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Supreme Court Of India judgments, 2015

1,519 judgments · page 55 of 76

Supreme Court26 Mar 2015Disposed Of

S. Satyanarayana Vs Energo Masch Power Engineering and Consulting Pvt. Ltd. and Others

Supreme Court Of India · (2015) 2 ACR 1666 : (2015) 8 AD (SC) 581 : AIR 2015 SC 2166 : (2015) 90 ALLCC 49 : (2015) 2 ALT(Cri) 186 : (2015) 2 BC 348 : (2015) 2 CCR 189 : (2015) 125 CLA 431 : (2015) 190 CompCas 1 : (2015) 3 CompLJ 33 : (2015) CriLJ 2874 : (2015) 3 Crimes 377 : (20

Companies Act, 1956 - Section 193, 425, 426, 427, 428Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, 420
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Supreme Court26 Mar 2015Disposed Of

Ved Mitter Gill Vs Union Territory Administration and Others

Supreme Court Of India · (2015) 4 AD (SC) 311 : AIR 2015 SC 1796 : (2015) LabIC 1790 : (2015) 2 LLN 582 : (2015) 4 SCALE 234 : (2015) 8 SCC 86 : (2015) 2 SCC(L&S) 602 : (2015) 4 SCJ 538 : (2015) 2 SCT 548

Constitution of India, 1950 - Article 226, 311, 311(2), 311(3), 32Penal Code, 1860 (IPC) - Section 120B, 121, 121A, 123, 217Railway Servants (Discipline and Appeal) Rules, 1968 - Rule 14, Rule 18, Rule 19
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Supreme Court26 Mar 2015Dismissed

Dhole Govind Sahebrao and Others Vs Union of India (UOI) and Others

Supreme Court Of India · (2015) 4 AD (SC) 361 : (2015) 3 ALLMR 920 : (2015) 2 ESC 329 : (2015) LabIC 2122 : (2015) 4 SCALE 259 : (2015) 6 SCC 727 : (2015) 2 SCC(L&S) 340 : (2015) 4 SCJ 245 : (2015) 2 SCT 695 : (2015) 2 SLJ 312

Central Excise and Customs Department Senior Tax Assistants (Grade C Posts) Recruitment Rules, 2003 - Rule 1, Rule 5Central Excise and Customs Department Tax Assistant (Group C Post) Recruitment Rules, 2003 - Rule 4, Rule 4(1), Rule 4(2), Rule 4(3), Rule 4(4)Central Labour Service Rules, 1987 - Rule 9
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Supreme Court26 Mar 2015Allowed

A. Raghu and Others Vs Govt. of Andhra Pradesh and Others

Supreme Court Of India · (2015) 4 AD (SC) 460 : (2015) 4 ALD 7 : (2015) 4 ALT 18 : (2015) LabIC 2070 : (2015) 3 LLN 32 : (2015) 4 SCALE 220 : (2015) 4 SCJ 165 : (2015) 2 SCT 616 : (2015) 2 SLJ 300

Andhra Pradesh Police (Civil) Subordinate Service Rules - Rule 15, Rule 22, Rule 31
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Supreme Court26 Mar 2015Disposed Of

State of U.P. Vs Charan Singh

Supreme Court Of India · (2015) 11 AD (SC) 264 : (2015) 3 ALJ 757 : (2015) 5 AWC 5349 : (2015) 145 FLR 679 : (2015) LabIC 2347 : (2015) 2 LLJ 336 : (2015) 2 LLN 35 : (2015) LLR 603 : (2015) 4 SCALE 294 : (2015) 8 SCC 150 : (2015) 2 SCC(L&S) 654 : (2015) 4 SCJ 218 : (2015) 2 SCT

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33Constitution of India, 1950 - Article 19, 21Uttar Pradesh Industrial Disputes Act, 1947 - Section 2, 25F, 35A, 4K, 6H
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Supreme Court25 Mar 2015Dismissed

PVR Limited and Others Vs State of Karnataka and Others

Supreme Court Of India · (2015) 4 AD (SC) 533 : AIR 2015 SC 2086 : (2015) 2 AKR 705 : (2015) 3 KarLJ 257 : (2015) 4 SCALE 189

Karnataka Cinemas (Regulation) Act, 1964 - Section 12, 12(1)Karnataka Cinemas (Regulation) Act, 1994 - Section 12, 12(1), 12(2), 19(3)Karnataka Cinemas (Regulation) Rules, 1971 - Rule 17, Rule 18, Rule 19, Rule 20, Rule 21
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Supreme Court25 Mar 2015Dismissed

Mohan Singh Gill and Others Vs State of Punjab and Others

Supreme Court Of India · (2015) 4 AD (SC) 421 : (2015) 4 ALD 23 : (2015) 3 ALLMR 906 : (2015) 110 ALR 488 : (2015) 3 CTC 758 : (2015) GLH 1640 : (2015) 2 RCR(Civil) 705 : (2015) 128 RD 389 : (2015) 4 SCALE 196 : (2015) 8 SCC 345

Constitution of India, 1950 - Article 14, 19, 21Land Acquisition Act, 1894 - Section 11, 17, 17(4), 23, 4Punjab Regional and Town Planning and Development Act, 1995 - Section 70, 75, 75(1), 76, 76(1)
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Supreme Court25 Mar 2015Allowed

Agricultural Income Tax Officer and Others Vs Goodricke Group Ltd. and Others

Supreme Court Of India · (2015) 5 AD (SC) 520 : (2015) 276 CTR 239 : (2015) 31 GSTR 518 : (2015) 373 ITR 166 : (2015) 4 SCALE 422 : (2015) 8 SCC 399 : (2015) 5 SCJ 1 : (2015) 3 SCT 113 : (2015) 79 VST 450 : (2016) 1 WBLR 445

Constitution of India, 1950 - Article 301, 304, 32Life Insurance Corporation (Modification of Settlement) Act, 1976 - Section 3West Bengal Primary Education Act, 1973 - Section 78C
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