Supreme Court07 Apr 2015Disposed Of

Padmakumari and Others Vs Dasayyan and Others

Supreme Court Of India · (2015) 5 AD (SC) 624 : (2015) 5 ALT 7 : (2015) 4 AWC 3354 : (2015) 3 CHN 39 : (2015) 6 CTC 545 : (2016) 1 LW 97 : (2016) 2 MhLj 307 : (2015) 2 OLR 277 : (2015) 2 RCR(Civil) 972 : (2015) 5 SCALE 409 : (2015) 8 SCC 695 : (2015) 6 SCJ 223 : (2016) 1 WBLR

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 3, Order 8 Rule 5Contract Act, 1872 - Section 55Limitation Act, 1963 - Article 54
Supreme Court07 Apr 2015Disposed Of

Secretary, Minor Irrigation Deptt. and R.E.S. Vs Narendra Kumar Tripathi

Supreme Court Of India · (2015) 4 AD (SC) 609 : (2015) 110 ALR 336 : (2015) 2 ESC 304 : (2015) 145 FLR 779 : (2015) 2 JLJR 360 : (2015) 3 LLN 273 : (2015) 3 MLJ 616 : (2015) 3 PLJR 172 : (2015) 4 SCALE 569 : (2015) 6 SCJ 285 : (2015) 2 SCT 792 : (2015) 2 SLJ 16 : (2015) 2 UPLBEC

Constitution of India, 1950 - Article 311(2)Uttar Pradesh Regularisation of Ad hoc Appointments (On Posts Within the Purview of the Public Service Commission) (Second Amendment) Rules, 1989 - Rule 10Uttar Pradesh Regularisation of Ad hoc Appointments (On Posts Within the Purview of the Public Service Commission) Rules, 1979 - Rule 4, Rule 7, Rule 7(1), Rule 7(4)
Supreme Court07 Apr 2015Dismissed

Shanti Lal Meena Vs State of NCT of Delhi, CBI

Supreme Court Of India · (2015) 2 ACR 1351 : AIR 2015 SC 2678 : (2015) 4 AJR 385 : (2015) CriLJ 3309 : (2015) 222 DLT 654 : (2015) 3 JCC 1735 : (2015) 2 RCR(Criminal) 577 : (2015) 4 SCALE 591 : (2015) 6 SCC 185 : (2015) 2 SCC(L&S) 247

Prevention of Corruption Act, 1947 - Section 5Prevention of Corruption Act, 1988 - Section 10, 11, 13, 13(1), 13(2)