Supreme Court09 Oct 2015Dismissed

Government of Andhra Pradesh and others Vs Pratap Karan and others

Supreme Court Of India · (2015) 11 AD (SC) 304 : (2015) 10 SCALE 584 : (2016) 2 SCC 82

Andhra Pradesh (Telangana Area) (Abolition of Jagirs) Regulations, 1358F - Regulation 13, 4Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 - Section 2, 2(11)Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 - Section 2, 2(11), 24, 54, 58
Supreme Court09 Oct 2015Dismissed

Razia Amirali Shroff and others Vs Nishuvi Corporation and others

Supreme Court Of India · (2015) 11 AD (SC) 567 : (2016) 1 BomCR 83 : (2016) 1 RCR(Civil) 255 : (2015) 10 SCALE 402

Civil Procedure (Maharashtra Amendment) Act, 1977 - Section 9A, 9A(1), 9A(2)Civil Procedure Code, 1908 (CPC) - Order 2 Rule 1, Order 23 Rule 1, 12Criminal Procedure Code, 1973 (CrPC) - Section 195, 340
Supreme Court08 Oct 2015Dismissed

Narayan Laxman Patil Vs Gala Construction Company Private Limited and others

Supreme Court Of India · (2015) 6 ABR 475 : (2015) 11 AD (SC) 197 : (2015) 6 ALLMR 928 : (2016) 1 BomCR 19 : (2016) 1 JLJR 64 : (2016) 1 PLJR 197 : (2016) 130 RD 159 : (2015) 10 SCALE 559

Maharashtra Land Revenue Code, 1966 - Section 148, 149, 150, 150(1), 154Maharashtra Land Revenue Record of Rights (Preparation and Maintenance) Rules, 1971 - Rule 10, 11, 12, 13
Supreme Court08 Oct 2015Dismissed

Yellapu Uma Maheswari and others Vs Buddha Jagadheeswararao and others

Supreme Court Of India · (2015) 11 AD (SC) 453 : (2015) 4 AKR 686 : (2016) 1 ALD 40 : (2015) 113 ALR 769 : (2015) 6 AWC 6019 : (2016) 121 CLT 261 : (2015) 4 JLJR 331 : (2015) 4 PLJR 494 : (2015) 4 RCR(Civil) 765 : (2016) 130 RD 479 : (2015) 13 SCALE 615

Registration Act, 1908 - Section 17, 17(1), 49Stamp Act, 1899 - Section 35
Supreme Court08 Oct 2015Dismissed

State of Jammu and Kashmir Vs R.K. Zalpuri and others

Supreme Court Of India · (2015) 4 ESC 627 : (2015) 4 JLJR 336 : (2015) 4 PLJR 480 : (2015) 10 SCALE 575 : (2015) 4 SCT 457

Constitution of India, 1950 - Article 136, 226Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956 - Rule 30, 33, 34
Supreme Court08 Oct 2015Allowed

NRC Limited Vs Union of India (UOI) and others

Supreme Court Of India · (2015) 325 ELT 474 : (2016) 36 GSTR 194 : (2015) 12 SCALE 346

Constitution of India, 1950 - Article 226Finance Act, 1988 - Section 88Kar Vivad Samadhan Scheme, 1998 - Section 87, 88, 95
Supreme Court07 Oct 2015Dismissed

State of Haryana and others Vs Northern Indian Glass Industries Ltd.

Supreme Court Of India · (2015) 6 ALLMR 951 : (2015) 113 ALR 682 : (2015) 6 AWC 6025 : (2015) 4 RCR(Civil) 962 : (2016) 130 RD 424 : (2015) 10 SCALE 518

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 11Land Acquisition (Companies) Rules, 1963 - Rule 5(2)Land Acquisition Act, 1894 - Section 18, 4, 41, 44A, 6
Supreme Court07 Oct 2015Partly Allowed

Star Industries Vs Commissioner of Customs (Imports) Raigad

Supreme Court Of India · (2015) 12 AD (SC) 239 : (2015) 324 ELT 656 : (2015) 52 GST 922 : (2015) 35 GSTR 402 : (2015) 10 SCALE 529 : (2016) 2 SCC 362

Central Excise Tariff Act, 1985 - Section 5A(1)Customs Act, 1962 - Section 108, 110, 111, 112, 114ACustoms Tariff Act, 1975 - Section 2, 3, 3(1)
Supreme Court07 Oct 2015Dismissed

D. Thamodaran Vs Kandasamy and others

Supreme Court Of India · (2016) 1 ACR 410 : (2015) 11 AD (SC) 1 : (2016) 1 ALD(Cri) 300 : (2016) 92 ALLCC 921 : (2015) ALLMR(Cri) 4507 : (2015) 4 CCR 121 : (2015) 4 Crimes 135 : (2014) 4 JCC 2623 : (2015) 3 NCC 402 : (2015) 10 SCALE 500 : (2015) 3 UC 1990

Penal Code, 1860 (IPC) - Section 147, 148, 302, 304, 323