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Supreme Court Of India judgments, 2015

1,519 judgments · page 9 of 76

Supreme Court28 Oct 2015Disposed Of

Union of India (UOI) and others Vs Manoj Deswal and others

Supreme Court Of India · (2015) 6 ALLMR 970 : (2016) 1 AWC 328 : (2016) 1 ESC 15 : (2016) 148 FLR 72 : (2015) 4 JLJR 573 : (2015) 8 MLJ 103 : (2016) 1 PLJR 90 : (2015) 12 SCALE 200 : (2016) 1 SCT 14

Army Act, 1950 - Section 16, 17Army Rules, 1954 - Rule 13(3)
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Supreme Court27 Oct 2015Dismissed

Kamlesh and others Vs Attar Singh and others

Supreme Court Of India · (2015) 4 ACC 672 : (2016) ACJ 1 : (2015) 12 AD (SC) 195 : (2015) 6 ALD 164 : (2015) 113 ALR 759 : (2016) 1 AWC 313 : (2015) 4 CDR 1008 : (2016) 1 JLJR 36 : (2016) 1 PLJR 187 : (2016) 1 RCR(Civil) 24 : (2015) 12 SCALE 49 : (2015) 3 UC 2071 : (2015)

Penal Code, 1860 (IPC) — Section 279, 280, 281, 282, 283
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Supreme Court27 Oct 2015Dismissed

Mehboob Ali and others Vs State of Rajasthan

Supreme Court Of India · (2015) 11 AD (SC) 443 : (2016) 92 ALLCC 529 : (2015) 4 CCR 205 : (2015) 4 Crimes 357 : (2016) 1 JCC 216 : (2015) 4 JLJR 477 : (2015) 4 KLJ 581 : (2015) 4 MLJ(Cri) 377 : (2015) 3 NCC 536 : (2016) 14 SCC 640 : (2015) 12 SCALE 67 : (2015) 3 UC 2088

Criminal Procedure Code, 1973 (CrPC) - Section 154Evidence Act, 1872 - Section 25, 26, 27, 3Penal Code, 1860 (IPC) - Section 120B, 489B, 489C
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Supreme Court27 Oct 2015Allowed

Ashok Rangnath Nagar Vs Shrikant Govindrao Sangvikar

Supreme Court Of India · (2015) 6 ABR 490 : (2015) 11 AD (SC) 553 : (2016) 1 ALD 25 : (2016) 114 ALR 197 : (2016) 1 ALT 47 : (2016) 1 AWC 183 : (2016) 1 BomCR 244 : (2015) 4 CDR 1012 : (2016) 1 JLJR 32 : (2015) 4 KLJ 577 : (2016) 1 PLJR 169 : (2015) 4 RCR(Civil) 948 : (2

Civil Procedure Code, 1908 (CPC) - Section 100, 100(3), 100(4), 100(5), 101
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Supreme Court27 Oct 2015Allowed

Lal Babu Priyadarshi Vs Amritpal Singh

Supreme Court Of India · (2016) AIR (SC) 461 : (2015) 4 RCR(Civil) 1033 : (2015) 12 SCALE 76

Trade and Merchandise Marks Act, 1958 - Section 11, 12(1), 12(3), 18(1), 9Trade Marks Act, 1999 - Section 11, 12(1), 18(1), 32, 9
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Supreme Court27 Oct 2015Allowed

GMR Energy Ltd. Vs Commissioner of Customs, Bangalore

Supreme Court Of India · (2015) 11 AD (SC) 642 : (2015) 325 ELT 445 : (2015) 52 GST 648 : (2016) 36 GSTR 329 : (2015) 12 SCALE 109 : (2016) 2 SCC 427

Customs Act, 1962 - Section 111, 112, 114A, 138B, 14Customs Valuation (Determination of Price of Imported Goods) Rules, 1988 - Rule 10, 10(1), 3, 4, 4(2)
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Supreme Court27 Oct 2015Dismissed

Sandeep and others Vs Union of India (UOI) and others

Supreme Court Of India · (2015) 11 AD (SC) 397 : (2016) 1 ALD 150 : (2016) 1 AWC 86 : (2015) 4 ESC 670 : (2015) 12 SCALE 24 : (2016) 2 SCC 328 : (2015) 4 SCT 789

Andhra Pradesh (Regulation of Admission to Super Speciality Courses in Medical Colleges) Rules, 1983 - Rule 2(2)Constitution of India, 1950 - Article 14, 15(1), 15(4), 16, 225Post-Graduate Institute of Medical Education and Research, Chandigarh Regulations, 1967 - Regulation 27
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Supreme Court27 Oct 2015Allowed

Managing Director, K.S.R.T.C. and others Vs New India Assurance Company Ltd. and others

Supreme Court Of India · (2016) 1 ABR 10 : (2015) 4 ACC 644 : (2015) ACJ 2849 : (2015) 11 AD (SC) 353 : (2015) 6 ALD 166 : (2016) 1 AWC 316 : (2015) 4 JLJR 465 : (2016) 1 PLJR 114 : (2015) 4 RCR(Civil) 938 : (2015) 12 SCALE 52 : (2016) 2 SCC 382 : (2015) 3 UC 2049

Motor Vehicles Act, 1939 - Section 2(19)Motor Vehicles Act, 1988 - Section 146, 146(3), 147, 147(1), 147(2)
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Supreme Court26 Oct 2015Partly Allowed

Rajendra Prakash Agrawal Vs Union of India (UOI) and others

Supreme Court Of India · (2016) 1 ALJ 94 : (2016) 92 ALLCC 969 : (2015) 4 CCR 204 : (2015) 4 Crimes 356 : (2015) 3 NCC 532 : (2015) 4 RCR(Criminal) 943 : (2015) 12 SCALE 75 : (2015) 3 UC 2080

Penal Code, 1860 (IPC) - Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 - Section 13(1), 13(2)
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Supreme Court16 Oct 2015Dismissed

Veerendra Kumar Dubey Vs Chief of Army Staff and others

Supreme Court Of India · (2015) 11 AD (SC) 529 : (2016) 1 ALJ 95 : (2015) 7 MLJ 867 : (2015) 11 SCALE 702 : (2015) 4 SCT 816 : (2016) 1 SLJ 26

Armed Forces Tribunals Act, 2007 — Section 31Army Act, 1950 — Section 22, 23, 191Army Rules, 1954 — Rule 5, 13, 13(1), 13(2), 13(3), 13(2A), 13(3)(III), 13(III)(v), 18
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