Supreme Court24 Mar 2015Allowed
Commissioner of Central Excise Vs Shree Rajasthan Syntex Ltd.
Supreme Court Of India · (2015) 318 ELT 626 : (2015) 51 GST 707
Central Excises and Salt Act, 1944 - Section 11A(1), 4
COURT ARCHIVE
Supreme Court Of India judgments, 2015
1,519 judgments · page 56 of 76
Supreme Court24 Mar 2015Dismissed
Fortis Hospital Ltd. Vs Commissioner of Customs
Supreme Court Of India · (2015) 5 AD (SC) 35 : (2015) 318 ELT 551 : (2015) 32 GSTR 98 : (2015) 5 SCALE 68
Customs Act, 1962 - Section 111, 112, 115(1), 115(2), 124
Supreme Court24 Mar 2015Dismissed
State of Himachal Pradesh and Others Vs Punra Devi
Supreme Court Of India · (2015) 3 AWC 2698 : (2015) 2 JLJR 552 : (2015) LabIC 2335 : (2015) 3 PLJR 115 : (2015) 4 SCALE 160 : (2015) 2 SCT 565
Supreme Court24 Mar 2015Allowed
Delhi Development Authority Vs Gaurav Kukreja
Supreme Court Of India · (2015) 4 AD (SC) 540 : (2016) 114 ALR 889 : (2015) 3 AWC 2692 : (2015) 3 MLJ 328 : (2015) 2 RCR(Civil) 643 : (2015) 4 SCALE 153
Constitution of India, 1950 - Article 226Specific Relief Act, 1963 - Section 15Transfer of Property Act, 1882 - Section 53A
Supreme Court24 Mar 2015Allowed
Shreya Singhal Vs Union of India (UOI)
Supreme Court Of India · (2015) 10 AD (SC) 586 : AIR 2015 SC 1523 : (2015) 2 ALD(Cri) 971 : (2015) 2 ALT(Cri) 251 : (2015) 2 BomCR(Cri) 515 : (2015) 2 CCR 47 : (2015) 2 CompLJ 143 : (2015) 218 DLT 370 : (2015) GLH 1741 : (2015) 2 JLJR 161 : (2015) 2 KLJ 292 : (2015) 2 KLT 1 : (
Bihar Government Servants Conduct Rules, 1976 - Rule 4AConstitution of India, 1950 - Article 13, 13(1), 14, 19, 19(1)Criminal Procedure Code, 1973 (CrPC) - Section 133, 196, 199, 95, 96
Supreme Court24 Mar 2015Dismissed
Manmeet Singh Vs State of Punjab
Supreme Court Of India · (2015) 2 ACR 1674 : (2015) 4 AD (SC) 227 : (2015) 2 AJR 739 : (2015) 89 ALLCC 638 : (2016) 1 ALT(Cri) 87 : (2015) 2 CCR 141 : (2015) CriLJ 2355 : (2015) 2 Crimes 124 : (2015) 3 JCC 1658 : (2015) 2 JLJR 523 : (2015) 3 PLJR 91 : (2015) 2 RCR(Criminal) 550
Arms Act, 1959 - Section 24, 25, 29Criminal Procedure Code, 1973 (CrPC) - Section 149, 173, 313Evidence Act, 1872 - Section 27
Supreme Court24 Mar 2015Partly Allowed
State of Madhya Pradesh Vs Nomi Singh and Others
Supreme Court Of India · (2015) 4 AD (SC) 648 : (2015) 4 ALD 117 : (2015) 4 ALLMR 977 : (2015) 3 AWC 2678 : (2016) 1 LW 235 : (2015) 4 RCR(Civil) 594 : (2015) 128 RD 669 : (2015) 4 SCALE 135 : (2015) 4 WLN 167
Supreme Court24 Mar 2015Dismissed
Commissioner of Income Tax and Others Vs Sati Oil Udyog Ltd. and Others
Supreme Court Of India · (2015) 4 AD (SC) 477 : AIR 2015 SC 3244 : (2015) 276 CTR 14 : (2015) 372 ITR 746 : (2015) 3 MLJ 362 : (2015) 4 SCALE 142 : (2015) 7 SCC 304 : (2015) 230 TAXMAN 521
Central Sales Tax (Amendment) Act - Section 9(1), 9(2), 9(3)Central Sales Tax Act, 1956 - Section 9(2A)Constitution of India, 1950 - Article 19(1), 20(1)
Supreme Court24 Mar 2015Allowed
Qamar Jahan and Others Vs Nisar Ahmad Tyagi and Others
Supreme Court Of India · (2015) 3 AWC 2421 : (2015) 3 LW 350 : (2015) 2 RCR(Civil) 641 : (2015) 4 SCALE 351
Consumer Protection Act, 1986 - Section 13(4), 23
Supreme Court23 Mar 2015Allowed
Pasupati Spinning and Weaving Mills Ltd. Vs Commissioner of Central Excise
Supreme Court Of India · (2015) 318 ELT 623
Central Excise Rules, 1944 - Rule 173B
Supreme Court23 Mar 2015Disposed Of
Ashish Plastic Industries Vs Assistant Commissioner of Income Tax
Supreme Court Of India · (2015) 278 CTR 107 : (2015) 373 ITR 45 : (2015) 231 TAXMAN 238
Income Tax Act, 1961 - Section 131, 133A, 260A
Supreme Court23 Mar 2015Allowed
Commissioner of Customs Vs Diascans (India) Ltd.
Supreme Court Of India · (2015) 320 ELT 177
Supreme Court23 Mar 2015Allowed
Kedari Lal Vs State of M.P. and Others
Supreme Court Of India · (2015) 5 AD (SC) 119 : (2015) 89 ALLCC 633 : (2015) 3 ALT(Cri) 58 : (2015) 2 CCR 148 : (2015) CriLJ 4045 : (2015) 2 Crimes 142 : (2015) 2 JCC 1182 : (2015) 2 JLJ 171 : (2015) 2 RCR(Criminal) 477 : (2015) 4 SCALE 175 : (2015) 5 SCJ 597
Madhya Pradesh Civil Services (Conduct) Rules, 1965 - Rule 14, Rule 14(4), Rule 14(5), Rule 17, Rule 19Prevention of Corruption Act, 1988 - Section 13(1), 13(2)
Supreme Court23 Mar 2015Allowed
Deepa and Others Vs State of Haryana
Supreme Court Of India · (2015) 5 AD (SC) 176 : (2015) 89 ALLCC 625 : (2015) 2 CCR 180 : (2015) CriLJ 2508 : (2015) 2 Crimes 145 : (2015) 2 RCR(Criminal) 482 : (2015) 4 SCALE 169 : (2015) 6 SCJ 231
Penal Code, 1860 (IPC) - Section 302, 34
Supreme Court23 Mar 2015Allowed
Taparia Tools Ltd. Vs Joint Commissioner of Income Tax Special Range-I
Supreme Court Of India · (2015) 4 ABR 162 : (2015) 276 CTR 1 : (2015) 372 ITR 605 : (2015) 4 SCALE 67 : (2015) 7 SCC 540 : (2015) 231 TAXMAN 5
Income Tax Act, 1961 - Section 2(28A), 28, 29, 30, 31
Supreme Court23 Mar 2015Allowed
Millenium Wires (P) Ltd. and Others Vs State Trading Corporation of India Ltd. and Others
Supreme Court Of India · (2015) 4 AD (SC) 294 : (2015) 110 ALR 483 : (2015) 3 AWC 2681 : (2015) 4 CDR 815 : (2015) 4 LW 302 : (2015) 180 PLR 408 : (2015) 3 RCR(Civil) 929 : (2015) 128 RD 384 : (2015) 4 SCALE 62 : (2015) 6 SCJ 70 : (2015) 3 WLN 30
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
Supreme Court23 Mar 2015Dismissed
State of Madhya Pradesh Vs Rakesh Mishra and Others
Supreme Court Of India · (2015) 2 ACR 1686 : (2015) 5 AD (SC) 146 : (2015) 89 ALLCC 687 : (2015) 2 CCR 186 : (2015) CriLJ 2510 : (2015) 2 Crimes 139 : (2015) 3 JCC 1709 : (2015) 2 JLJ 283 : (2015) 2 RCR(Criminal) 573 : (2015) 4 SCALE 58 : (2015) 5 SCJ 704 : (2015) 3 WLN 59
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401, 482Madhya Pradesh Bhumi Vikas Niyam, 1984 - Rule 12, Rule 31Penal Code, 1860 (IPC) - Section 120B
Supreme Court23 Mar 2015Disposed Of
Ramesh Vs Harbans Nagpal and Others
Supreme Court Of India · (2015) 5 AD (SC) 85 : (2015) 110 ALR 509 : (2015) 2 CDR 350 : (2015) 120 CLT 205 : (2016) 1 MhLj 590 : (2015) 3 MPHT 68 : (2016) 1 MPLJ 250 : (2015) 4 RCR(Civil) 630 : (2015) 128 RD 409 : (2015) 4 SCALE 172 : (2015) 8 SCC 716 : (2015) 2 WLN 20
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, Order 9 Rule 9, 151
Supreme Court23 Mar 2015Dismissed
Panna Lal and Others Vs State of M.P.
Supreme Court Of India · (2015) 4 AD (SC) 569 : AIR 2015 SC 3298 : (2015) 2 ALD(Cri) 405 : (2015) 89 ALLCC 652 : (2015) 2 CCR 165 : (2015) CriLJ 3286 : (2015) 2 Crimes 147 : (2015) 2 JLJ 243 : (2015) 2 RCR(Criminal) 480 : (2015) 4 SCALE 180 : (2015) 6 SCJ 75
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 7APenal Code, 1860 (IPC) - Section 147, 148, 149, 302, 323
Supreme Court20 Mar 2015Dismissed
Sunrays Engineers Pvt. Ltd. Vs Commissioner of Central Excise
Supreme Court Of India · (2015) 318 ELT 583 : (2015) 51 GST 348