Supreme Court15 Oct 2015Allowed

K.A. Kotrappa Reddy and others Vs Rayara Manjunatha Reddy and others

Supreme Court Of India · (2015) 12 AD (SC) 614 : (2015) 4 AKR 648 : (2016) 1 ALD(Cri) 57 : (2016) 92 ALLCC 431 : (2015) ALLMR(Cri) 4527 : (2016) 1 BomCR(Cri) 169 : (2015) 4 CCR 198 : (2015) 4 Crimes 561 : (2015) 3 NCC 495 : (2015) 10 SCALE 725 : (2015) 3 UC 1997

Penal Code, 1860 (IPC) - Section 114, 143, 147, 148, 149
Supreme Court15 Oct 2015Dismissed

B.S. Sheshagiri Setty and others Vs State of Karnataka and others

Supreme Court Of India · (2015) 12 AD (SC) 144 : (2016) 1 AKR 314 : (2016) 1 KarLJ 1 : (2016) 1 RCR(Civil) 239 : (2015) 10 SCALE 763 : (2016) 2 SCC 123

Constitution of India, 1950 - Article 162, 21, 226, 227Consumer Protection Act, 1986 - Section 24A, 24A(1), 24A(2)Karnataka Co-operative Societies Act, 1959 - Section 105, 106, 108, 108A, 32(1)
Supreme Court15 Oct 2015Disposed Of

Krishika Lulla and others Vs Shyam Vithalrao Devkatta and others

Supreme Court Of India · (2015) 6 ABR 745 : (2015) 12 AD (SC) 158 : (2016) 1 ALD(Cri) 254 : (2016) 92 ALLCC 438 : (2015) ALLMR(Cri) 4545 : (2016) 1 BomCR(Cri) 74 : (2015) 4 CALLT 45 : (2015) 4 CCR 167 : (2015) 129 CLA 1 : (2016) 121 CLT 494 : (2016) CriLJ 160 : (2015) 4 Cr

Copyright Act, 1957 - Section 13, 13(1), 63Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, 406, 420
Supreme Court15 Oct 2015Dismissed

Ram Sunder Sen and others Vs Narender

Supreme Court Of India · (2015) 12 AD (SC) 129 : (2016) 1 ALD(Cri) 260 : (2015) 91 ALLCC 936 : (2015) ALLMR(Cri) 4511 : (2015) 4 CCR 175 : (2016) CriLJ 353 : (2015) 4 Crimes 366 : (2015) 3 JLJ 344 : (2015) 3 NCC 522 : (2015) 10 SCALE 710 : (2015) 3 UC 2062

Evidence Act, 1872 - Section 53, 54Penal Code, 1860 (IPC) - Section 201, 302, 376(2)
Supreme Court15 Oct 2015Disposed Of

Ratheesh Vs State of Kerala and others

Supreme Court Of India · (2016) 1 ACR 406 : (2016) 92 ALLCC 481 : (2015) ALLMR(Cri) 4553 : (2015) 4 BomCR(Cri) 795 : (2016) CriLJ 558 : (2015) 4 Crimes 566 : (2015) 3 NCC 428 : (2015) 4 RCR(Criminal) 938 : (2015) 11 SCALE 578 : (2015) 3 UC 2074

Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 357Penal Code, 1860 (IPC) - Section 376, 417
Supreme Court15 Oct 2015Dismissed

Khumbha Ram Vs State of Rajasthan and others

Supreme Court Of India · (2016) 1 ACR 1 : (2016) 1 ALD(Cri) 296 : (2016) 92 ALLCC 522 : (2015) ALLMR(Cri) 4533 : (2015) 4 CCR 163 : (2016) CriLJ 181 : (2015) 4 Crimes 316 : (2015) 4 JLJR 496 : (2015) 3 NCC 475 : (2016) 1 PLJR 13 : (2015) 4 RCR(Criminal) 950 : (2015) 11 SC

Criminal Procedure Code, 1973 (CrPC) - Section 378, 378(1), 378(2), 378(3), 378(5)Evidence Act, 1872 - Section 113BPenal Code, 1860 (IPC) - Section 302, 304B, 498A
Supreme Court15 Oct 2015Disposed Of

Sumer Builders Pvt. Ltd. Vs Narendra Gorani

Supreme Court Of India · (2015) 6 ABR 482 : (2015) 11 AD (SC) 589 : (2015) 6 ARBLR 66 : (2015) 6 BomCR 706 : (2015) 4 CompLJ 382 : (2015) 10 SCALE 752 : (2016) 2 SCC 582

Arbitration and Conciliation Act, 1996 - Section 36, 9Civil Procedure Code, 1908 (CPC) - Section 120, 16, 17, 20Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13
Supreme Court14 Oct 2015Dismissed

N. Sunkanna Vs State of Andhra Pradesh

Supreme Court Of India · (2015) 11 AD (SC) 526 : (2016) 1 ALD(Cri) 230 : (2016) 92 ALLCC 468 : (2015) ALLMR(Cri) 4551 : (2015) 4 BomCR(Cri) 780 : (2015) 4 CCR 173 : (2015) CriLJ 4927 : (2015) 4 Crimes 308 : (2015) 4 JLJR 329 : (2015) 3 NCC 407 : (2016) 1 OLR 8 : (2015) 4 PL

Prevention of Corruption Act, 1988 - Section 13(1), 13(2), 20, 7