Supreme Court06 Apr 2015Dismissed
Gaurav Kumar Vs State of Haryana
Supreme Court Of India · (2015) 4 SCALE 531
Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 482
COURT ARCHIVE
Supreme Court Of India judgments, 2015
1,519 judgments · page 53 of 76
Supreme Court06 Apr 2015Allowed
Shalimar Wires Industries Ltd. Vs Commissioner of Central Excise
Supreme Court Of India · (2015) 318 ELT 615
Central Excises and Salt Act, 1944 - Section 11A(1)
Supreme Court06 Apr 2015Allowed
Jasbir Singh Vs State of Haryana
Supreme Court Of India · (2015) 2 ACR 1189 : (2015) 4 AD (SC) 528 : (2015) 89 ALLCC 630 : (2015) ALLMR(Cri) 2009 : (2015) 2 CCR 311 : (2015) CriLJ 2476 : (2015) 2 Crimes 130 : (2015) 3 JCC 2061 : (2015) 3 JLJR 120 : (2015) 2 MLJ(Cri) 228 : (2015) 2 NCC 274 : (2015) 2 OLR 196 : (
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 399, 402
Supreme Court06 Apr 2015Dismissed
Shamima Farooqui Vs Shahid Khan
Supreme Court Of India · (2015) 4 AD (SC) 301 : AIR 2015 SC 2025 : (2015) 4 AJR 627 : (2015) 2 AKR 758 : (2015) 2 ALD(Cri) 549 : (2015) 90 ALLCC 43 : (2015) ALLMR(Cri) 2046 : (2015) 2 ALT(Cri) 419 : (2015) 2 BomCR(Cri) 289 : (2015) 2 CCR 205 : (2015) CriLJ 2551 : (2015) 2 Crimes
Constitution of India, 1950 - Article 15(3), 39Criminal Procedure Code, 1973 (CrPC) - Section 125Family Courts Act, 1984 - Section 7
Supreme Court06 Apr 2015Allowed
Punjab and Sind Bank and Others Vs Daljinder Singh
Supreme Court Of India · (2015) 4 SCALE 545 : (2015) 3 SCT 177
Supreme Court06 Apr 2015Allowed
Shalimar Wires Industries Ltd. - Appellant @HASH Commissioner of C. Ex., Kolkata
Supreme Court Of India · (2015) 318 ELT 615 : (2015) 16 SCC 160
Supreme Court06 Apr 2015Disposed Of
Commissioner of Central Excise, Jaipur Vs Alwar Lamps Pvt. Ltd.
Supreme Court Of India · (2015) 321 ELT 177 : (2015) 14 SCC 612
Supreme Court01 Apr 2015Allowed
Kiran Ispat Udyog Vs Commissioner of Central Excise
Supreme Court Of India · (2015) 321 ELT 182
Central Excises and Salt Act, 1944 - Section 11A, 11CCustoms Tariff Rules, 1975 - Rule 56A
Supreme Court01 Apr 2015Allowed
Uday Kumar Singh Vs State of Bihar and Others
Supreme Court Of India · (2015) 3 RCR(Criminal) 789 : (2015) 7 SCALE 79
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Evidence Act, 1872 - Section 25, 26, 65B
Supreme Court01 Apr 2015Allowed
Commissioner of Central Excise Vs Morarjee Brembana Ltd.
Supreme Court Of India · (2015) 318 ELT 600 : (2015) 51 GST 227 : (2015) 7 SCALE 88
Central Excises and Salt Act, 1944 - Section 3Customs (Valuation) Rules, 1988 - Rule 3, Rule 4, Rule 5, Rule 6, Rule 7Customs Act, 1962 - Section 12
Supreme Court01 Apr 2015Allowed
Balasaheb Arjun Torbole and Others Vs The Administrator and Divisional Commissioner and Others
Supreme Court Of India · (2015) 3 ABR 707 : (2015) 4 AD (SC) 629 : (2015) 4 ALLMR 901 : (2015) 3 BomCR 275 : (2016) 1 MhLj 25 : (2015) 3 MLJ 754 : (2015) 4 SCALE 430 : (2015) 6 SCC 534 : (2015) 6 SCJ 511
Companies Act, 1956 - Section 617Constitution of India, 1950 - Article 226Development Control Regulations for Greater Bombay, 1991 - Regulation 11(4), 33(10)
Supreme Court01 Apr 2015Dismissed
Bhupal Singh and Others Vs State of Haryana
Supreme Court Of India · (2015) 4 AD (SC) 348 : AIR 2015 SC 2073 : (2015) 3 AJR 236 : (2015) 110 ALR 207 : (2015) 3 AWC 2369 : (2015) 2 CALLT 18 : (2015) 2 JLJR 468 : (2016) 1 MhLj 15 : (2015) 3 MLJ 746 : (2016) 1 MPLJ 56 : (2015) 3 PLJR 50 : (2015) 2 RCR(Civil) 634 : (2015) 12
Land Acquisition Act, 1894 - Section 18, 23, 4, 54, 6
Supreme Court01 Apr 2015Allowed
Jeyar Consultant and Investment Pvt. Ltd. Vs Commissioner of Income Tax
Supreme Court Of India · (2015) 5 AD (SC) 100 : (2015) 276 CTR 225 : (2015) 373 ITR 87 : (2015) 3 MLJ 623 : (2015) 4 SCALE 410 : (2015) 7 SCC 705 : (2015) 6 SCJ 490 : (2015) 231 TAXMAN 273
Income Tax Act, 1961 - Section 246, 256(2), 3, 80AB, 80B(5)
Supreme Court01 Apr 2015Dismissed
Excel Dealcomm Private Limited Vs Asset Reconstruction Company (India) Limited and Others
Supreme Court Of India · (2015) 4 AD (SC) 555 : (2015) 110 ALR 243 : (2015) 5 AWC 5358 : (2015) 3 BomCR 259 : (2015) 2 CGLJ 506 : (2015) 3 CHN 47 Suppl. : (2015) 190 CompCas 25 : (2015) 2 CompLJ 280 : (2015) 3 CTC 189 : (2015) 3 LW 1 : (2015) 3 MLJ 483 : (2015) 4 RCR(Civil) 34 :
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(4), 17, 3Security Interest (Enforcement) Rules, 2002 - Rule 12, Rule 5(6)Specific Relief Act, 1963 - Section 22
Supreme Court01 Apr 2015Dismissed
P.G.F. Limited and Others Vs Union of India and Others
Supreme Court Of India · (2015) 7 SCALE 95
Supreme Court01 Apr 2015Dismissed
Commissioner of C. Ex., Vadodara - Appellant @HASH Alembic Chemical Works Co. Ltd.
Supreme Court Of India · (2015) 319 ELT 8 : (2015) 14 SCC 714
Supreme Court01 Apr 2015Dismissed
Kiran Ispat Udyog Vs Commissioner of Central Excise, Rajkot
Supreme Court Of India · (2015) 321 ELT 182 : (2015) 14 SCC 579
Supreme Court31 Mar 2015Dismissed
Karikkoth Pramod and Others Vs State of Kerala
Supreme Court Of India · (2015) 3 RCR(Criminal) 371
Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Penal Code, 1860 (IPC) - Section 306, 366, 506
Supreme Court31 Mar 2015Allowed
Chanderi Devi and Others Vs Jaspal Singh and Others
Supreme Court Of India · (2015) 2 ACC 705 : (2015) ACJ 1612 : (2015) 7 AD (SC) 349 : (2015) 3 AJR 246 : (2015) 2 AnWR 280 : (2015) 3 AWC 3065 : (2015) 2 RCR(Civil) 699 : (2015) 4 SCALE 390 : (2015) 4 SCJ 674 : (2015) 4 WLN 234
Supreme Court31 Mar 2015Dismissed
D.P. Gulati Vs State of Uttar Pradesh and Others
Supreme Court Of India · AIR 2015 SC 3760 : (2015) 6 ALJ 409 : (2016) 1 CCR 137 : (2015) 127 CLA 205 : (2015) CriLJ 4886 : (2015) 3 Crimes 343 : (2015) 2 JCC(NI) 129 : (2015) 2 RCR(Criminal) 515 : (2015) 4 SCALE 373
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 34, 379, 406, 411, 417