Indian Penal Code, 1860 — Section 175, 178, 179, 180, 193, 195, 196, 228
Supreme Court11 Mar 2015Disposed Of
Pawan Kumar and Others Vs State of Uttar Pradesh and Others
Supreme Court Of India · (2015) 1 ACR 1131 : (2015) 3 AD (SC) 405 : AIR 2015 SC 2050 : (2015) 2 AJR 675 : (2015) 2 ALD(Cri) 958 : (2015) 3 ALJ 448 : (2015) 90 ALLCC 9 : (2015) 2 ALT(Cri) 217 : (2015) 1 CCR 506 : (2015) CriLJ 2418 : (2015) 4 Crimes 413 : (2015) 3 JCC 1591 : (20
Arms Act, 1959 - Section 25, 30Evidence Act, 1872 - Section 25, 27Penal Code, 1860 (IPC) - Section 120B, 147, 148, 149, 201
Supreme Court11 Mar 2015Dismissed
Kalyani Mathivanan Vs K.V. Jeyaraj and Others
Supreme Court Of India · (2015) 3 AD (SC) 238 : AIR 2015 SC 1875 : (2015) 2 CTC 192 : (2015) 3 ESC 386 : (2015) 3 JLJR 39 : (2015) LabIC 1899 : (2015) 1 LLN 545 : (2015) 2 LW 769 : (2015) 2 MLJ 723 : (2015) 3 PLJR 224 : (2015) 3 RLW 2525 : (2015) 3 SCALE 369 : (2015) 6 SCC 363 :
Constitution of India, 1950 - Article 246, 254Madurai Kamaraj University Act, 1965 - Section 2Maharashtra Universities Act, 1994 - Section 12
Supreme Court11 Mar 2015Disposed Of
Grah Rakshak, Home Guards Wel. Asso. Vs State of H.P. and Others
Supreme Court Of India · (2015) 8 AD (SC) 488 : (2015) 3 ALLMR 468 : (2015) 3 ESC 450 : (2015) 2 JLJR 509 : (2015) LabIC 2043 : (2015) 2 LLJ 228 : (2015) 3 SCALE 353 : (2015) 6 SCC 247 : (2015) 2 SCC(L&S) 256 : (2015) 4 SCJ 701 : (2015) 2 SCT 537 : (2015) 2 SLJ 169
Andaman and Nicobar Islands Home Guard Regulation, 1964 - Regulation 16Bombay Home Guards Act, 1947 - Section 3, 8Constitution of India, 1950 - Article 14, 16, 311
Supreme Court11 Mar 2015Allowed
Ashok Vs State of Maharashtra
Supreme Court Of India · (2015) 2 AJR 734 : (2015) 2 ALD(Cri) 940 : (2015) 89 ALLCC 939 : (2015) 2 BomCR(Cri) 8 : (2015) 2 CCR 136 : (2015) CriLJ 2036 : (2015) 4 Crimes 422 : (2015) 1 DMC 751 : (2015) 2 JCC 1280 : (2015) 2 JLJR 429 : (2015) 3 PLJR 11 : (2015) 2 RCR(Criminal) 2
Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 201, 302, 313, 498A
Supreme Court11 Mar 2015Dismissed
Chauharya Tripathi and Others Vs L.I.C. of India and Others
Supreme Court Of India · (2015) 5 AD (SC) 230 : AIR 2015 SC 2275 : (2015) 3 AJR 768 : (2015) 4 ALJ 342 : (2015) 3 AWC 2263 : (2015) 146 FLR 4 : (2015) LabIC 2873 : (2015) 4 LLN 332 : (2015) LLR 452 : (2016) 1 MhLj 164 : (2016) 1 MPLJ 65 : (2015) 4 RLW 3472 : (2015) 7 SCC 263 :
Industrial Disputes Act, 1947 - Section 10(1), 2
Supreme Court11 Mar 2015Allowed
Hindustan Spinning and Weaving Mills Ltd. Vs Commissioner of Central Excise
Supreme Court Of India · (2015) 318 ELT 374 : (2015) 31 GSTR 429 : (2015) 4 SCALE 105
Central Excise (Valuation) Rules, 1975 - Rule 6Central Excises and Salt Act, 1944 - Section 35L, 4, 4(1)
Supreme Court10 Mar 2015Allowed
Nagraj Vs State
Supreme Court Of India · (2015) 2 JCC 1121
Constitution of India, 1950 - Article 20(3)Criminal Procedure Code, 1973 (CrPC) - Section 313, 342, 342(2)Penal Code, 1860 (IPC) - Section 302, 304B
Supreme Court10 Mar 2015Allowed
Kalu Khan Vs State of Rajasthan
Supreme Court Of India · (2015) 3 CCR 157 : (2015) 3 Crimes 1 : (2015) 2 RCR(Criminal) 328 : (2015) 7 SCALE 195
Criminal Procedure Code, 1973 (CrPC) - Section 366Penal Code, 1860 (IPC) - Section 201, 302, 34, 363, 364Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)
Supreme Court10 Mar 2015Allowed
Commissioner of Central Excise Vs Blue Star Ltd.
Supreme Court Of India · (2015) 318 ELT 11
Central Excises and Salt Act, 1944 - Section 11(A)(1)
Supreme Court10 Mar 2015Disposed Of
Sanjay Indl. Corpn. Vs Commissioner of Central Excise
Supreme Court Of India · (2015) 318 ELT 15
Central Excise Rules, 1944 - Rule 209ACentral Excises and Salt Act, 1944 - Section 11A, 11A(1), 2
Supreme Court10 Mar 2015Dismissed
Mahima Savin Bansal Vs Savin Bansal and Others
Supreme Court Of India · (2015) 7 SCALE 123
Civil Procedure Code, 1908 (CPC) - Section 80Constitution of India, 1950 - Article 14, 19, 21, 226, 254(2)Criminal Procedure Code, 1973 (CrPC) - Section 438
Supreme Court10 Mar 2015Dismissed
Sanjay Indl. Corpn. - Petitioner @HASH Commissioner of Central Excise, Mumbai
Supreme Court Of India · (2015) 318 ELT 15 : (2015) 14 SCC 639
Supreme Court10 Mar 2015Dismissed
V.C. Chinnappa Goudar and Others Vs Karnataka State Pollution Control Board and Others
Supreme Court Of India · (2015) 3 CCR 440 : (2015) 3 JCC 1712 : (2015) 2 LW(Cri) 91 : (2015) 2 RCR(Criminal) 560 : (2015) 4 SCALE 82
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 197, 205, 4(2), 4(2)(5), 415Water (Prevention and Control of Pollution) Act, 1974 - Section 48, 49, 49(1), 60
Supreme Court10 Mar 2015Allowed
Arunbhai Kalyanbhai Sutariya Vs Nutan Nagrik Sahakari Bank Ltd. and Others
Supreme Court Of India · (2015) 4 SCALE 140
Supreme Court10 Mar 2015Dismissed
St. Mary''s Hotel (P) Ltd. and Others Vs Kottayam Dist. Coop. Bank Ltd. and Others
Supreme Court Of India · (2015) 2 BC 303 : (2015) 4 SCALE 141
Supreme Court10 Mar 2015Disposed Of
Bhargava and Associates Pvt. Ltd. and Others Vs Union of India (UOI) and Others
Supreme Court Of India · (2015) 3 ALLMR 462 : (2015) ALT(Rev) 145 : (2015) 2 AWC 1670 : (2015) 3 KarLJ 342 : (2015) 3 RCR(Civil) 538 : (2015) 3 SCALE 541 : (2015) 3 SCJ 746
Land Acquisition Act, 1894 - Section 11Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24, 24(2)