CourtKutchehry.com

COURT ARCHIVE

Supreme Court Of India judgments, 2015

1,519 judgments · page 58 of 76

Supreme Court18 Mar 2015Dismissed

Satnam Overseas Ltd. Vs Commissioner of Central Excise

Supreme Court Of India · (2015) 4 AD (SC) 338 : (2015) 318 ELT 538 : (2015) 51 GST 50 : (2015) 32 GSTR 121 : (2015) 5 SCALE 59

Central Excise Rules, 1944 - Rule 173B, Rule 2, Rule 3Central Excises and Salt Act, 1944 - Section 2Kerala General Sales Tax Act, 1963 - Section 5(1), 5A(1)
Read judgment
Supreme Court18 Mar 2015Allowed

M.P. Agencies Vs State of Kerala

Supreme Court Of India · (2015) 10 AD (SC) 13 : (2015) 318 ELT 22 : (2015) 50 GST 279 : (2015) 3 SCALE 681 : (2015) 7 SCC 102 : (2015) 79 VST 337

Kerala Value Added Tax Act, 2003 - Section 6, 6(1), 6(8), 94, 94(2)
Read judgment
Supreme Court18 Mar 2015Allowed

Tamilnadu Terminated Full Time Temporary LIC Employees Association Vs Life Insurance Corporation of India and Others

Supreme Court Of India · (2015) 3 AD (SC) 567 : (2015) 2 AJR 807 : (2015) 145 FLR 761 : (2015) LabIC 2012 : (2015) 2 LLJ 335 : (2015) 2 LLN 1 : (2015) 1 OLR 1072 : (2015) 3 SCALE 861 : (2015) 9 SCC 62 : (2015) 2 SCC(L&S) 738 : (2015) 2 SCT 567

Constitution of India, 1950 - Article 141, 226, 227, 38, 39Industrial Disputes Act, 1947 - Section 10, 10(1), 11(1), 12, 18(3)Life Insurance Corporation (Amendment) Act, 1957 - Section 49(2)
Read judgment
Supreme Court17 Mar 2015Allowed

Assistant Commissioner of Agricultural Income Tax and Others Vs Netley ''B'' Estate and Others

Supreme Court Of India · (2015) 4 AD (SC) 117 : AIR 2015 SC 1912 : (2015) 2 AKR 606 : (2015) 276 CTR 27 : (2015) 372 ITR 590 : (2015) 4 SCALE 94 : (2015) 5 SCJ 146 : (2015) 231 TAXMAN 760

Constitution of India, 1950 - Article 14, 19, 245, 246Karnataka Agricultural Income Tax Act, 1957 - Section 18(1), 18(2), 26, 26(4), 27Mysore Sales Tax Act, 1957 - Section 2, 3
Read judgment
Supreme Court17 Mar 2015Disposed Of

Surti Gupta Vs United India Insurance Company and Others

Supreme Court Of India · (2015) 2 ACC 354 : (2015) ACJ 1755 : (2015) 4 AD (SC) 280 : (2015) 3 AJR 243 : (2015) 3 ALD 189 : (2015) 110 ALR 528 : (2015) 2 AWC 1858 : (2015) 2 CDR 361 : (2015) 179 PLR 644 : (2015) 2 RCR(Civil) 595 : (2015) 3 SCALE 795 : (2015) 2 WLN 32

Penal Code, 1860 (IPC) - Section 279, 304A, 337
Read judgment
Supreme Court17 Mar 2015Disposed Of

Naval Kishore Vs State of Maharashtra

Supreme Court Of India · (2015) 2 ACR 1610 : (2015) 3 AJR 295 : (2015) 3 SCALE 750

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 302, 306, 34, 498A
Read judgment
Supreme Court17 Mar 2015Disposed Of

Vesa Holdings P. Ltd. and Others Vs State of Kerala and Others

Supreme Court Of India · (2015) 2 ACR 1619 : (2015) 4 AD (SC) 275 : (2015) 2 ALT(Cri) 212 : (2015) 2 BC 320 : (2015) 126 CLA 348 : (2015) 189 CompCas 580 : (2015) CriLJ 2455 : (2015) 2 Crimes 114 : (2015) 2 JLJR 440 : (2015) 3 KLJ 220 : (2015) 2 LW(Cri) 237 : (2015) 2 MLJ(Cri) 10

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 482Penal Code, 1860 (IPC) - Section 120B, 34, 417, 418, 420
Read judgment
Supreme Court17 Mar 2015Disposed Of

M. Mahendar Kumar Vs M. Mani and Others

Supreme Court Of India · (2015) 4 AD (SC) 573 : (2015) 3 AJR 687 : (2015) 89 ALLCC 646 : (2015) 3 ALT(Cri) 55 : (2015) 2 CCR 121 : (2015) 4 Crimes 397 : (2015) 2 MLJ(Cri) 93 : (2015) 3 SCALE 756 : (2015) 5 SCJ 288

Criminal Procedure Code, 1973 (CrPC) - Section 173(8), 482Penal Code, 1860 (IPC) - Section 196, 206, 218, 219, 221
Read judgment
Supreme Court17 Mar 2015Disposed Of

Jyoti Limited and Others Vs Bharat J. Patel and Others

Supreme Court Of India · (2015) 4 AD (SC) 200 : (2015) 126 CLA 211 : (2015) 191 CompCas 371 : (2015) 4 CompLJ 194 : (2015) 3 SCALE 779 : (2015) 130 SCL 506 : (2015) 2 WLN 3

Civil Procedure Code, 1908 (CPC) - Section 9Companies (Management and Administration) Rules, 2014 - Rule 17(7)Companies Act, 1956 - Section 186
Read judgment
Supreme Court17 Mar 2015Allowed

Delhi International Airport Ltd. Vs International Lease Finance Corpn. and Others

Supreme Court Of India · (2015) 4 AD (SC) 161 : AIR 2015 SC 1903 : (2015) 111 ALR 216 : (2015) 3 JLJR 100 : (2015) 4 LW 193 : (2015) 3 MLJ 212 : (2015) 3 SCALE 820 : (2015) 8 SCC 446 : (2015) 5 SCJ 63

Airport Authority of India (Management of Airports) Regulations, 2003 - Regulation 10, 3(8), 42, 42(2)Airports Authority of India Act, 1994 - Section 22, 40, 42(2)Constitution of India, 1950 - Article 154, 154(1), 163, 166, 166(1)
Read judgment
Supreme Court17 Mar 2015Disposed Of

State of M.P. and Others Vs Mala Banerjee

Supreme Court Of India · (2015) 4 AD (SC) 270 : (2015) 6 AWC 6129 : (2015) 3 ESC 541 : (2015) 146 FLR 72 : (2015) 2 JLJ 44 : (2015) LabIC 3040 : (2015) 3 MPHT 8 : (2016) 1 MPLJ 246 : (2015) 3 SCALE 721 : (2015) 7 SCC 698 : (2015) 2 SCC(L&S) 589 : (2015) 4 SCJ 746 : (2015) 2 SCT

Constitution of India, 1950 - Article 14, 16
Read judgment
Supreme Court17 Mar 2015Allowed

Ram Singh and Others Vs Union of India (UOI)

Supreme Court Of India · (2015) 3 ABR 193 : (2015) 3 AD (SC) 357 : (2015) 2 AJR 365 : (2015) 3 ALJ 370 : (2015) 3 AWC 2485 : (2015) 2 JLJR 377 : (2015) 3 MLJ 339 : (2015) 2 PLJR 456 : (2015) 3 SCALE 570 : (2015) 4 SCC 697 : (2015) 5 SCJ 83 : (2015) 2 SCT 424

Civil Procedure Code, 1908 (CPC) - Section 114Constitution of India, 1950 - Article 15, 15(4), 16, 16(4), 29National Commission for Backward Classes (Power to Review Advice) Rules, 2011 - Rule 4
Read judgment