Supreme Court10 Mar 2015Dismissed

Deepak Vs State of Haryana

Supreme Court Of India · (2015) 1 ACR 984 : (2015) 3 AD (SC) 535 : (2015) 2 AJR 385 : (2015) 1 ALD(Cri) 1024 : (2015) 2 ALT(Cri) 441 : (2015) 2 BomCR(Cri) 1 : (2015) 2 CALLT 29 : (2015) 1 CCR 523 : (2015) CriLJ 2049 : (2015) 4 Crimes 408 : (2015) 2 JLJR 541 : (2015) 3 PLJR 104

Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Evidence Act, 1872 - Section 114APenal Code, 1860 (IPC) - Section 120B, 376, 376(2), 506
Supreme Court10 Mar 2015Dismissed

Satish Kumar Jayanti Lal Dabgar Vs State of Gujarat

Supreme Court Of India · (2015) 1 ACR 963 : (2015) 3 AD (SC) 145 : (2015) 2 ALD(Cri) 23 : (2015) 2 ALT(Cri) 381 : (2015) 2 BomCR(Cri) 14 : (2015) 1 CCR 535 : (2015) CriLJ 1959 : (2015) 4 Crimes 531 : (2016) 1 GLR 1 : (2015) 2 JLJR 410 : (2015) 1 MLJ(Cri) 754 : (2015) 3 PLJR 13

Criminal Procedure Code, 1973 (CrPC) - Section 307, 313Penal Code, 1860 (IPC) - Section 363, 366, 375, 376
Supreme Court10 Mar 2015Disposed Of

Vijay Pal Vs State (GNCT) of Delhi

Supreme Court Of India · (2015) 4 AD (SC) 128 : AIR 2015 SC 1495 : (2015) 2 AJR 357 : (2015) 1 ALD(Cri) 1015 : (2015) ALLMR(Cri) 1611 : (2015) 1 CCR 550 : (2015) CriLJ 2041 : (2015) 2 Crimes 64 : (2015) 2 JLJR 421 : (2015) 1 MLJ(Cri) 722 : (2015) 3 PLJR 3 : (2015) 2 RCR(Criminal

Evidence Act, 1872 - Section 11Penal Code, 1860 (IPC) - Section 302
Supreme Court10 Mar 2015Dismissed

Raj Kumar Rana Vs Rita Rathore

Supreme Court Of India · AIR 2015 SC 2668 : (2015) 5 ALD 36 : (2015) 4 ALT 1 : (2015) 2 AWC 1665 : (2015) 3 BomCR 732 : (2015) 2 BomCR(Cri) 53 : (2015) 2 CDR 359 : (2015) 3 CHN 37 Suppl. : (2015) 1 DMC 798 : (2015) 2 MLJ 748 : (2015) 2 RCR(Civil) 519 : (2015) 3 SCALE 316 : (2015)

Constitution of India, 1950 - Article 142Hindu Marriage Act, 1955 - Section 13
Supreme Court10 Mar 2015Dismissed

Ambikapathi Ammal and Others Vs Kandaswamy Koil

Supreme Court Of India · AIR 2015 SC 1871 : (2016) 114 ALR 897 : (2015) 2 AWC 1667 : (2015) 2 CHN 189 Suppl. : (2015) 2 LW 677 : (2015) 3 SCALE 318 : (2015) 4 SCC 573 : (2015) 3 SCJ 741 : (2015) 2 WLN 23

Madras Estates Land Act, 1908 - Section 6, 63Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 - Section 1(4), 11, 16Transfer of Property Act, 1882 - Section 106
Supreme Court10 Mar 2015Disposed Of

Revenue Divisional Officer Fort and Others Vs Jalaja Dileep and Others

Supreme Court Of India · (2015) 3 AD (SC) 631 : (2015) ALT(Rev) 147 : (2015) 1 ILR (Ker) 851 : (2015) 2 KHC 109 : (2015) 2 KLJ 145 : (2015) 1 KLT 984 : (2015) 3 MLJ 225 : (2015) 3 SCALE 323 : (2015) 4 SCJ 607

Constitution of India, 1950 - Article 226Kerala Conservation of Paddy Land and Wetland Act, 2008 - Section 13, 2, 3, 5(3), 5(4)Kerala Land Tax Act, 1961 - Section 18
Supreme Court10 Mar 2015Dismissed

Md. Ali Vs State of U.P.

Supreme Court Of India · (2015) 1 ACR 972 : (2015) 3 AD (SC) 181 : (2015) 2 ALD(Cri) 43 : (2015) 3 ALJ 489 : (2015) 2 ALT(Cri) 432 : (2015) 2 CCR 404 : (2015) 1 CCR 543 : (2015) 120 CLT 418 : (2015) CriLJ 1967 : (2015) 2 Crimes 84 : (2015) 2 JCC 1327 : (2015) 1 MLJ(Cri) 707 : (

Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 363, 366, 368, 376
Supreme Court10 Mar 2015Dismissed

Harmony Innovation Shipping Ltd. Vs Gupta Coal India Ltd. and Others

Supreme Court Of India · (2015) 4 AD (SC) 139 : AIR 2015 SC 1504 : (2015) 2 AJR 390 : (2015) 2 ARBLR 116 : (2015) 2 CDR 417 : (2015) 125 CLA 338 : (2015) 2 CompLJ 213 : (2015) 2 CTC 310 : (2015) 4 LW 826 : (2015) 3 MLJ 107 : (2015) 2 RCR(Civil) 978 : (2015) 3 SCALE 295 : (2015) 9

Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 2, 2(2), 27English Arbitration Act, 1996 - Section 3Singapore International Arbitration Centre Rules, 2010 - Rule 32
Supreme Court10 Mar 2015Dismissed

Gurjit Singh and Others Vs State of Haryana

Supreme Court Of India · (2015) 1 ACR 979 : (2015) 12 AD (SC) 485 : (2015) ALLMR(Cri) 1633 : (2015) 2 ALT(Cri) 366 : (2015) CriLJ 1955 : (2015) 3 Crimes 345 : (2015) 1 MLJ(Cri) 763 : (2015) 2 RCR(Criminal) 838 : (2015) 3 SCALE 337 : (2015) 4 SCC 380 : (2015) 5 SCJ 156 : (2015) 1

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 302, 304, 34, 341
Supreme Court10 Mar 2015Dismissed

D. Velayutham Vs State

Supreme Court Of India · (2015) 2 ACR 1215 : (2015) 3 AD (SC) 474 : AIR 2015 SC 2506 : (2015) 2 ALD(Cri) 586 : (2015) 2 ALT(Cri) 372 : (2015) 1 CCR 517 : (2015) CriLJ 3168 : (2015) 3 Crimes 349 : (2015) 2 RCR(Criminal) 237 : (2015) 3 SCALE 405 : (2015) 5 SCJ 74

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 114, 133Penal Code, 1860 (IPC) - Section 120B
Supreme Court10 Mar 2015Dismissed

Jiban Krishna Mondal and Others Vs State of West Bengal and Others

Supreme Court Of India · AIR 2015 SC 2417 : (2015) 5 ALLMR 458 : (2015) LabIC 2438 : (2015) 3 LLJ 1 : (2015) 3 SCALE 422 : (2015) 2 SCT 603 : (2015) 2 SLJ 263 : (2015) 2 WBLR 736

Administrative Tribunals Act, 1985 - Section 19Bombay Home Guards Act, 1947 - Section 3Bombay Home Guards Rules, 1953 - Rule 8
Supreme Court09 Mar 2015Disposed Of

Anil Joshi and Others Vs State of Himachal Pradesh and Others

Supreme Court Of India · (2015) 3 AD (SC) 292 : (2015) 2 AJR 848 : (2015) 2 ESC 212 : (2015) 146 FLR 741 : (2015) 2 JLJR 355 : (2015) LabIC 2088 : (2015) 2 PLJR 441 : (2015) 3 SCALE 256 : (2015) 4 SCJ 80 : (2015) 2 SCT 449 : (2015) 2 SLJ 392

Constitution of India, 1950 - Article 227
Supreme Court27 Feb 2015Dismissed

Sherali Khan Mohamed Manekia Vs State of Maharashtra and Others

Supreme Court Of India · (2015) 3 ABR 85 : (2015) 3 AD (SC) 300 : AIR 2015 SC 1394 : (2016) 1 AJR 274 : (2015) 3 ALD 182 : (2015) 3 ALLMR 464 : (2015) 110 ALR 235 : (2015) 2 AWC 1712 : (2015) 3 CDR 587 : (2015) 3 CHN 103 Suppl. : (2015) 119 CLT 847 : (2015) 5 CTC 108 : (2015) GL